Citation : 2025 Latest Caselaw 6183 Kant
Judgement Date : 13 June, 2025
-1-
NC: 2025:KHC:20323
RSA No. 2217 of 2011
C/W RSA No. 2364 of 2011
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 13TH DAY OF JUNE, 2025
BEFORE
THE HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
REGULAR SECOND APPEAL NO. 2217 OF 2011 (PAR)
C/W
REGULAR SECOND APPEAL NO. 2364 OF 2011 (PAR)
IN RSA No. 2217/2011
BETWEEN:
1. SMT. D.V. SAROJA
SINCE DEAD BY HER LRS
1(a) SRI. R. DEVANATH
S/O LATE SRI. Y. RAMACHANDRA
AGED ABOUT 62 YEARS
1(b) SRI. R. PRAKASH
Digitally S/O LATE SRI.Y RAMACHANDRA
signed by C AGED ABOUT 58 YEARS
HONNUR SAB
Location: ALL ARE R/AT NO.63, 2ND CROLSS
HIGH COURT Y.RAMACHANDRA
OF ROADGANDHINAGAR,
KARNATAKA BANGALORE-560 009
2. SMT. D V RADHA
SINCE DEAD BY HER LRS
2(a) SRI. H. VENKATESH
S/O LATE SRI. C.H. HANUMANTHAPPA
AGED ABOUT 58 YEARS
2(b) S/O LATE SRI. C.H. HANUMANTHAPPA
AGED ABOUT 56 YEARS
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NC: 2025:KHC:20323
RSA No. 2217 of 2011
C/W RSA No. 2364 of 2011
HC-KAR
BOTHE ARE R/O NO.253
10TH 'B' CROSS, 1ST PHASE
J.P. NAGAR BENGALURU - 560 081..
3. SMT D V SUNANDA
W/O K.B.D BEERAIAH
AGED ABOUT 75 YEARS,
R/A SAI SREE, K.C. BLOCK,
JANNAPURA, BHADRAVATHI-01
...APPELLANTS
(BY SRI. R.B. SADASHIVAPPA.,ADVOCATE FOR A1(a&b), A2(a&b)
AND A3)
AND:
1. H.S. DHANALAKSHMI
W/O LATE D V.CHANDRASHEKAR
AGED ABOUT 56 YEARS
R/AT NO.710, E AND F BLOCK
CHITRABANU ROAD,
KUVEMPUNAGAR
MYSORE - 570 001.
2. SMT VIJAYALAKSHMI
W/O LATE D V KRISHNA
AGED MAJOR
3. SMT K ANUPAMA
D/O LATE D.V.KRISHNA
MAJOR
RESPONDENT NO.2 & 3 ARE
R/A NO.1036/23, 2ND CROSS
2ND MAIN, SARVAJANIKA HOSTEL ROAD
VIDYARANYAPURAM, MYSORE-8.
4. SMT K SOWMYA
W/O SRI. D PRABHAKARA BEERAIAH
" SAI SAREE"
K.C. BLOAKC, JANNAPURA,
BHADRAVATHI - 581 311.
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NC: 2025:KHC:20323
RSA No. 2217 of 2011
C/W RSA No. 2364 of 2011
HC-KAR
5. SMT D.C. BHAGYASHREE
C/O T.M. SRINIVASAMURTHY
D/O D.V.CHANDRASHEKAR
R/AT NO.1063/22, 1ST MAIN, 4TH CROSS
VIDYARANYAPURAM
MYSORE-570008.
...RESPONDENTS
(BY SRI. M.S. VARADARAJAN., ADVOCATE FOR R1;
SRI. H. K RAVI ADVOCATE FOR R2 TO R4;
SRI. M. KRISHNAPPA., ADVOCATE FOR R5
THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST THE
JUDGMENT AND DECREE DATED 02.07.2011 PASSED IN
R.A.NO.181/2010 ON THE FILE OF THE I ADDL. DISTRICT JUDGE,
MYSORE, ALLOWING THE APPEAL AND SETTING ASIDE THE
JUDGMENT AND DECREE DATED 08.04.2010 PASSED IN
O.S.NO.479/1997 ON THE FILE OF THE III ADDL. SENIOR CIVIL
JUDGE, MYSORE.
IN RSA NO. 2364/2011
BETWEEN:
1. SMT. D.V. SAROJA
SINCE DEAD BY HER LRS
1(a) SRI. R. DEVANATH
S/O LATE SRI. Y. RAMACHANDRA
AGED ABOUT 62 YEARS
1(b) SRI. R. PRAKASH
S/O LATE SRI.Y RAMACHANDRA
AGED ABOUT 58 YEARS
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NC: 2025:KHC:20323
RSA No. 2217 of 2011
C/W RSA No. 2364 of 2011
HC-KAR
R/AT NO.63, 2ND CROLSS
Y.RAMACHANDRA
ROADGANDHINAGAR,
BANGALORE-560 009
2. SMT D V RADHA
SINCE DEAD BY LRS
2(a) SRI. H. VENKATESH
S/O LATE SRI. C.H. HANUMANTHAPPA
AGED ABOUT 58 YEARS
SRI. HEMANTH KUMAR
2(b) S/O LATE SRI. C.H. HANUMANTHAPPA
AGED ABOUT 56 YEARS
BOTHE ARE R/O NO.253
10TH 'B' CROSS, 1ST PHASE
J.P. NAGAR, BENGALURU - 560 081..
3. SMT D V SUNANDA
W/O K.B.D BEERAIAH
AGED ABOUT 68 YEARS,
R/A SAI SREE, K.C. BLOCK,
JANNAPURA, BHADRAVATHI-1
...APPELLANTS
(BY SRI. R B SADASIVAPPA (NOC).,ADVOCATE)
AND:
1. H S DHANALAKSHMI
W/O LATE D V CHANDRASHEKAR
AGED ABOUT 56 YEARS
R/AT NO.710, E AND F BLOCK
CHITRABANU ROAD,
KUVEMPUNAGAR,
MYSORE-570 001.
2. SMT. VIJAYALAKHSMI
W/O LATE D V KRISHNA
MAJOR
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RSA No. 2217 of 2011
C/W RSA No. 2364 of 2011
HC-KAR
3. SMT K ANUPAM
D/O LATE D V KRISHNA
RESPONDENT NO. 2 & 3 ARE
R/AT NO.1036/23, 2ND CROSS,
2ND MAIN SARVAJANJIKA HOSTEL ROAD,
VIDYARANAYPAURAM
MYSORE - 560 008.
4. SMT K SOWMYA
W/O D PRABHAKARA BEERAIAH
'SAI SREE' K C BLOCK
JANNAPURA BHADRAVATHI 560 001..
5. SMT D C BHGYASHREE
W/O T M SRINIVASAMURTHY
R/AT NO.1063/22, IST MAIN,
4TH CROSS,
VIDYARANAYAPURAM
MYSORE.
...RESPONDENTS
(BY SRI. M.S. VARADARAJAN., ADVOCATE FOR R1;
SRI. H. K RAVI ADVOCATE FOR R2 TO R4;
SRI. M. KRISHNAPPA., ADVOCATE FOR R5)
THIS RSA IS FILED U/S. 100 OF CPC AGAINST THE
JUDGEMENT & DECREE DTD 02.07.2011 PASSED IN
R.A.NO.225/2010 ON THE FILE OF I ADDITIONAL DISTRICT
JUDGE, MYSORE, ALLOWING THE APPEAL AND SETTING ASIDE
THE JUDGEMENT AND DECREE DATED 08.04.2010 PASSED IN
OS.NO.479/1997 ON THE FILE OF III ADDITIONAL SENIOR CIVIL
JUDGE, MYSORE AND ETC.
THESE APPEALS, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR JUSTICE ANANT RAMANATH HEGDE
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RSA No. 2217 of 2011
C/W RSA No. 2364 of 2011
HC-KAR
JUDGMENT
Learned counsel for the appellants has filed memos
seeking leave of the Court to withdraw the above appeals
as not pressed.
2. Memos are taken on record.
3. Accordingly, these appeals are dismissed as
withdrawn.
In view of dismissal of these appeals all pending
applications are stand disposed of.
Sd/-
(ANANT RAMANATH HEGDE) JUDGE
RU
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