Laxman S/O Dareppa Hundekar vs Smt. Suvarna W/O Maruti Malagi
2025 Latest Caselaw 9915 Kant

Karnataka High Court

Laxman S/O Dareppa Hundekar vs Smt. Suvarna W/O Maruti Malagi on 6 November, 2025

                                                     -1-
                                                                NC: 2025:KHC-D:15203
                                                              RSA No. 100288 of 2022


                           HC-KAR




                         IN THE HIGH COURT OF KARNATAKA, AT DHARWAD

                           DATED THIS THE 6TH DAY OF NOVEMBER, 2025

                                              BEFORE

                                 THE HON'BLE MR. JUSTICE C M JOSHI

                      REGULAR SECOND APPEAL NO. 100288 OF 2022 (PAR/POS)

                          BETWEEN:

                          LAXMAN
                          S/O. DAREPPA HUNDEKAR,
                          AGE: 63 YEARS, OCC. AGRICULTURE,
                          R/O. TADASALUR, TAL. SAUNDATTI,
                          NOW AT GANIKOPPA,
                          TAL. DIST. BELAGAVI.
                                                                          ...APPELLANT
                          (BY SRI. S.B. HEBBALLI, ADVOCATE)

                          AND:

                          1.   SMT. SUVARNA
                               W/O. MARUTI MALAGI,
                               AGE: 53 YEARS, OCC. HOUSEHOLD WORK,
YASHAVANT                      R/O. SAULDAL. TAL. GOKAK,
NARAYANKAR
                               NOW AT TADASALUR,
Digitally signed by
YASHAVANT
NARAYANKAR
                               TAL. SAUNDATTI-591306.
Date: 2025.11.07
14:29:02 +0530
                          2.   SMT. PARWATEWWA
                               W/O. DAREPPA HUNDEKAR,
                               AGE: 78 YEARS, OCC. AGRICULTURE,
                               R/O. TADASALUR, TAL. SAUNDATTI,
                               DIST. BELAGAVI-591306.

                               SMT. SHANTAWWA
                               W/O. BASAVRAJ MALAGI,
                               SINCE DECEASED BY HER LRS.
                            -2-
                                      NC: 2025:KHC-D:15203
                                    RSA No. 100288 of 2022


HC-KAR




3.   SANTOSH
     S/O. BASAVARAJ MALAGI,
     AGE: 30 YEARS, OCC. STUDENT,
     R/O. SULADAL, TAL. GOKAK,
     DIST. BELAGAVI-591306.

4.   KUMARI BHARATI
     D/O. BASAVARAJ MALAGI,
     AGE: 28 YEARS, OCC. STUDENT,
     R/O. SULADAL, TAL GOKAK,
     DIST. BELAGAVI-591308.

5.   SANJAY
     S/O. BASAVARAJ MALAGI,
     AGE: 26 YEARS, OCC. STUDENT,
     R/O. SULADAL, TAL. GOKAK,
     DIST. BELAGAVI-591308.
                                         ...RESPONDENTS
(BY SRI. P.G. CHIKKANARAGUND, ADVOCATE FOR R1;
    R2 TO R5-NOTICE SERVED)

      THIS RSA IS FILED UNDER SECTION 100 OF CPC, PRAYING

TO SET ASIDE THE JUDGMENT AND DECREE DATED 30.09.2020

PASSED IN R.A.NO.16/2016 ON THE FILE OF THE COURT OF THE

SENIOR CIVIL JUDGE, SAUNDATTI AND THE JUDGMENT AND

DECREE DATED 11.11.2015 PASSED BY THE COURT OF ADDL.

CIVIL JUDGE AND JMFC, SAUNDATTI IN O.S.NO.48/2011, IN

THE INTEREST OF JUSTICE AND EQUITY.


      THIS APPEAL, COMING ON FOR ADMISSION THIS DAY,

JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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                                          NC: 2025:KHC-D:15203
                                       RSA No. 100288 of 2022


 HC-KAR




                         ORAL JUDGMENT

(PER: THE HON'BLE MR. JUSTICE C M JOSHI)

Learned counsel appearing for the appellant submits that

the sole appellant has died about six months back. Therefore,

the appeal abates and as such the same is closed.

SD/-

(C M JOSHI) JUDGE

SSP CT:PA