Sanna Hanumanthappa vs Shanmukhappa
2025 Latest Caselaw 669 Kant

Karnataka High Court

Sanna Hanumanthappa vs Shanmukhappa on 3 July, 2025

                                                   -1-
                                                                NC: 2025:KHC-D:8342
                                                            RP No. 100005 of 2025


                       HC-KAR



                           IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                   DATED THIS THE 3RD DAY OF JULY 2025

                                                 BEFORE

                                  THE HON'BLE MR. JUSTICE R.NATARAJ


                                   REVIEW PETITION NO. 100005 OF 2025

                      BETWEEN:

                      SANNA HANUMANTHAPPA,
                      S/O. LATE CHOWDAPPA,
                      AGE: 72 YEARS, OCC: AGRICULTURE,
                      R/O. TARANAGARA, TQ: SANDUR,
                      DIST: BALLARI.
                                                                         ...PETITIONER

                      (BY SRI. S.S.YADRAMI, SENIOR COUNSEL FOR SRI. GIRISH V.BHAT,
                               ADVOCATE)

                      AND:

                      1.     SHANMUKHAPPA, S/O. LATE MALLAPPA,
                             AGE: 68 YEARS, OCC: AGRICULTURE,
                             R/O. GOLLALINGAMMANA TALUK,
Digitally signed by
VIJAYALAKSHMI                BALLARI DISTRICT-583101.
M KANKUPPI
Location: HIGH
COURT OF
KARNATKA
                      2.     SMT. LAKSHMAMMA, W/O. LATE NINGAPPA,
DHARWAD
BENCH
                             AGE: 78 YEARS,
Date: 2025.07.05
10:51:10 +0530
                             R/O. TARANAGARA, TQ: SANDUR,
                             BALLARI DISTRICT-583101.

                      3.     SWAMY @ RAMASWAMY,
                             S/O. LATE NINGAPPA,
                             AGE: 38 YEARS, OCC: AGRICULTURE,
                             R/O. TARANAGARA, TQ: SANDUR,
                             BALLARI DISTRICT-583101.

                      4.     SMT. BASAMMA, S/O. LATE BASAPPA,
                             AGE: 58 YEARS,
                             R/O. TARANAGARA, TQ: SANDUR,
                             BALLARI DISTRICT-583101.
                                -2-
                                           NC: 2025:KHC-D:8342
                                        RP No. 100005 of 2025


 HC-KAR




5.      NAYAKARA NARASAPPA,
        S/O. SANNA BASAPPA,
        SINCE DECEASED BY HIS LR's.,

5(A).   SMT. RENUKAMMA,
        W/O. LATE NAYAKARA NARASAPPA,
        AGE: 58 YEARS,
        R/O. TARANAGARA, TQ: SANDUR,
        BALLARI DISTRICT-583101.

6.      KUM. LAKSHMI,
        D/O. LATE NAYAKARA NARASAPPA,
        AGE: 30 YEARS,
        R/O. TARANAGARA, TQ: SANDUR,
        BALLARI DISTRICT-583101.

7.      SHIVAGANGA,
        S/O. LATE NAYAKARA NARASAPPA,
        AGE: 28 YEARS, OCC: AGRICULTURE,
        R/O. TARANAGARA, TQ: SANDUR,
        BALLARI DISTRICT-583101.

8.      MANJUNATHA,
        D/O. LATE NAYAKARA NARASAPPA,
        AGE: 26 YEARS, OCC: AGRICULTURE,
        R/O. TARANAGARA, TQ: SANDUR,
        BALLARI DISTRICT-583101.

9.      NAGARAJA,
        S/O. LATE NAYAKARA NARASAPPA
        AGE: 25 YEARS, OCC: AGRICULTURE,
        R/O. TARANAGARA, TQ: SANDUR,
        BALLARI DISTRICT-583101.
                                                ...RESPONDENTS

     THIS REVIEW PETITION IS FILED UNDER ORDER 47 RULE 1 OF
CPC PRAYING TO REVIEW THE JUDGMENT DATED 28.10.2022
PASSED IN RFA NO.112/2007 BY THIS HON'BLE COURT BY
CONSIDERING THE MATERIAL PLACED ON RECORD AND AFTER
HEARING THE APPEAL ON MERITS OF THE CASE IN THE INTEREST
OF JUSTICE AND EQUITY.

    THIS REVIEW PETITION COMING ON FOR ORDERS THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
                               -3-
                                             NC: 2025:KHC-D:8342
                                        RP No. 100005 of 2025


 HC-KAR




CORAM:     THE HON'BLE MR. JUSTICE R.NATARAJ


                         ORAL ORDER

This review petition is filed to review the order dated

28.10.2022 passed in R.F.A. No.112/2007. After perusing the

order sought to be reviewed, this Court is of the opinion that

there is no error apparent on the face of the record warranting

review of the order dated 28.10.2022.

Hence, the review petition is dismissed. However, liberty

is reserved to the petitioner to file an appropriate application

for setting aside abatement of the appeal.

Sd/-

(R.NATARAJ) JUDGE

KMS Ct:vh