Karnataka High Court
Kashibai And Ors vs The Assistant Commissioner/Competent ... on 18 July, 2025
Author: Ravi V Hosmani
Bench: Ravi V Hosmani
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NC: 2025:KHC-K:4044
MFA No. 200334 of 2024
HC-KAR
IN THE HIGH COURT OF KARNATAKA,
KALABURAGI BENCH
DATED THIS THE 18TH DAY OF JULY, 2025
BEFORE
THE HON'BLE MR. JUSTICE RAVI V HOSMANI
MISCL. FIRST APPEAL NO. 200334 OF 2024 (AC)
BETWEEN:
1. KASHIBAI
W/O AMBAJI ANJIKHANE,
DECEASED BY LRS.
2. ASHOK
S/O AMBAJI ANJIKHANE,
DECEASED BY LRS
2a. ANIL
S/O ASHOK ANJIKHANE,
AGE: 46 YEARS,
OCC: AGRICULTURE,
R/O: VIJAYAPURA,
Digitally signed by
NIJAMUDDIN DISTRICT: VIJAYAPURA.
JAMKHANDI
Location: HIGH 2b. NAMDEV
COURT OF
KARNATAKA S/O ASHOK ANJIKHANE,
AGE: 41 YEARS,
OCC: AGRICULTURE,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
2c. SUNIL
S/O ASHOK ANJIKHANE,
AGE: 40 YEARS,
OCC: AGRICULTURE,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
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MFA No. 200334 of 2024
HC-KAR
2d. UMESH
S/O ASHOK ANJIKHANE,
AGE: 37 YEARS,
OCC: AGRICULTURE,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
2e. JYOTI
D/O ASHOK ANJIKHANE,
AGE: 35 YEARS,
OCC: HOUSEHOLD,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
3. DATTU
S/O AMBAJI ANJIKHANE,
DECEASED BY LRS
3a. NANDA
W/O DATTU ANJIKHANE,
AGE: 55 YEARS,
OCC: HOUSEHOLD,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
3b. SANJU
S/O DATTU ANJIKHANE,
AGE: 26 YEARS,
OCC: AGRICULTURE,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
3c. KAVITA
D/O DATTU ANJIKHANE,
AGE: 23 YEARS,
OCC: HOUSEHOLD,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
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MFA No. 200334 of 2024
HC-KAR
3d. ANITA
D/O DATTU ANJIKHANE,
AGE: 30 YEARS,
OCC: HOUSEHOLD,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
3e. ROHIT
S/O DATTU ANJIKHANE,
AGE: 20 YEARS,
OCC: AGRICULTURE,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
4. KRISHNA
S/O AMBAJI ANJIKHANE,
DECEASED BY LRS
4a. SUVARNA
W/O KRISHNA ANJIKHANE,
AGE: 47 YEARS,
OCC: HOUSEHOLD,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
4b. RAMESH
S/O KRISHNA ANJIKHANE,
AGE: 32 YEARS,
OCC: AGRICULTURE,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
4c. SAGAR
S/O KRISHNA ANJIKHANE,
AGE: 29 YEARS,
OCC: AGRICULTURE,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
4d. CHANDRAKANTH
S/O KRISHNA ANJIKHANE,
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MFA No. 200334 of 2024
HC-KAR
AGE: 26 YEARS,
OCC: AGRICULTURE,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
5 TULAJABAI
W/O RAJU BHASKAR,
AGE: YEARS,
OCC: HOUSEHOLD,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
6. VITHAL
S/O AMBAJI ANJIKHANE,
AGE: YEARS,
OCC: BUSINESS,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
7. GEETA
W/O SADASHIV ANJIKHANE,
AGE: YEARS,
OCC: HOUSEHOLD,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
8. SHANKAR
S/O AMBAJI ANJIKHANE,
DECEASED BY LRS
8a. PUSHPALATH
W/O SHANKAR ANJIKHANE,
AGE: 43 YEARS,
OCC: HOUSEHOLD,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
8b. SAMSKRUTI
D/O SHANKAR ANJIKHANE,
AGE: 21 YEARS,
OCC: STUDENT,
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HC-KAR
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
8c. SHRUTI
D/O SHANKAR ANJIKHANE,
AGE: 19 YEARS,
OCC: STUDENT,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
8d. SAMSKAR
S/O SHANKAR ANJIKHANE,
AGE: 18 YEARS,
OCC: STUDENT,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
8e. SHRUSTI
D/O SHANKAR ANJIKHANE,
AGE: 13 YEARS, MINOR,
8f. SWAPNIL
D/O SHANKAR ANJIKHANE,
AGE: 09 YEARS, MINOR
APPELLANT NO.8€ AND 8(F) ARE MINORS,
U/G THEIR NATURAL MOTHER APPELLANT NO.8,
PUSHPALATA
W/O SHANKAR ANJIKHANE,
R/O: VIJAYAPURA,
DISTRICT: VIJAYAPURA.
...APPELLANTS
(BY SRI HARSHAVARDHAN R.MALIPATIL, ADVOCATE)
AND:
1. THE ASSISTANT COMMISSIONER/COMPETENT,
AUTHORITY FOR LAND ACQUISITION OF NH-13,
4-LINES, 6-LINES VIJAYAPURA - 586 101.
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NC: 2025:KHC-K:4044
MFA No. 200334 of 2024
HC-KAR
2. THE DEPUTY GENERAL MANAGER,
(TECH) AND PROJECT DIRECTOR,
PROJECT IMPLEMENTATION UNIT,
NATIONAL HIGHWAY AUTHORITY OF INDIA,
PLOT NO.E-2, JAI JALARAM NAGAR,
BEHIND SHIVADHARE COLLEGE,
JULE, SOLAPUR - 413 001.
3. THE DEPUTY COMMISSIONER,
AND HON'BLE ARBITRATION FOR N.H.A.I.,
VIJAYAPURA - 586 101.
...RESPONDENTS
THIS MFA IS FILED UNDER SECTION 37 (1) (C) OF
ARBITRATION AND CONCILIATION ACT, 1996, PRAYING TO
ALLOW THIS APPEAL WITH COSTS SETTING ASIDE THE
JUDGMENT AND AWARD PASSED BY THE COURT OF IV
ADDITIONAL DISTRICT JUDGE, VIJAYAPURA DATED
01.12.2021 IN A A NO.35 OF 2020 AND CONSEQUENTLY
ALLOW THE ARBITRATION APPLICATION OF THE APPELLANT,
FURTHER GRANT ANY OTHER RELIEF, WHICH THIS HON'BLE
COURT DEEMS FIT IN THE FACTS AND CIRCUMSTANCES OF
THE CASE, IN THE INTEREST OF JUSTICE AND EQUITY.
THIS MFA, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE RAVI V HOSMANI
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NC: 2025:KHC-K:4044
MFA No. 200334 of 2024
HC-KAR
ORAL JUDGMENT
Though matter was listed for non-compliance of office
objections for fifth time, none appears.
2. There is no compliance despite sufficient
opportunity, this would indicate that appellant is not diligent in
pursuing appeal. Hence, appeal is dismissed for non-
prosecution.
Sd/-
(RAVI V HOSMANI)
JUDGE
msr
