Smt Susheelamma vs Smt Devamma
2025 Latest Caselaw 9907 Kant

Karnataka High Court

Smt Susheelamma vs Smt Devamma on 6 November, 2025

                                         -1-
                                                    NC: 2025:KHC:45009
                                                  RSA No. 1810 of 2008


             HC-KAR



                  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 6TH DAY OF NOVEMBER, 2025

                                     BEFORE
                        THE HON'BLE MR. JUSTICE M.I.ARUN
                  REGULAR SECOND APPEAL NO. 1810 OF 2008 (PAR)


             BETWEEN:

             1.    SMT. SUSHEELAMMA
                   W/O THIPPANNA
                   AGED ABOUT 60 YEARS
                   AGRICULTURIST
                   R/O BELLIGANOODU
                   CHANNAGIRI TALUK
                   DAVANAGERE DISTRICT-577 213.

             2.    ANNAPOORNA @ KAMALAMMA
                   W/O VEERAPPA
                   AGED ABOUT 62 YEARS
Digitally          AGRICULTURIST
signed by          R/O KANDAGAL
GEETHA P G
Location:          DAVANAGERE TALUK AND DISTRICT-577 293.
HIGH
COURT OF                                                 ...APPELLANTS
KARNATAKA
             (BY SRI. D.P.MAHESH., ADVOCATE [ABSENT])

             AND:

             1.    SMT. DEVAMMA
                   W/O ONKARAPPA
                   AGED ABOUT 58 YEARS
                   AGRICULTURIST
                   R/O BELLIGANOODU
                   CHANNAGIRI TALUK
                           -2-
                                      NC: 2025:KHC:45009
                                    RSA No. 1810 of 2008


HC-KAR



     DAVANAGERE DISTRICT-577 213.

2.   VISHALAKSHAMMA
     W/O RUDRAPPA
     AGED ABOUT 54 YEARS
     AGRICULTURIST
     R/O NAVILEHAL VILLAGE
     CHANNAGIRI TALUK
     DAVANAGERE DISTRICT-577 213.

3.   GIRIJAMMA
     W/O B.H.BASVARAJAPPA
     AGED ABOUT 66 YEARS
     R/O BELLIGANOODU
     CHANNAGIRI TALUK
     DAVANAGERE DISTRICT-577 213.

4.   SAROJAMMA
     W/O MAHESHAPPA
     AGED ABOUT 60 YEARS
     AGRICULTURIST
     R/O KANDHAGAL
     DAVANAGERE TALUK-577 213.
                                         ...RESPONDENTS
(BY SRI. S.S.HAVERI, ADVOCATE)


     THIS APPEAL IS FILED U/S 100 OF CPC AGAINST THE
JUDGEMENT AND DECREE DATED 14.11.2007 PASSED IN
RA.NO.183/2004 ON THE FILE OF THE ADDL.SESSIONS JUDGE,
FAST TRACK COURT-I, DAVANGERE, ALLOWING THE APPEAL
AND ETC.

     THIS APPEAL COMING ON FOR HEARING, THROUGH
PHYSICAL HEARING/VIDEO CONFERENCING, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
                               -3-
                                           NC: 2025:KHC:45009
                                        RSA No. 1810 of 2008


 HC-KAR



CORAM: HON'BLE MR. JUSTICE M.I.ARUN


                        ORAL JUDGMENT

None appears for the appellants. Even on the last

occasion also none appeared for the appellants. The appeal is

of the year 2008. It appears that the appellants are not

interested in prosecuting the appeal. The appeal is accordingly

dismissed for non-prosecution.

Sd/-

(M.I.ARUN) JUDGE

PGG