Shakuntala W/O Basappa ... vs Neelawwa W/O Karabasappa ...
2025 Latest Caselaw 1133 Kant

Karnataka High Court

Shakuntala W/O Basappa ... vs Neelawwa W/O Karabasappa ... on 16 July, 2025

Author: M.G.S. Kamal

Bench: M.G.S. Kamal

                                                       -1-
                                                                 NC: 2025:KHC-D:8812
                                                                RSA No. 5997 of 2012


                        HC-KAR


                            IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
                                  DATED THIS THE 16TH DAY OF JULY 2025
                                                  BEFORE
                                  THE HON'BLE MR. JUSTICE M.G.S. KAMAL
                             REGULAR SECOND APPEAL NO.5997 OF 2012 (PAR)
                       BETWEEN:
                       1. SHAKUNTALA
                          W/O. BASAPPA GIDDAMALLANAVAR,
                          AGE: 62 YEARS, OCC: AGRICULTURE,
                          R/O: HIREKOPPA, TQ & DIST: GADAG - 580 023.

                       2.   MAHADEVI W/O. VIRUPAXAPPA GUDDIN,
                            AGE: 38 YEARS, OCC: AGRICULTURE,
                            R/O: KOLIWAD, TQ: HUBBALLI - 580 023.

                       3.   SUMANGALA D/O. BASAPPA GIDDAMALLANAVAR,
                            AGE: 36 YEARS, OCC: ANGANAWADI TEACHER,
                            R/O: HIREKOPPA, TQ & DIST: GADAG - 582 102.

                       4.   MANJULA W/O. SHARANAPPA GAJI,
                            AGE: 34 YEARS, OCC: AGRICULTURE,
                            R/O: KANAVI, TQ: GADAG - 582 103.

                       5.   MAHESH W/O. BASAPPA GIDDAMALLANAVAR,
                            AGE: 32 YEARS, OCC: AGRICULTURE,
                            R/O: HIREKOPA, TQ & DIST: GADAG.
                                                                          ...APPELLANTS
Digitally signed by    (BY SRI. P. S. TADAPATRI, ADVOCATE)
SAROJA HANGARAKI
Location: High Court
of Karnataka,
Dharwad Bench,
Dharwad
                       AND:
                       NEELAWWA W/O KARABASAPPA GIDDAMALLANAVAR,
                       AGE: 28 YEARS, OCC: HOUSEHOLD WORK,
                       R/O: HIREKOPPA, TQ & DIST: GADAG - 582 102.
                                                                        ...RESPONDENT
                       (BY SRI. K.S.PATIL, ADVOCATE)

                            THIS RSA IS FILED UNDER SECTION 100 OF CPC PRAYING TO
                       ALLOW THE APPEAL AND SET ASIDE THE JUDGMENT AND DECREE
                       DATED 15.10.2011 PASSED BY PRL. CIVIL JUDGE (SR. DN) GADAG
                       IN R.A.NO.14/2011 DISMISSING APPEAL BY CONFIRMING THE
                       JUDGMENT AND DECREE PASSED BY THE PRL. CIVIL JUDGE GADAG,
                       IN O.S.NO.225/2007 DATED 04.12.2010 CONSEQUENTLY DISMISS
                       THE SUIT OF PLAINTIFF IN THE INTEREST OF JUSTICE AND EQUITY.
                               -2-
                                           NC: 2025:KHC-D:8812
                                         RSA No. 5997 of 2012


 HC-KAR


     THIS APPEAL, COMING ON FOR ORDERS THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:

                         ORAL ORDER

(PER: THE HON'BLE MR. JUSTICE M.G.S. KAMAL)

The learned counsel for the appellant has filed a

memo seeking permission to withdraw the appeal.

2. The memo is taken on record. Accordingly, the

appeal stands dismissed as withdrawn.

Sd/-

(M.G.S. KAMAL) JUDGE

VB/CT-ASC