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Smt. Rajeshwari W/Omunichandrababu vs Smt.Nagaveni W/O Venkataramana
2025 Latest Caselaw 609 Kant

Citation : 2025 Latest Caselaw 609 Kant
Judgement Date : 2 July, 2025

Karnataka High Court

Smt. Rajeshwari W/Omunichandrababu vs Smt.Nagaveni W/O Venkataramana on 2 July, 2025

Author: Hanchate Sanjeevkumar
Bench: Hanchate Sanjeevkumar
                                                     -1-
                                                               NC: 2025:KHC-D:8270
                                                           MSA No. 100050 of 2023


                        HC-KAR



                                   IN THE HIGH COURT OF KARNATAKA,

                                            DHARWAD BENCH

                                  DATED THIS THE 2ND DAY OF JULY, 2025

                                                BEFORE

                            THE HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR

                        MISCELLANEOUS SECOND APPEAL NO. 100050 OF 2023 (RO)

                       BETWEEN:

                       1.    SMT. RAJESHWARI
                             W/O MUNICHANDRABABU,
                             AGE: ABOUT 50 YEARS,
                             OCC: HOUSEHOLD WORK,
                             R/O: DOOR NO.89/A,
                             S.G. COLLEGE ROAD,
                             NEAR SAI HOSPITAL,
                             GANDI NAGAR,
                             BALLARI-583 103.

                       2.    SMT. KRISHTAMMA
                             W/O SUBBARAYUDU,
                             AGE: ABOUT 64 YEARS,
Digitally signed by          OCC: POOJARI ARCHAKA,
MALLIKARJUN
RUDRAYYA KALMATH             R/O: DOOR NO.89/A,
Location: HIGH COURT         S.G. COLLEGE ROAD,
OF KARNATAKA
DHARWAD BENCH                NEAR SAI HOSPITAL,
                             GANDI NAGAR,
                             BALLARI-583 103.

                       3.    SMT. P. BHAGYAMMA W/O CHALAPTI,
                             HINDU POOJARI ARCHAKA OF
                             SREE KANAKA DURGAMMA TEMPLE,
                             R/O: 3RD CROSS, LEFT SIDE,
                             NEAR BAGICHA HOTEL,
                             GANDHI NAGAR,
                             BALLARI-583 103.
                                                                     ... APPELLANTS
                       (BY SMT. SUNITHA P. KALASOOR, ADVOCATE)
                              -2-
                                          NC: 2025:KHC-D:8270
                                     MSA No. 100050 of 2023


 HC-KAR




AND:

1.   SMT. NAGAVENI
     W/O VENKATARAMANA,
     AGE ABOUT 38 YEARS,
     OCC: POOJARI ARCHAKA
     OF SREE KANAKA DURGAMMA TEMPLE,
     R/O: 3RD CROSS, LEFT SIDE,
     NEAR BAGICHA HOTEL,
     GANDHI NAGAR,
     BALLARI-583 103.

2.   SMT. DURGADEVI
     W/O KAMALAKARANAIDU,
     AGE: 35 YEARS,
     POOJARI ARCHAKA
     OF SREE KANAKA DURGAMMA TEMPLE,
     R/O: 3RD CROSS, LEFT SIDE,
     NEAR BAGICHA HOTEL,
     GANDHI NAGAR,
     BALLARI-583 103.

                                             ... RESPONDENTS

       THIS MSA IS FILED UNDER SECTION 43 RULE 1 (U) OF CPC,

PRAYING TO SET ASIDE THE ORDER DATED 03.12.2022 PASSED

IN MISCELLANEOUS APPEAL NO.35/2022 ON THE FILE OF

PRINCIPAL CIVIL JUDGE AND ON THE FILE OF I ADDITIONAL

SENIOR CIVIL JUDGE, BALLARI.



       THIS   APPEAL,   COMING ON   FOR   ORDERS   THIS   DAY,

JUDGMENT IS DELIVERED THEREIN AS UNDER:
                             -3-
                                      NC: 2025:KHC-D:8270
                                  MSA No. 100050 of 2023


HC-KAR



                         ORAL ORDER

(PER: THE HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR)

Learned counsel for the appellants has filed a memo

dated 02.07.2025 stating that the appeal has become

infructuous.

Memo is taken on record.

In view of the memo, the appeal is dismissed as not

pressed.

Sd/-

(HANCHATE SANJEEVKUMAR) JUDGE

RKM CT:BCK

 
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