The Divisional Manager vs Smt. Shaila Shankar Kumbar
2025 Latest Caselaw 1096 Kant

Karnataka High Court

The Divisional Manager vs Smt. Shaila Shankar Kumbar on 15 July, 2025

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                    -1-
                                                                 NC: 2025:KHC-D:8731
                                                             MFA No. 103068 of 2023


                        HC-KAR



                                    IN THE HIGH COURT OF KARNATAKA,

                                             DHARWAD BENCH

                                  DATED THIS THE 15TH DAY OF JULY, 2025

                                                  BEFORE

                            THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                       MISCELLANEOUS FIRST APPEAL NO. 103068 OF 2023 (MV-D)

                       BETWEEN:

                       THE DIVISIONAL MANAGER,
                       NATIONAL INSURANCE COMPANY LIMITED,
                       MAHAVEER CHAMBERS, ASHOK NAGAR,
                       NIPPANI TOWN, BELAGAVI DISTRICT,
                       NOW REPRESENTED BY ITS ASSISTANT MANAGER.
                                                                        ... APPELLANT
                       (BY SRI. S.K. KAYAKAMATH, ADVOCATE)

                       AND:

                       1.   SMT. SHAILA SHANKAR KUMBAR,
                            AGE: 45 YEARS, OCC: HOUSEHOLD,

Digitally signed by    2.   KUMAR AKSHAY S/O SHANKAR KUMBAR,
MALLIKARJUN
RUDRAYYA KALMATH            AGE: 19 YEARS, OCC: STUDENT,
Location: HIGH COURT
OF KARNATAKA
DHARWAD BENCH
                       3.   KUMARI SWATI D/O SHANKAR KUMBAR,
                            AGE: 15 YEARS, OCC: STUDENT,

                            SINCE MINOR, REPRESENTED BY NATURAL
                            GUARDIAN MOTHER RESPONDENT NO.1.

                       4.   SMT. CHAMPABAI W/O IRAPPA KUMBAR,
                            AGE: 72 YEARS, OCC: HOUSEHOLD WORKER,

                            ALL ARE RESIDENTS OF ANKALI,
                            TQ: CHIKKODI, DIST: BELAGAVI-590 001.
                             -2-
                                        NC: 2025:KHC-D:8731
                                   MFA No. 103068 of 2023


 HC-KAR



5.   SRI. RAVINDRA M. F/O MARIMUTHU A.,
     AGE: MAJOR, OCC: BUSINESS,
     R/O: 4/137, OLD SHANMUGAPURAM,
     POST: MAGUDAN CHAVADI, TQ: SANKARI,
     DIST: SALEM, TAMILNADU-600 019,
     (OWNER OF TRUCK BEARING REGISTRATION
     NO. TN-52/D-4955).

6.   SRI. VIRAUPAXI CHANNABASU MANE,
     AGE: MAJOR, OCC: AGRICULTURE,
     R/O: SIDDAPURWADI, TQ: CHIKKODI,
     DIST: BELAGAVI-590 001.

7.   THE MANAGER,
     UNITED INDIA INSURANCE COMPANY LTD.,
     PHARALE BUILDING, K.C. ROAD,
     NEAR PRABHAKAR TALKIES,
     CHIKKODI-591 201.
                                            ... RESPONDENTS

      THIS MFA IS FILED UNDER SECTION 173(1) OF MOTOR

VEHICLES ACT, 1988, PRAYING TO SET ASIDE THE IMPUGNED

JUDGMENT AND AWARD DATED 12.12.2022 PASSED IN MVC

NO.466/2016 ON THE FILE OF THE ADDITIONAL MOTOR ACCIDENT

CLAIMS TRIBUNAL AND PRINCIPAL SENIOR CIVIL JUDGE, CHIKKODI,

WITH COST IN THE INTEREST OF JUSTICE AND EQUITY.



      THIS APPEAL, COMING ON FOR ORDERS THIS DAY, JUDGMENT

IS DELIVERED THEREIN AS UNDER:
                             -3-
                                       NC: 2025:KHC-D:8731
                                   MFA No. 103068 of 2023


HC-KAR



                         ORAL ORDER

(PER: THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR)

Even after giving six opportunities, office objections

are not complied. Therefore, the appeal is dismissed for

non-prosecution.

Sd/-

(HANCHATE SANJEEVKUMAR) JUDGE

RKM CT:BCK