Citation : 2025 Latest Caselaw 3023 Kant
Judgement Date : 28 January, 2025
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NC: 2025:KHC-D:1686
WP No. 107730 of 2024
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 28TH DAY OF JANUARY, 2025
BEFORE
THE HON'BLE MR. JUSTICE M.NAGAPRASANNA
WRIT PETITION NO. 107730 OF 2024 (CS-EL/M)
BETWEEN:
1. GANGAVATI DAMODAR NAIK
S/O DAMODAR NAIK
AGE: 61, MEMBERSHIP NO:1043
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
2. GOVINDA JATTI NAIK
SON OF JATTI NAIK
AGE: 80, MEMBERSHIP NO:61
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
3. MANJUNATH RAMACHANDRA HEGDE
SON OF RAMACHANDDRA HEGDE
Digitally signed by
AGE:62, MEMBERSHIP NO:18
VISHAL NINGAPPA
PATTIHAL
AT: SHEDIKULI PO: HADINABAL
Location: High TQ: HONNAVAR
Court of Karnataka,
Dharwad Bench DISTRICT: UTTARA KANNADA.
4. GOVINDA NAGAPPA GOUDA
SON OF NAGAPPA GOUDA
AGE:75, MEMBERSHIP NO:33
AT: KAVOOR PO: HADINABAL
TQ: HONNAVAR. DISTRICT: UTTARA KANNADA.
5. MADEV GANAPATI HEGDE
SON OF GANAPATI HEGDE
AGE:62, MEMBERSHIP NO:35
AT: HANDIMULLE PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
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6. ANNU BIKKU SHET
SON OF BIKKU SHET
AGE:75, MEMBERSHIP NO:76
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
7. LAXMAN SUBRAY ACHARYA
SON OF SUBRAY ACHARYA
AGE: 82, MEMBERSHIP NO:140
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
8. NAGESH HANMANTH NAIK
SON OF HANMANTH NAIK
AGE: 60, MEMBERSHIP NO:163
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
9. GANAPATI RAMACHANDRA HEGDE
SON OF RAMACANDRA HEGDE
AGE: 58, MEMBERSHIP NO:186
AT: SHEDIKULI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
10. VISHNU SUBRY BHATTA
SON OF SUBRAY BHATTA
AGE: 65, MEMBERSHIP NO:190
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
11. VISHNU NARAYAN HEDGE
SON OF NARAYAN HEGDE
AGE: 58, MEMBERSHIP NO:192
AT: KELGINKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
12. BABU SUBRAY NAIK
SON OF SUBRAY NAIK
AGE: 50, MEMBERSHIP NO:212
AT: HUDGOD PO: MUTTA
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WP No. 107730 of 2024
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
13. VEKANTRAMAN RAMA HEDGE
SON OF RAMA HEGDE
AGE: 62, MEMBERSHIP NO:234
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
14. MADEV SUBRAY MESTA
SON OF SURAY MESTA
AGE: 48, MEMBERSHIP NO:290
AT: BEROLLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
15. PARAMESHWAR SHIVA ACHARI
SON OF SHIVA ACHARI
AGE: 68, MEMBERSHIP NO:332
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
16. SUBRAY RAMAKRISHNA BHATTA
SON OF RAMAKRISHNA BHATTA
AGE: 68, MEMBERSHIP NO:338
AT: BEROLLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
17. NAGARAJ GANAPATI NAIK
SON OF GANAPATI NAIK
AGE: 48, MEMBERSHIP NO:349
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
18. LATA GOVIDA HEGDE
WIFE OF GOVINDA HEGDE
AGE: 61, MEMBERSHIP NO:369
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
19. GANESH MABLESHWAR HEGDE
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WP No. 107730 of 2024
SON OF MABLESHWAR NAIK
AGE: 54, MEMBERSHIP NO:373
AT: MAROLLIKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
20. SUSHILA RAMA HEGDE
WIFE OF RAMA HEGDE
AGE: 71, MEMBERSHIP NO:375
AT: MAKKIKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
21. ISHWAR GANAPATI BHAT
SON OF GANAPATI BHAT
AGE: 52, MEMBERSHIP NO:382
AT: MSKALMAKKI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
22. SAVITA KRASHANA NAIK
WIFE OF KRAASHNA NAIK
AGE: 50, MEMBERSHIP NO:415
AT: KAVOOR PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
23. DASA SANTAI MAHALE S/O SANTAI MAHALE
AGE: 75, MEMBERSHIP NO:442
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR. DISTRICT: UTTARA KANNADA.
24. VASU GGANAPA HALLER
SON OF GANAPA HALLER
AGE: 46 MEMBERSHIP NO:454
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
25. VENKATRAMANA PUTTU NAIK
SON OF PUTTU NAIK
AGE: 70, MEMBERSHIP NO:455
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
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WP No. 107730 of 2024
26. NARAYAN TIMMAPPA NAIK
SON OF TIMMAPPA NAIK
AGE: 55, MEMBERSHIP NO:469
AT: KAVOOR PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
27. GANAPATI VENKTRAMANA HEGDE
SON OF VENKATRAMANA HEGDE
AGE: 48, MEMBERSHIP NO:470
AT: MSKALMAKKI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
28. MADEV BBALINDRA NAIK
SON OF BALINDRA NAIK
AGE: 58, MEMBERSHIP NO:489
AT: KAVOOR PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
29. TIMAPPA PUTTU NAIK
SON OF PUTTU NAIK
AGE: 56, MEMBERSHIP NO:458
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
30. SUBBI GANESH BHAT
SON OF GANESH BHHAT
AGE: 65, MEMBERSHIP NO:499
AT: MASKALMAKKI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
31. MANJU SUBRAY GOUDA
SON OF SUBRAY GOUDA
AGE: 52, MEMBERSHIP NO:526
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
32. GOPAL SHRINIVAS PRABHU
SON OF SHRINIVAS PRABHU
AGE: 75, MEMBERSHIP NO:535
AT: BEROLLI PO: HADINABAL
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TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
33. VASU TIMMAPPA NAIK
SON OF TIMMAPPA NAIK
AGE: 64, MEMBERSHIP NO:537
AT: HUDGOD PO:MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
34. GANGA DATTATREYA HEGDE
WIFE OF DATTATREYA HEGDE
AGE: 60, MEMBERSHIP NO:541
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
35. MANJU NAGAPPA GGOUDA
SON OF NAGAPPA GOUDA
AGE: 65, MEMBERSHIP NO:544
AT: BEROLLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
36. BALINDRA VENKTRAMAN NAIK
SON OF VENKATRAMANA NAIK
AGE: 60, MEMBERSHIP NO:559
AT: KAVOOR PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
37. MADHUSUDAN GOPAL ACHARYA
SON OF GOPAL ACHARYA
AGE: 66, MEMBERSHIP NO:595
AT: HUIDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
38. VISHNU GANESH HEGDE
SON OF GANESH HEGDE
AGE: 68, MEMBERSHIP NO:609
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
39. LAXMI GANAPATI NAIK
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WP No. 107730 of 2024
WIFE OF GANAPATI NNAIK
AGE: 64, MEMBERSHIP NO:626
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
40. YAMUNA SHIVARAM NAIK
WIFE OF SHIVARAM NAIK
AGE: 65, MEMBERSHIP NO:658
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
41. MANGALAGOURI MANJUNATH BHAT
WIFE OF MANJUNATH BHAT
AGE: 46, MEMBERSHIP NO:659
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
42. VISHALAKSHI NAGAPPA HEGDE
WIFE OF NAGAPPA HEGDE
AGE: 55, MEMBERSHIP NO:661
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
43. SHRIDER JATTAYYA ACHARI
SON OF JATTAYYA ACHARI
AGE: 72, MEMBERSHIP NO:705
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
44. MADEV GGANESH HEGDE
SON OF GANESH HEGDE
AGE: 77, MEMBERSHIP NO:718
AT: MELINKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
45. NARAYAN IRAYYA NAIK
SON OF IRAYYA NAIK
AGE: 70, MEMBERSHIP NO:729
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
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WP No. 107730 of 2024
DISTRICT: UTTARA KANNADA.
46. SHRIPRASAD GANAPATI HEGDE
SON OF GANAPATI HEGDE
AGE: 46, MEMBERSHIP NO:735
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
47. GOPAL NARAYAN GOUDA
SON OF NARAYAN GOUDA
AGE: 43, MEMBERSHIP NO:736
AT: KAVOOR PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
48. SAVITRI MADEV NAIK
WIFE OF MADEV NAIK
AGE: 60, MEMBERSHIP NO:741
AT: KAVOOR PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
49. SUBRAHMANYA SHIVA ACHARI
SON OF SHIVA ACHARI
AGE: 51, MEMBERSHIP NO:745
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
50. SHOBHA BABU NAIK
WIFE OF BABU NAIK
AGE: 50, MEMBERSHIP NO:749
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
51. ARUN GANAPA NAIK
SON OF GANAPA NAIK
AGE: 50, MEMBERSHIP NO:751
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
52. KRISHNA MADHU NAIK
SON OF MADHU NAIK
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WP No. 107730 of 2024
AGE: 61, MEMBERSHIP NO:763
AT: HADGERI PO:MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
53. NAGESH SHAMBHU NAIK
SON OF SHAMBHU NAIK
AGE: 43, MEMBERSHIP NO:765
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
54. DHARMA SHAMBHU NAIK
SON OF SHAMBHU NAIK
AGE: 46, MEMBERSHIP NO:767
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
55. VASU GOVINDA NAIK
SON OF GOVIDA NAIK
AGE: 52, MEMBERSHIP NO:784
AT: HUDGOD PO:MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
56. SARASWATI KRISHNA SHETTI
WIFE OF KRASKNA SHETTI
AGE: 56, MEMBERSHIP NO:818
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
57. GANESH JATTI HALLER
SON OF JATTI HALLER
AGE: 46, MEMBERSHIP NO:809
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
58. SANDYA GOVINDHA BHAT
WIFE OFF GOVINDHA BHAT
AGE: 61, MEMBERSHIP NO:816
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
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59. KAMALA MANJUNATH NAIK
WIFE OF MANJUNATH NAIK
AGE: 51, MEMBERSHIP NO:841
AT:HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
60. MADEVI CHANDRA SHETTI
WIFE OF CHANDRA SHETTI
AGE: 74, MEMBERSHIP NO:856
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
61. NAGESH NILAKANTA PRABHU
SON OF NILAKANTA PRABHU
AGE: 79, MEMBERSHIP NO:868
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
62. MAHALAKSHMI BABU NAIK
WIFE OF BABU NAIK
AGE: 48, MEMBERSHIP NO:877
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
63. NARAYAN SUBRAY NAIK
SON OF SUBRAY NAIK
AGE: 74, MEMBERSHIP NO:884
AT: HUDGOD PO:MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
64. SUBBAYYA GANAPA NAIK
SON OF GANAPA NAIK
AGE: 70, MEMBERSHIP NO:894
AT: KAVORPO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
65. RAMACHANDRA HANMANTH NNAIK
SON OF HANMANTH NAIK
AGE: 58, MEMBERSHIP NO:905
AT: HADGERI PO: MUTTA
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TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
66. MABLESHWAR ISHWAR HEGDE
SON OF ISHWAR HEGDE
AGE: 60, MEMBERSHIP NO:908
AT: KAPPEKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
67. SUBRAY DEVAPPA SHETTI
SON OF DEVAPPA SHETTI
AGE: 56, MEMBERSHIP NO:919
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
68. KRISHNA VISHNU BHAT
SON OF VISHNU BHAT
AGE: 52, MEMBERSHIP NO:926
AT: MAKKIKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
69. MANJUNATH KRISHNA BHAT
SON OF KRISHNA BHAT
AGE: 51, MEMBERSHIP NO:930
AT: MAKKIKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
70. GGANAPATI SUBRAY BHAT
SON OF SUBRAY BHAT
AGE: 55, MEMBERSHIP NO:931
AT: TARIKEWRI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
71. BALAKRASHNA DEVAPPA NAIK
SON OF DEVAPPA NAIK
AGE: 67, MEMBERSHIP NO:940
AT: HADGERI PO:MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
72. LAKSHMI MANJUNATH NAIK
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WP No. 107730 of 2024
WIFE OF MANJUNATH NAIK
AGE: 60, MEMBERSHIP NO:945
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
73. ASHOK GANAPATI HALLER
SON OF GANAPATI HALLER
AGE: 32, MEMBERSHIP NO:995
AT: MASKALMAKKIPO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
74. SUDHA SHRIPAD BHAT
WIFE OF SHRIPAD BHAT
AGE: 59, MEMBERSHIP NO:1005
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
75. VENKATESH RAMAKRISHNA KUDTHARKAR
SON OF RAMAKRISHNA KUDTHARKAR
AGE: 62, MEMBERSHIP NO:1010
AT: BEROLLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
76. ASHOK GANAPATI NAIK
SON OF GANAPATI NAIK
AGE: 42, MEMBERSHIP NO:1021
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
77. SUDHAKAR GANAPA HALLER
SON OF GANAPA HALLER
AGE: 42, MEMBERSHIP NO:1039
AT: MASKALMAKKI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
78. GANESH NNAREAYAN NAIK
SON OF NARAYAN NAIK
AGE: 55, MEMBERSHIP NO:1156
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
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DISTRICT: UTTARA KANNADA.
79. VITOBH ANANTHPRABHU
SON OF ANANTHPRABHU
AGE: 75, MEMBERSHIP NO:1166
AT: BEROLLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
80. GGOVIDA NARAYAN NAIK
SON OF NARAYAN NAIK
AGE: 40, MEMBERSHIP NO:1176
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
81. BILIYA NARAYAN GOUDA
SON OF NARAYAN GOUDA
AGE: 60, MEMBERSHIP NO:1179
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
82. LAKSHMI SHAMBHU NAIK
SON OF SHAMBHU NAIK
AGE: 70, MEMBERSHIP NO:1193
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
83. KESHAV DEVARU PRABHU
SON OF DEVARU PRABHU
AGE: 75, MEMBERSHIP NO:1194
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
84. GOURI NARAYAN NAIK
SON OF NARAYAN NAIK
AGE: 61, MEMBERSHIP NO:1199
AT: HADGERI PO:MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
85. MANJUNATH MADEV NAIK
SON OF MADEV NAIK
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WP No. 107730 of 2024
AGE: 44, MEMBERSHIP NO:1219
AT: KAVOOR PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
86. GANAPATI GAJANAN HEGDE
SON OF GAJANAN HEGDE
AGE: 42, MEMBERSHIP NO:1221
AT:JMMANKODLU PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
87. ISHWAR HANMANTH NAIK
SON OF HANMANTH NAIK
AGE: 63, MEMBERSHIP NO:1372
AT: KOLPE PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
88. LAMBODER SUBRAY BHAT
SON OF SUBRAY BHAT
AGE: 66, MEMBERSHIP NO:1223
AT: MASKALMAKKI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
89. PRATIBHA LAMBODER BHAT
WIFE OF LAMBODER BHAT
AGE: 60,MEMBERSHIP NO:1224
AT:MASAKALMAKKI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
90. PPADMANABH GOVIDA HEGDE
SON OF GOVINDA HEGDE
AGE: 49, MEMBERSHIP NO:1248
AT: KAPPEKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
91. BHAGIRATHI KESHAVA HEDGE
WIFE OF KESHAVA HEGDE
AGE: 75, MEMBERSHIP NO:1250
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
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92. MANJUNATH GAJANAN BHAT
SON OF GAJANAN BHAT
AGE: 46, MEMBERSHIP NO:1251
AT: BEROLLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
93. AAMKOOS GOVIDA GOUDA
SON OF GOVIND GOUDA
AGE: 60, MEMBERSHIP NO:1253
AT: BEROLLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
94. VINAYAK VENKTRAMAN NAIK
SON OF VENKTRAMAN NAIK
AGE: 42, MEMBERSHIP NO:1254
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
95. DAMODER NARAYAN NAIK
SON OF NARAYAN NAIK
AGE: 65, MEMBERSHIP NO:1261
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
96. BHUVANESHWARI GGANAPATI MESTA
WIFE OF GANAPATI MESTA
AGE:41
MEMBERSHIP NO:1267
AT: KALALEKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA
97. RAMACHANDRA BUDAVANTA MESTA
SON OF BUDAVANTA MESTA
AGE: 58, MEMBERSHIP NO:1269
AT: KALALEKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
98. MARUTI NARAYAN NAIK
SON OF NARAYAN NAIK
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WP No. 107730 of 2024
AGE: 40, MEMBERSHIP NO:1280
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
99. NARAYAN MABLESHWAR HEGDE
SON OF MABLESHWAR HEGDE
AGE: 60, MEMBERSHIP NO:1286
AT: KAPPEKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
100. HARISH MANJUNATH NAIK
SON OF MANJUNATH NAIK
AGE: 40, MEMBERSHIP NO:1298
AT: HADGERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
101. VIJAYALKSHMI KRISHNA BHAT
WIFE OF KRISHNA BHAT
AGE: 43, MEMBERSHIP NO:1300
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
102. PRASANNA GANAPPATI HALLER
SON OF GANAPATI HALLER
AGE: 30, MEMBERSHIP NO:1307
AT: MASKALMAKKI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
103. MANJUNATH NARAYAN NAIK
SON OF NARAYAN NAIK
AGE: 41, MEMBERSHIP NO:1311
AT: HUDGOD PO: KUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
104. SURESH NARAYAN NAIK
SON OF NARAYAN NAIK
AGE: 45, MEMBERSHIP NO:1316
AT: HUDGOD PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
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105. LOHITH MANJUNATH NAIK
SON OF MANJUNATH NAIK
AGE: 39, MEMBERSHIP NO:1317
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
106. SUBRSHMANYA NARAYAN GOUDA
SON OF NARAYAN GOUDA
AGE: 40, MEMBERSHIP NO:1318
AT:BANAGADDE PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
107. VINAYAK MANJUNATH NAIK
SON OF MANJUNATH NAIK
AGE: 36, MEMBERSHIP NO:1347
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
108. VISHNU GANAPATI BHAT
SON OF GANAPATI BHAT
AGE: 58, MEMBERSHIP NO:1348
AT: MASKALMAKKI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
109. MANJUNATH GOVIND NAIK
SON OF GOVIND NAIK
AGE: 40, MEMBERSHIP NO:1373
AT: HUDGOD PO:MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
110. SADSHIV MABLESHWAR HEGDE
SON OF MABLESHWAR HEGDE
AGE: 55, MEMBERSHIP NO:1375
AT: MAKKIKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
111. VENKATESH NAGAPPA GOUDA
SON OF NAGAPPA GOUDA
AGE: 45, MEMBERSHIP NO:1376
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AT: BEROLLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
112. GAJANAN DHARMA NAIK
SON OF DHARMA NAIK
AGE: 38, MEMBERSHIP NO:1408
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
113. SUBRAY ISHWAR HEDGE
SON OF ISHWAR HEGDE
AGE: 75, MEMBERSHIP NO:1420
AT: KAPPEKERIPO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
114. GANAPI DEV NAIK
WIFE OF DEV NAIK
AGE: 74, MEMBERSHIP NO:1421
AT: HADGERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
115. BEBI DDURGAPPA NAIK
WIFE OF DURGAPPA NAIK
AGE: 50, MEMBERSHIP NO:1430
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
116. DURGAPPA NARAYAN NAIK
SON OF NARAYAN NAIK
AGE: 56, MEMBERSHIP NO:1431
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
117. MABLESHWAR NARAYAN NAIK
SON OF NARAYAN NAIK
AGE: 36, MEMBERSHIP NO:1435
AT: HUDGOD PO:MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
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118. MANJUNATH GOUDA
SON OF GOUDA
AGE: 31, MEMBERSHIP NO:1442
AT:BEROLLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
119. VINAYAK SHIVAYYA NAIK
SON OF SHIVAYYA NAIK
AGE: 40, MEMBERSHIP NO:1456
AT: HADGERI PO:MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
120. NAGARAJ KESHAV ACHARI
SON OF KESHAV ACHARI
AGE: 49, MEMBERSHIP NO:1464
AT: ACHARIKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
121. SUDHAKARVINAYAK SHET
SON OF VINAYAK SHET
AGE: 42, MEMBERSHIP NO:1584
AT: HADAGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
122. PARAMESHWARA MARUTI GOUDA
SON OF MARUTI GOUDA
AGE: 29, MEMBERSHIP NO:1448
AT: BEROLLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
123. SHREEPAD VVISHVESHWARA HEGDE
SON OF VISHVESHWARA HEGDE
AGE: 52, MEMBERSHIP NO:1465
AT: HANDIMULLE PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
124. RENUKA NAGESH SHETTY
WIFE OF NAGESH SHETTY
AGE: 58, MEMBERSHIP NO:1514
AT: HADINABAL PO: HADINABAL
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TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
125. ISHWAR HOOVAYYA MESTA
SON OF HOOVAYYA MESTA
AGE: 52, MEMBERSHIP NO:1528
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
126. MANJI KRISHNA ACHARI
WIFE OF KRISHNA ACHARI
AGE: 51, MEMBERSHIP NO:1516
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
127. TIMMAPPA BILIYA GOUDA
SON OF BILIYA GOUDA
AGE: 57, MEMBERSHIP NO:1544
AT: BEROLLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
128. DEVENDRA PURUSHOTTAMA NAYAKA
SON OF PURUSHOTTAMA NAYAKA
AGE: 70, MEMBERSHIP NO:1551
AT: HUDAGODA PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
129. PARVATI MANJUNATH NAIK
WIFE OF MANJUNATH NAIK
AGE: 51, MEMBERSHIP NO:1554
AT: HADAGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
130. GOURI GANAPA NAIK
WIFE OF GANAPA NAIK
AGE: 75, MEMBERSHIP NO:1558
AT: HUDAGOD PO: HUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
131. PARVATI SATYAPPA NAIK
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WIFE OF SATYAPPA NAIK
AGE: 65, MEMBERSHIP NO:1563
AT: HADAGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
132. GODHAVARI GANAPATI NAIK
WIFE OF GANAPATI NAIK
AGE: 60, MEMBERSHIP NO:1570
AT: HADAGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
133. SUBRAY SATA GOUDA
SON OF SATA GOUDA
AGE: 56, MEMBERSHIP NO:1577
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
134. RRAVINDRA JAYAVANTA PRBHU
SON OF JAYAVANTH PRABHU
AGE: 41, MEMBERSHIP NO:1585
AT: BEROLLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
135. MARUTI NARAYAN GOUDA
SON OF NARAYAN GOUDA
AGE: 40, MEMBERSHIP NO:1591
AT: BANAGADDE PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
136. VIDYA NARAYAN HEGDE
WIFE OF NARAYAN HEGDE
AGE: 43, MEMBERSHIP NO:1593
AT: HAPPE KERE PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
137. HARISH MADEVA GOUDA
SON OF MADEVA GOUDA
AGE: 36, MEMBERSHIP NO:1600
AT: BEROLLI PO: HADINABAL
TQ: HONNAVAR
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DISTRICT: UTTARA KANNADA.
138. CHETANA ASHOK MESTA
SON OF ASHOK MESTA
AGE: 29, MEMBERSHIP NO:1602
AT: BEROLLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
139. ANAND MARUTI MESTA
SON OF MARUTI MESTA
AGE: 32, MEMBERSHIP NO:1604
AT: KALALEKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
140. GANAPATI MANJUNATH HEGDE
SON OF MANJUNATH HEGDE
AGE: 28, MEMBERSHIP NO:1610
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
141. SANDEEP TIMMAPPA NAIK
SON OF TIMMAPPA NAIK
AGE: 30, MEMBERSHIP NO:1621
AT: HUDGOD PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
142. SURESH MANJU GOUDA
SON OF MANJU GOUDA
AGE: 32, MEMBERSHIP NO:1632
AT:KVOOR, PO:HHADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
143. SITA GANAPATI SHET
WIFE OF GANAPATI SHET
AGE: 62, MEMBERSHIP NO:1640
AT:HADGERI PO: HUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
144. PATIBHA S HEGDE
D/OF S HEGDE
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AGE: 26, MEMBERSHIP NO:1649
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
145. PRABHA S HEGDE
D/OF S HEGDE
AGE: 30, MEMBERSHIP NO:442
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
146. NANDINI VENKTRAMAN HEGDE
WIFE OF VENKTRAMAN HEGDE
AGE: 41, MEMBERSHIP NO:1651
AT: MAKKIKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
147. DINESH DHARMA NAIK
SON OF DHARMA NAIK
AGE: 26, MEMBERSHIP NO:1653
AT: HUDGOD PO: MUTTA
TQ: MONNAVAR
DISTRICT: UTTARA KANNADA.
148. UPENDRA LAXMAN ACHARYA
SON OF LAXMAN ACHARYA
AGE: 45, MEMBERSHIP NO:1655
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
149. AJIT GOPAL PRABHU
SON OF GOPAL PRABHU
AGE: 28, MEMBERSHIP NO:1673
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
150. RAGHAVENDRA KAMALAKAR NAYAK
SON OFKKAMALAKAR NAYAK
AGE: 40, MEMBERSHIP NO:1677
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
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151. VINAYAK VISHNU ACHARI
SON OF VISHNU ACHARI
AGE: 28, MEMBERSHIP NO:1679
AT: ACHARIKERI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
152. GOURISH MANJUNATH NAIK
SON OF MANJUNATH NAIK
AGE: 33, MEMBERSHIP NO:1687
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
153. YOGESH ISHWAR NAIK
SON OF ISHWAR NAIK
AGE: 27, MEMBERSHIP NO:1699
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
154. VIJAYA VINAYAK ACHARYA
WIFE OF VINAYAK ACHARYA
AGE: 40, MEMBERSHIP NO:1718
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
155. DINESH KESHAV NAIK
SON OF KESHAV NAIK
AGE: 33, MEMBERSHIP NO:1719
AT: KAVOOR PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
156. KALPANA MANJUNATH BHATA
WIFE OF MANJUNATH BHATA
AGE: 43, MEMBERSHIP NO:1722
AT: HADINABAL PO: HADINABAL
TQ: HONNAVAR, DISTRICT: UTTARA KANNADA.
157. AMBIKA TIMMANNA HEGDE
WIFE OF TIMMANNA HEGDE
AGE: 62, MEMBERSHIP NO:1727
AT: KELGINKERI PO: HADINABAL
TQ: HONNAVAR
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DISTRICT: UTTARA KANNADA.
158. ANJALI GANAPATI NAIK
WIFE OF GANAPATI NAIK
AGE: 37, MEMBERSHIP NO:1745
AT: KAVOOR PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
159. SAVITRI MANJUNATH NAIK
WIFE OF MANJUNATH NAIK
AGE: 62, MEMBERSHIP NO:1769
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
160. NEELA SHIVANAND NAIK
WIFE OF SHIVANAND NAIK
AGE: 51, MEMBERSHIP NO:1791
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
161. KALPANA GANAPATI HEGDE
WIFE OF GANAPATI HEGDE
AGE: 39, MEMBERSHIP NO:1784
AT: HADGERI PO:MMUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
162. YAMUNA MADEAV NAIK
SON OF MADAV NAIK
AGE: 43, MEMBERSHIP NO:1792
AT: HUDGOD PO: MUTTA
TQ: HONAVAR
DISTRICT: UTTARA KANNADA.
163. SHILPA MANJUNATH NAIK
WIFE OF MANJUNATH NAIK
AGE: 35, MEMBERSHIP NO:1805
AT: HUDGOD PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
164. SURESH BETAL PALANAKAR
SON OF BETAL PALANAKAR
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AGE: 67, MEMBERSHIP NO:1839
AT: HADGERI PO: MUTTA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
165. VENKATESH BETAL PALANAKAR
SON OF BETAL PALANAKAR
AGE: 60, MEMBERSHIP NO:1841
AT: HADGERI PO:MUTTA
TQ: HONNAVAR. DISTRICT: UTTARA KANNADA.
166. SATYANARAYAN VINAYAK SHET
SON OF VINAYAK SHET
AGE: 53, MEMBERSHIP NO:916
AT: HANDIMULLE PO: MUTTA
TQ: HONNAVARA
DISTRICT: UTTARA KANNADA.
167. SUPRIYA SANDEEP HEGDE
WIFE OF SANDEEP HEGDE
AGE: 33, MEMBERSHIP NO:1652
AT: KHARVA PO: KHARVA
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
168. SRINIVAS GOPAL PRABHU
SON OF GOPAL PRABHU
AGE: 35, MEMBERSHIP NO:473
AT: BEROHALLI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
169. UMESH GANPTHI NAIK
SON OF GANPTHI NAIK
AGE: 35, MEMBERSHIP NO:513
AT: HUDUGODU PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
170. UMESH GANPTHI NAIK
SON OF GANPTHI NAIK
AGE: 35, MEMBERSHIP NO:827
AT: HADGERE PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
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171. DHAMODHAR MADAVA ACHRAY
SON OF MADAAVA ACHARY
AGE: 35, MEMBERSHIP NO:1057
AT: HUDUGOR PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
172. VISHNU KESHE BHAT
SON OF KESHEBHAT
AGE: 40, MEMBERSHIP NO:1059
AT: MUSKALMAKKI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
173. MANJUNATH MAHABAL NAIK
SON OF MAHABAL NAIK
AGE: 35, MEMBERSHIP NO:1071
AT: HADGERE PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
174. MAHADEVI GANJANNA HEGDE
W/O GAJANNA HEGDE
AGE: 35, MEMBERSHIP NO:1077
AT: HADINBALPO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
175 . SUMITRA NAGESH HALLER
W/O NAGESH HALLER
AGE:35, MEMBERSHIP NO:1098
AT: MUSKALMAKKI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
176 . BHAGIRATI SUKURU HALLER
W/O SUKURU HALLER
AGE: 35, MEMBERSHIP NO:1099
AT: MUSKALMAKKI PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
177. MAHESH VEKATA HALLER
S/O VENKATA HALLER
AGE: 35, MEMBERSHIP NO:1102
AT: MUSKALMAKKI PO: HADINABAL
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TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
178 . VASUDEVA GANAPA HALLER
S/O GANAPA HALLER
AGE: 47, MEMBERSHIP NO:1119
AT: MUSKALMAKKI PO: HADINABAL
TQ: HONNAVAR, DISTRICT: UTTARA KANNADA.
179 . SRIDHAR SANNA NAIK
S/O SANNA NAIK
AGE: 55, MEMBERSHIP NO:1148
AT: KAVOOR PO: HADINABAL
TQ: HONNAVAR
DISTRICT: UTTARA KANNADA.
...PETITIONERS
(BY SRI. RAJASHEKAR R. GUNJALLI, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA,
BY ITS SECRETARY
DEPARTMENT OF CO-OPERATIVE SOCIETIES,
M.S.BUILDING,
BENGALURU- 560052.
2. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
GOVERNMENT OF KARNATAKA
NO 1, ALI-ASKAR ROAD,
BENGALURU -560052.
3. THE ELECTION AUTHORITY,
3RD FLOOR, A-BLOCK, TTMC BUILDING,
SHANTI NAGAR, BENGALURU -560027.
BY ITS COMMISSIONER
4. DISTRICT CO-OPERATIVE ELECTION OFFICER
AND DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
UTTARA KANNADA, KARWAR
DIST. UTTARA KANNADA- 581301.
5. RETURNING OFFICER,
THE VIVIDODESH PRATHMIKA GRAMINA,
KRISHIBSAHAKARI SANGH NIYAMITA HANDINABAL,
TQ. HONNAVAR ( U.K.), AND
CO-OP DEVELOPMENT OFFICER, HONNAVAR,
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DIST: UTTAR KANNADA -581334.
6. THE CHIEF EXECUTIVE OFFICER,
THE VIVIDODESH PRATHMIKA GRAMINA
KRISHIBSAHAKARI SANGH NIYAMITA HANDINABAL,
HANDINBAL, TQ: HONNAVAR (U.K)
DIST: UTTAR KANNADA- 581440.
...RESPONDENTS
(BY SMT. KIRTHILATHA R. PATIL, HCGP FOR R1, R2, R4,
SRI. G.V. BHARAMAGOUDAR, ADVOCATE FOR R3 AND R5,
SRI. UMESH P. HAKKARAKI, ADVOCATE FOR R6)
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 AND 227
OF THE CONSTITUTION OF INDIA IS PRAYING TO, ISSUE A WRIT OF
CERTIORARI QUASHING THE FINAL INELIGIBLE VOTERS LIST
ISSUED BY RESPONDENT NO. 6 VIDE ANNEXURE-B, IN SO FAR AS
PETITIONERS ARE CONCERNED. ISSUE A WRIT OF MANDAMUS
DIRECTING THE RESPONDENT NO. 5 TO CONDUCT THE ELECTIONS
TO THE COMMITTEE OF MANAGEMENT OF THE 6TH RESPONDENT
SOCIETY SCHEDULED TO BE HELD ON 21-12-2024 AT ANNEXURE-A
WITHOUT APPLYING SECTION 20(2) (A-IV) (A-V) OF THE ACT AND
PERMIT THE PETITIONERS TO TAKE PART IN THE ELECTION
PROCESS INCLUDING TO CAST THE VOTE IN THE INTEREST OF
JUSTICE AND EQUITY.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING,
THIS DAY, THE COURT MADE THE FOLLOWING:
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE M.NAGAPRASANNA)
1. Learned counsel appearing for the parties in
unison would submit that, the issue in the lis stands
covered by judgment rendered by Coordinate Bench of this
Court in W.P. No.8502/2022 C/w. W.P. No.8477/2022,
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disposed off on 7th June 2022. The Coordinate Bench of
this Court held as follows:
"8. In the light of these rival submissions, the question for consideration is:
Whether these writ petitions must be disposed of directing the Returning Officer [the fourth respondent and sixth respondents in the respective petitions to announce the results of the elections held on 23.04.2022 including the votes cast by the petitioners.
9. The provisions of Rule 13-D (2-A) of the Rules read as hereunder:
(3) The Election Officer shall take steps for publication of voters list in the following manner, namely:-
(a) for publication of draft eligible electoral list, a list of defaulters, a list of members whose repayment falls due, before the election date clear fifty days;
(b) for calling objections, if any, calling upon
the defaulter members to repay the
amounts due to the co-operative societies on or before thirty clear days prior to the date of election;
(c) the scrutiny and verification of the voters list after payment by defaulters etc., clear
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twenty days before the ate of election.
(d) for publication of final eligible voters list before fifteen clear days prior to the date of election.
The underlining is by this Court.
10. These provisions do not leave any room for doubt that an excluded member, with the publication of the Draft Eligible Electoral List, must have an opportunity by way of an individual notice to file objections on exclusion from the Electoral List. It must be shown that the concerned Chief Executive has prepared and sent notice to the affected members. The Public Notice dated 8.11.20211 does not meet these requirements. In
This Public Notice reads as follows:
¸ÀAWÀzÀ ¨ÉʯÁ wzÀÄÝ¥Àr DzÉñÀ ¸ÀASÉå: r Dgï ªÉÊ: Dgï.J¸ï.Dgï.JA.J.©.¹.Dgï- 16/2018- 19 ¢£ÁAPÀ 16.11.2018 gÀAvÉ ¸ÀºÀPÁgÀ ¸ÀAWÀUÀ¼À G¥À¤§AzsÀPÀgÀÄ, ªÀÄAqÀå f¯Éè, ªÀÄAqÀågÀªÀgÄÀ ¨ÉʯÁ wzÀÄݪÀrAiÀÄ£ÀÄß D£ÀÄªÉÆÃ¢¹ £ÉÆAzÁ¬Ä¹gÀÄvÁÛgÉ. CzÀgÀAvÉ '©' vÀgÀUÀw gÉÊvÀ ¸ÀzÀ¸ÀågÀ µÉÃj£À ªÀÄÄR¨É¯É gÀÆ.1000.00 UÀ¼ÀÄ ªÀÄvÀÄÛ µÉÃgÀÄ ±ÀÄ®ÌzÀ ¨Á§Ä gÀÆ.100.00 UÀ¼ÀÄ DVgÀÄvÀÛzÉ.
ªÀiÁ£Àå '©' vÀgÀUÀw ¸ÀzÀ¸ÀågÁzÀ vÀªÀÄä µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ.500.00UÀ¼ÀÄ EzÀÄÝ ¨ÁQ µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ.500.00UÀ¼ÀÄ PÀrªÉÄ EgÀÄvÀÛzÉ. EzÀgÀ eÉÆvÉUÉ ¨ÁQ EgÀĪÀ µÉÃgÀÄ ±ÀÄ®Ì gÀÆ.90.00UÀ¼ÄÀ ¸ÉÃj MlÄÖ gÀÆ590,00UÀ¼À£ÀÄß ¥ÁªÀw¸À®Ä ºÁUÀÆ ªÀiÁ£Àå '©' vÀgÀUÀw PÉ®ªÀÅ ¸ÀzÀ¸ÀågÀ µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ.100.00UÀ¼ÀÄ EzÀÄÝ. ¨ÁQ µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ900.00UÀ¼ÀÄ PÀrªÉÄ EgÀÄvÀÛzÉ. EzÀgÀ eÉÆvÉUÉ ¨ÁQ EgÀĪÀ µÉÃgÀÄ ¸ÀÄ®Ì gÀÆ 100.00UÀ¼ÀÄ ¸ÉÃj MlÄÖ gÀÆ 1000.00UÀ¼À£ÀÄß ¢£ÁAPÀ:11.12.2021 gÉÆ¼ÀUÉ ¸ÀAWÀPÉÌ ¥ÁªÀw¸ÀĪÀAvÉ F ªÀÄÆ®PÀ vÀªÀÄUÉ w½¹zÉ. ªÀÄÄAzÀĪÀjzÀÄ EzÀ®èzÉ PÀ£ÁðlPÀ ¸ÀºÀPÁgÀ ¸ÀAWÀUÀ¼À C¢ü¤AiÀÄ£ÀÄ 1959gÀ ¥ÀæPÀgÀt 20(2) (J4) ºÁUÀÆ (J5)gÀrAiÀİè£À CªÀPÁ±ÀUÀ¼ÀAvÉAiÀÄÆ CºÀðvÉAiÀÄÆ ºÉÆA¢gÀ¨ÉÃPÁVgÀÄvÀÛzÉ.
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NC: 2025:KHC-D:1686
fact, it is admitted on behalf of the respondents that there are deficiencies in the preparation of the Final Electoral Roll after the publication of the Draft Eligible Electoral List, and the petitioners have not been issued with individual notices.
11. The Hon'ble Supreme Court in Shri Sant Sadguru Janardan Swami (Moingiri Maharaj) Sahakari Dugha Utpadak Sanstha and Another v.
State of Maharashtra and Others supra has held as follows:
'7. A perusal of the Rules discloses that the preparation of provisional list of voters, filing of objection against the provisional list of voters, consideration of the objection by the Collector and finalising the list of voters, all occur in the Rules which cover the entire process of the election. The Rules framed for election of specified societies are complete code in itself providing for the entire process of election beginning from the stage of preparation of the provisional voters list, decision on the objection by the Collector, finalisation of electoral rolls, holding of election and declaration of result of the election. In view of the scheme of the Act and Rules, the preparation of voters' list
vÀ¦àzÀ°è ªÀÄÄAzÉ d£ÀªÀj 2022gÀ ªÀiÁºÉAiÀÄ°è £ÀqÉAiÀİgÀĪÀ DqÀ½vÀ ªÀÄAqÀ° ZÀÄ£ÁªÀuÉAiÀÄ°è ªÀÄvÀ ZÀ¯Á¬Ä¸À®Ä ºÁUÀÆ ¸Àà¢üð¸À®Ä CªÀPÁ±À«gÀĪÀÅ¢®è JA§ «µÀAiÀĪÀ£ÀÄß F ªÀÄÆ®PÀ vÀªÀÄUÉ w½¸À¯ÁVzÉ.
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NC: 2025:KHC-D:1686
must be held to be part of the election process for constituting managing committee of a specified society.
12. In view of our finding that preparation of the electoral roll is being an intermediate stage in the process of election of the managing committee of a specified society and the election process having been set in motion, it is well settled that the High Court should not stay the continuation of the election process even though there may be some alleged illegality or breach of rules while preparing the electoral roll. It is not disputed that the election in question has already been held and the result thereof has been stayed by an order of this Court, and once the result of the election is declared, it would be open to the appellant to challenge the election of returned candidate, if aggrieved, by means of an election petition before the election tribunal.
12. It follows from this decision that the adjudication of all questions must be as provided under Section 70(2) of the Co-operative Societies Act2. However, in the present case the
70. Disputes which may be referred to Registrar for decision.-
(1) Notwithstanding anything contained in any law for the time being in force, if any dispute touching the constitution, management, or the business of a co-operative society arises,--
(a) xxxxxxxxx
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NC: 2025:KHC-D:1686
respondents admit that there are deficiencies in finalization of Final Electoral List. The petitioners are admittedly not issued with individual notice as required under the provisions of Rule13-D (2-A) of the Co-operative Societies Rules; the petitioners have now cast their votes in the elections on 23.04.2022; the petitioners are not given the opportunity to show cause against the allegations that they have created documents. The respondents, despite admitting deficiencies in finalisation of the Final Electoral List, want to invoke the rule of alternative remedy. This Court is of the considered view that, in the peculiarities of this case, the writ petitions should be disposed of with directions to the concerned respondent to announce results counting even the votes cast by the petitioners and with liberty to all the concerned to avail remedy under Section 70(2) of the Act if aggrieved by the results. If such remedy is availed raising a dispute, exclusion of votes of those
(2). For the purposes of sub-section (1), the following shall be deemed to be disputes touching the constitution, management or the business of a co-operative society, namely:--
(a). XXXXXXXXXXX
(b). XXXXXXXXXXXXX
(c). any dispute arising in connection with the election of a President, Vice- president, Chairman, Vice-chairman, Secretary, Treasurer or Member of Committee of the society.
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NC: 2025:KHC-D:1686
petitioners who are guilty of fraud can also be considered based on the material that will be placed on record.
Therefore, writ petitions are disposed of calling upon the Returning Officer [the fourth respondent/sixth respondent in the respective petitions] to announce the result forthwith including the votes cast by the petitioners in both the petitions. All the contentions are left open for consideration in appropriate proceedings, if commenced."
2. Learned counsel would submit that, if the same
order is passed, it would suffice in this case also.
3. In that light, the writ petition is disposed calling
upon the respondent - Returning Officer to announce the
result forthwith including the votes cast by the petitioners.
All the contentions are left open for consideration in
appropriate proceedings, if commenced.
Sd/-
(M.NAGAPRASANNA) JUDGE NAA
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