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Sri Nagaraj K vs The State Of Karnataka
2025 Latest Caselaw 2874 Kant

Citation : 2025 Latest Caselaw 2874 Kant
Judgement Date : 25 January, 2025

Karnataka High Court

Sri Nagaraj K vs The State Of Karnataka on 25 January, 2025

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                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 25TH DAY OF JANUARY, 2025

                                              BEFORE
                              THE HON'BLE MRS JUSTICE K.S. HEMALEKHA
                              WRIT PETITION NO. 247 OF 2025 (CS-EL/M)
                      BETWEEN:

                      1.     SRI NAGARAJ K
                             S/O. KEMPANNA, AGED ABOUT 57 YEARS,
                             R/O. NO.53, THARAHUNASE,
                             BANGALORE NORTH, BENGALURU - 562 157.

                      2.     SRI. RAMANJINAPPA,
                             S/O. SONNAPPA, AGED ABOUT 76 YEARS,
                             R/O. NO. 169, THARAHUNASE,
                             BANGALORE NORTH, BENGALURU - 562 157.

                      3.     SRI. PILLEGOWDA
                             S/O J PATALAPPA,
                             AGED ABOUT 57 YEARS
Digitally signed by          R/O NO. 92, THARAHUNASE,
MAHALAKSHMI B M              BANGALORE NORTH,
Location: HIGH               BENGALURU - 562157.
COURT OF
KARNATAKA
                      4.     SRI. NANJUNDAPPA,
                             S/O. DODDA PATALAPPA,
                             AGED ABOUT 73 YEARS,
                             R/O. NO.33, THARAHUNASE,
                             BANGALORE NORTH, BENGALURU - 562 157.

                      5.     SRI. KEMPEGOWDA,
                             S/O. T.L.BAIRAPPA,
                             AGED ABOUT 65 YEARS,
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      R/O. NO.91, THARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

6.    SRI. MAYABRAHMACHAR,
      S/O. CHIKKAPPAYACHAR,
      AGED ABOUT 69 YEARS,
      R/O. NO.63, THARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

7.    SRI. ANJINAPPA,
      S/O. BUDGAPPA,
      AGED ABOUT 55 YEARS,
      R/O. THARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

8.    SRI. SIDDAPPA,
      S/O. BUDIGAPPA,
      AGED ABOUT 72 YEARS,
      R/O. NO.125, DAIRY ROAD, THARAHUNASE,
      BANGALORE NORTH, BENGALURU - 562 157.

9.    SRI. T.P.ANANDA,
      S/O. T.P.ANJINAPPA,
      AGED ABOUT 78 YEARS,
      R/O. NO.6, THARAHUNASE,
      BANGALORE NORTH, BENGALURU - 562 157.

10.   SRI. MUNISHYAMAPPA
      S/O. DODDA PATALAPPA,
      AGED ABOUT 69 YEARS,
      R/O. THARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.
                            -3-
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11.   SMT. A. MUNILAKSHMAMMA,
      C/O. MUNEGOWDA T.P.
      AGED ABOUT 66 YEARS,
      R/O. NO.96, JALA HOBLI, THARAHUNASE,
      BANGALORE NORTH, BENGALURU - 562 157.

12.   SRI. T.N.ANJINAPPA,
      S/O. NANJAPPA,
      AGED ABOUT 69 YEARS,
      R/O. NO.35, BETTAHALASURU ROAD,
      NEAR STONE HILL GOVT. SCHOOL,
      THARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

13.   SRI. MUNIYAPPA,
      S/O. NANJAPPA,
      AGED ABOUT 91 YEARS,
      R/O. NO.195, HALA HOBLI,
      THARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

14.   SRI. CHIKKAPPAIAH,
      S/O. MUNISHAMAPPA,
      AGED ABOUT 72 YEARS,
      R/O. NO.69, GADENAHALLI,
      BANGALORE NORTH, BENGALURU - 562 157.

15.   SRI. NANJAPPA,
      S/O. SONNAPPA,
      AGED ABOUT 82 YEARS,
      R/O. NO.70 THARAHUNASE, GADENAHALLI,
      BANGALORE NORTH, BENGALURU - 562 157.

16.   SRI. NANJAPPA,
      S/O. MUNISHAMAPPA,
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      AGED ABOUT 62 YEARS,
      R/O. NO.20, GADENAHALLI,
      KUDUREGERE, BANGALORE NORTH,
      BENGALURU - 562 157.

17.   SRI. G.P.MURTHY,
      S/O. PATALAPPA, AGED ABOUT 60 YEARS,
      R/O. NO.33, GADENAHALLI,
      BANGALORE NORTH, BENGALURU - 562 157.

18.   SMT. SHARADAMMA,
      W/O. CHIKKAPPAIAH,
      AGED ABOUT 69 YEARS,
      R/O. NO.69, GADENAHALLI,
      BANGALORE NORTH, BENGALURU - 562 157.

19.   SRI. RAJANNA G.K,
      S/O. KEMPANNA,
      AGED ABOUT 55 YEARS,
      R/O. NO.89, ANJANEYA TEMPLE,
      GADENAHALLI, BANGALORE NORTH,
      BENGALURU - 562 157.

20.   SRI. NANJEGOWDA G.P,
      S/O. PATALAPPA, AGED ABOUT 49 YEARS,
      R/O. NO.68, GADENAHALLI,
      BANGALORE NORTH, BENGALURU - 562 157.

21.   SRI. G.C. KRISHNAPPA,
      S/O. CHIKKA RAMAIAH,
      AGED ABOUT 58 YEARS,
      R/O. NO.13, JALA HOBLI, GADENAHALLI,
      BANGALORE NORTH, BENGALURU - 562 157.

22.   SMT. MANJULA,
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      C/O. MURTHI G.M.
      AGED ABOUT 47 YEARS,
      R/O. GADENAHALLI, BANGALORE NORTH,
      BENGALURU - 562 157.

23.   SRI. G.M. NANJEGOWDA,
      S/O. MUNIANJINAPPA
      AGED ABOUT 53 YEARS,
      R/O. GADENAHALLI, BANGALORE NORTH,
      BENGALURU - 562 157.

24.   SRI. MURTHY G.M,
      S/O. MUNIANJINAPPA,
      AGED ABOUT 56 YEARS,
      R/O. GADENAHALLI, BANGALORE NORTH,
      BENGALURU - 562 157.

25.   SRI. SATHISH G.M,
      S/O. MUNIANJINAPPA,
      AGED ABOUT 49 YEARS,
      R/O. NO.38, GADENAHALLI,
      ASHWATH KATTE, BANGALORE NORTH,
      BENGALURU - 562 157.

26.   SRI. RAJANNA G.A,
      S/O. ANJINAPPA, AGED ABOUT 50 YEARS,
      R/O. NO.75, 1 MAIN ROAD, GADENAHALLI,
      BANGALORE NORTH, BENGALURU - 562 157.

27.   SMT. RAMADEVI,
      W/O. NANJEGOWDA,
      AGED ABOUT 49 YEARS,
      R/O. NO.68, PATELAPPA ROAD, GADENAHALLI,
      BANGALORE NORTH, BENGALURU - 562 157.
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28.   SRI. MUNEGOWDA,
      S/O. BAIRAPPA, AGED ABOUT 57 YEARS,
      R/O. NO.10, GADENAHALLI,
      BANGALORE NORTH, BENGALURU - 562 157.

29.   SRI. NARAYANAPPA G.P,
      S/O. PATALAPPA,
      AGED ABOUT 72 YEARS,
      R/O. NO.66, GADENAHALLI,
      BANGALORE NORTH, BENGALURU - 562 157.

30.   SRI. GOPALAPPA,
      S/O. PUTTAPPA,
      AGED ABOUT 54 YEARS,
      R/O. GADENAHALLI, BETTAHALASURU,
      BANGALORE NORTH, BENGALURU - 562 157.

31.   SRI. THIPPEGOWDA,
      S/O. ARESEGOWDA, AGED ABOUT 70 YEARS,
      R/O. GADENAHALLI, BETTAHALASURU,
      BANGALORE NORTH, BENGALURU - 562 157.

32.   SRI. ANNAYAPPA,
      S/O. PUTTAPPA
      AGED ABOUT 55 YEARS,
      R/O. GADENAHALLI, BETTAHALASURU,
      BANGALORE NORTH, BENGALURU - 562 157.

33.   SMT. RATHNAMMA,
      D/O. PATALAPPA,
      AGED ABOUT 56 YEARS,
      R/O. NO.226, NEAR MILK DAIRY,
      TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.
                           -7-
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34.   SRI. T.L. NARAYANASWAMY,
      S/O. LAKSHMAIAH,
      AGED ABOUT 94 YEARS,
      R/O. TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

35.   SRI. CHIKKAPATALAPPA,
      S/O. SEETHAPPA,
      AGED ABOUT 74 YEARS,
      R/O. NO. 162, TARAHUNASE,
      BANGALORE NORTH, BENGALURU - 562 157.

36.   SRI. DEVARAJ,
      S/O. PATALAPPA,
      AGED ABOUT 53 YEARS,
      R/O. KERE ROAD, THARAHUNASE,
      BANGALORE NORTH, BENGALURU - 562 157.

37.   SRI. MUNIKEMPAIAH,
      S/O. PAKALAPPA,
      AGED ABOUT 56 YEARS,
      R/O. TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

38.   SRI. MUNIANJINAPPA,
      S/O. SANJEEVAPPA,
      AGED ABOUT 56 YEARS,
       R/O. TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

39.   SRI. APPAYANNA,
      S/O. PILLAPPA, AGED ABOUT 83 YEARS,
      R/O. NO.208. NEAR MILK DAIRY,
      TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.
                            -8-
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40.   SMT. AKKAYAMMA,
      W/O. PATALAPPA,
      AGED ABOUT 57 YEARS,
      R/O. NO.254, BASAWESHWARA MAGARA STREET,
      BASETTIHALLI, BANGALORE RURAL,
      BENGALURU - 561 203.

41.   SMT. PADMA M,
      W/O. NAGESH S.
      AGED ABOUT 39 YEARS,
      R/O. NO. 201, TARAHUNASE,
      BANGALORE NORTH, BENGALURU - 562 157.

42.   SRI. MUNIKEMPANNA,
      S/O. SONNAPPA, AGED ABOUT 74 YEARS,
      R/O. TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

43.   SRI. CHIKKA MUNIYAPPA
      S/O. MUNIKAYYAPPA,
      AGED ABOUT 67 YEARS,
      R/O. TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

44.   SMT. NIRMALA
      W/O T.P. JAGADESH,
      AGED ABOUT 64 YEARS,
      R/O KERE ROAD, TARAHUNASE,
      BANGALORE NORTH
      BENGALURU - 562 157.

45.   SRI. VEERANNA K,
      S/O. LATE KEMPANNA,
      AGED ABOUT 81 YEARS,
      R/O. NO.20 - 55 - G02, SHIVADATTA,
      7TH MAIN, NEAR JUPITER HOSPITAL,
                           -9-
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      MALLESHWARAM, BANGALORE NORTH,
      BENGALURU - 560 003.

46.   SRI. T.H. ASHWATHAPPA,
      . S/O. HANUMANTHAPPA,
      AGED ABOUT 50 YEARS,
      R/O. NO.288, TARAHUNASE,
      BANGALORE NORTH, BENGALURU - 562 157.

47.   SMT. ANURADHA,
      W/O. T.P. RAJANNA,
      AGED ABOUT 60 YEARS,
      R/O. NO.80, BUS STAND, TARAHUNASE,
      BANGALORE NORTH, BENGALURU - 562 157.

48.   SRI. RAJANNA T.N.
      S/O. NARAYANAPPA,
      AGED ABOUT 56 YEARS,
      R/O. BUS STOP, JALA HOBLI, TARAHUNASE,
      BANGALORE NORTH, BENGALURU - 562 157.

49.   SMT. SUKANYA P,
      W/O. PRAKASH T.S,
      AGED ABOUT 33 YEARS,
      R/O. NO.201, NEAR DAIRY, TARAHUNASE,
      BANGALORE NORTH, BENGALURU - 562 157.

50.   SMT. RATHNAMMA,
      W/O.CHINNAPPA,
      AGED ABOUT 50 YEARS,
      R/O. TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

51.   SRI T V MANJUNATH
      S/O VENKATESH,
                              - 10 -
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      AGED ABOUT 42 YEARS,
      R/O TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

52.   SRI VENKATESH C
      S/O CHIKKANARAYANAPPA,
      AGED ABOUT 51 YEARS,
      R/O TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

53.   SRI DYAVANNA
      S/O THAMMANNA,
      AGED ABOUT 84 YEARS
      R/O TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

54.   SRI NAGARAJU T H
      S/O HANUMANTHARAYAPPA,
      AGED ABOUT 38 YEARS,
      R/O NO. 198, TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

55.   SRI T M RAMANJINAPPA,
      S/O MUNIYAPPA,
      AGED ABOUT 56 YEARS,
      R/O NO.56, JALA HOBLI,
      TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

56.   SRI PRAKASH
      S/O VEERAPPA,
      AGED ABOUT 49 YEARS,
                            - 11 -
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      R/O NO. 165, JALA HOBLI,
      TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

57.   SMT. BHAGYAMMA
      W/O SUBBAIAH,
      AGED ABOUT 51 YEARS,
      R/O NO.228, YEREKAM TEMPLE ROAD,
      BUS STAND, TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

58.   SRI JAGADESH T R
      S/O T S RAMEGOWDA,
      AGED ABOUT 49 YEARS,
      R/O TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

59.   SRI RUTHUPARNACHAR,
      S/O MALAGACHAR,
      AGED ABOUT 69 YEARS,
      R/O NO.112, TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

60.   SRI DODDAKEMPANNA T C.,
      S/O CHIKKANANJAPPA,
      AGED ABOUT 89 YEARS,
      R/O NO.211, BUS STAND,
      TARAHUNASE, BETTAHALASUR,
      BANGALORE NORTH,
      BENGALURU - 562 157.

61.   SRI MUNIRAJU,
      S/O PATALAPPA T H,
                           - 12 -
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      AGED ABOUT 60 YEARS,
      R/O NO.10, DAIRY ROAD,
      TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

62.   SMT. SAROJAMMA
      W/O SONNEGOWDA,
      AGED ABOUT 56 YEARS,
      R/O NO.119, TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

63.   SMT. SUSHEELAMMA
      W/O VASANTH KUMAR T N.,
      AGED ABOUT 48 YEARS,
      R/O NO. 287, TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

64.   SRI T S NAGARAJARAO,
      S/O H S SHYAMARAO,
      AGED ABOUT 70 YEARS,
      R/O NO. 176, JALA HOBLI,
      TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

65.   SRI SONNEGOWDA
      S/O KEMPANNA,
      AGED ABOUT 69 YEARS,
      R/O NO.119, JALA HOBLI,
      TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

66.   SRI SANJEEVAPPA,
      S/O ARASAPPA,
                            - 13 -
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      AGED ABOUT 81 YEARS
      R/O NO.181, TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

67.   SRI CHIKKAKEMPANNA
      S/O CHIKKANANJAPPA,
      AGED ABOUT 74 YEARS,
      R/O TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

68.   SRI SONNE GOWDA T R
      S/O RAMEGOWDA,
      AGED ABOUT 38 YEARS,
      R/O NO.64, JALA HOBLI,
      TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

69.   SRI T H RAMEGOWDA,
      S/O HANUMANTHEGOWDA,
      AGED ABOUT 77 YEARS,
      R/O TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

70.   SMT. PRABHAVATHI
      W/O RAMAMURTHI T.D.,
      AGED ABOUT 52 YEARS,
      R/O TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

71.   SRI SRIDHAR B.N
      S/O NARAYANASWAMY B.S
                          - 14 -
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      AGED ABOUT 37 YEARS,
      R/O NO.109, BETTAHALASOOR,
      BANGALORE NORTH
      BENGALURU - 562 157.

72.   SRI B N JAGADISHA
      S/O B A NARAYANASWAMY,
      AGED ABOUT 55 YEARS,
      R/O TARAHUNASE,
      BANGALORE NORTH,
      BENGALURU - 562 157.

73.   SRI K N GOPAL
      S/O NARAYANASWAMAPPA,
      AGED ABOUT 54 YEARS,
      R/O NO.101, KUDARAGERE,
      TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

74.   SRI THAMMAIAH N V
      S/O VENKATAPPA,
      AGED ABOUT 65 YEARS,
      R/O NO.442, NARAYANAPURA
      BETTAHALSUR,
      BANGALORE NORTH,
      BENGALURU - 562 157.

75.   SRI RAMANNA
      S/O KEMPANNA,
      AGED ABOUT 67 YEARS,
      R/O NO. 469, NARAYANAPURA
      BETTAHALASURU,
      BANGALORE NORTH,
      BENGALURU - 562 157.
                            - 15 -
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76.   SRI B N VENUGOPAL
      S/O B.A. NARAYANASWAMY,
      AGED ABOUT 62 YEARS,
      R/O NO. 295, BETTAHALASURU,
      BANGALORE NORTH,
      BENGALURU - 562 157.

77.   SRI K RAMESH
      S/O P KYATHAPPA,
      AGED ABOUT 53 YEARS,
      R/O C/O MANORANJAN KEBAL,
      BEHIND GOVT. COLLEGE,
      VV EXTENSION HOSAKOTE
      BANGALORE RURAL
      BENGALURU - 562 114.

78.   SMT. VASANTHA LAKSHMI
      W/O RAMANJINI B N.,
      AGED ABOUT 64 YEARS,
      R/O NO.55, NEAR WATER TANK,
      BETTAHALASURU, BANGALORE NORTH,
      BENGALURU - 562 157.

79.   SRI B S BHOJARAJA
      S/O SIDDAPPA,
      AGED ABOUT 61 YEARS,
      R/O NO. 363, NEAR BUS STOP,
      BETTAHALASURU, BANGALORE NORTH,
      BENGALURU - 562 157.

80.   SRI. SRINIVASA MURTHY B S
      S/O SUBBANNA H,
      AGED ABOUT 68 YEARS,
      R/O NO. 342, CHIKKA JALA HOBLI,
      BETTAHALASURU,
      BANGALORE NORTH,
                              - 16 -
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      BENGALURU - 562 157.

81.   SMT. LALITHA R
      W/O MANJUNATHA,
      AGED ABOUT 48 YEARS,
      R/O NO.316, BETTAHALASURU,
      BANGALORE NORTH
      BENGALURU - 562 157.

82.   SRI. B.S. SHIVA PRASAD,
      S/O SIDDAPPA,
      AGED ABOUT 72 YEARS,
      R/O NO.25, NEAR GOVT. SCHOOL,
      BETTAHALASURU, BANGALORE NORTH,
      BENGALURU - 562 157.

83.   SMT. MALA H,
      W/O B M ASHWATHAPPA,
      AGED ABOUT 48 YEARS,
      R/O NO. 203, BETTAHALASURU,
      BANGALORE NORTH,
      BENGALURU - 562 157.

84.   SRI. SATHISH B M
      S/O MUNIYAPPA,
      AGED ABOUT 49 YEARS,
      R/O NO. 294, BETTAHALASURU,
      BANGALORE NORTH,
      BENGALURU - 562 157.

85.   SMT. MANJULA
      W/O PRABHUDEV,
      AGED ABOUT 52 YEARS,
      R/O NO.07, SAI VIDYA MANDIRA,
      NEAR GOVT. SCHOOL, BETTAHALASURU,
      BANGALORE NORTH
                              - 17 -
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      BENGALURU - 562 157.

86.   SMT. B K SHWETHA
      W/O MANJUNATH,
      AGED ABOUT 36 YEARS,
      R/O NO. 29, NARAYANAGOWDA LAYOUT,
      BETTAHALASURU,
      BANGALORE NORTH,
      BENGALURU - 562 157.

87.   SMT. P.M. MALLAMMA
      W/O SADASIVAIAH,
      AGED ABOUT 76 YEARS,
      R/O NO. 387, BETTAHALASURU,
      BANGALORE NORTH
      BENGALURU - 562 157.

88.   SRI JAI PRAKASH NARAYANA B N
      S/O B.R. NARAYANA SWAMY,
      AGED ABOUT 56 YEARS,
      R/O SRI RAMA NILAYAM,
      BETTAHALASURU,
      BANGALORE NORTH
      BENGALURU - 562 157.

89.   SRI. B.R. RAJA GOPAL,
      S/O. B.M. RANGAPPA,
      AGED ABOUT 73 YEARS,
      R/O. BETTAHALASURU, BANGALORE NORTH,
      BENGALURU - 562 157.

90.   SRI. B.M RUDRAPPA,
      S/O. MALLESHAIAH,
      AGED ABOUT 58 YEARS,
      R/O. NO.341/1, ANJANEYA TEMPLE ROAD,
      BETTAHALASURU, BANGALORE NORTH,
                              - 18 -
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      BENGALURU - 562 157.

91.   SMT. KALPANA N,
      W/O. B.S. NARAYANAGOWDA,
      AGED ABOUT 51 YEARS,
      R/O. NO.343, NARAYANAPURA ROAD,
      NEAR ANGANAVADI, BETTAHALASURU,
      BANGALORE NORTH, BENGALURU - 562 157.

92.   SMT. MADHURA SRINIVAS,
      W/O. SRINIVAS,
      AGED ABOUT 43 YEARS,
      R/O. BETTAHALASURU,
      BANGALORE NORTH, BENGALURU - 562 157.

93.   SRI. NANJUNDAPPA S.J,
      S/O. JAYARAMAIAH,
      AGED ABOUT 58 YEARS,
      R/O. SUGGATTA VILLAGE, CHIKKAJALA HOBLI,
      HOSAHALI, HUNASAMARANAHALLI,
      BANGALORE NORTH, BENGALURU - 562 157.

94.   SRI. GANESH S.J,
      S/O. JAYARAMAIAH,
      AGED ABOUT 55 YEARS,
      R/O. SUGGATTA VILLAGE, CHIKKAJALA,
      HUNASAMARANAHALLI, BANGALORE NORTH,
      BENGALURU - 562 157.

95.   SRI. SUBRAMANI,
      S/O. JAYARAMAIAH,
      AGED ABOUT 70 YEARS,
      R/O. NO.46, SUGGATTA VILLAGE,
      HOSAHALI, BANGALORE NORTH,
      BENGALURU - 562 157.
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96.   SRI. CHANNA KESHAVA,
      S/O. RAJANNA,
      AGED ABOUT 55 YEARS,
      R/O. NO.53, SUGGATTA VILLAGE,
      HOSAHALI, BANGALORE NORTH,
      BENGALURU - 562 157.

97.   SMT. PRAMILA,
      W/O. SRINIVAS K,
      AGED ABOUT 51 YEARS,
      R/O. NO.5, GOVT. SCHOOL, SUGGATTA VILLAGE,
      HOSAHALI, HUNASAMARANAHALLI,
      BANGALORE NORTH, BENGALURU - 562 157.

98.   SRI. NARAYANAMURTHY,
      S/O. JAYARAMAIAH,
      AGED ABOUT 69 YEARS,
      R/O. NO.35, SUGGATTA VILLAGE,
      HUNASAMARANAHALLI, BANGALORE NORTH,
      BENGALURU - 562 157.

99.   SRI. VEERANAYYA,
      S/O. JAYARAMAIAH,
      AGED ABOUT 62 YEARS,
      R/O. NO.37, JALA HOBLI, SUGGATTA VILLAGE,
      HUNASAMARANAHALLI, BANGALORE NORTH,
      BENGALURU - 562 157.

100. SRI. RAJANNA,
     S/O. NAGAPPA,
     AGED ABOUT 60 YEARS,
     R/O. SUGGATTA MAIN ROAD,
     SIR M.V.I.T SUGGATTA, HOSAHALI,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.
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101. SRI. RAJANNA,
     S/O. JAYARAMAIAH,
     AGED ABOUT 71 YEARS,
     R/O. NO.112, SANGAMESHWARA TEMPLE,
     SUGGATTA VILLAGE, HOSAHALI,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.

102. SRI. MUNIRAJU,
     S/O. HANUMANTHARAYAPPA,
     AGED ABOUT 65 YEARS, R/O. SUGGATTA GOVT.
     SCHOOL, HOSAHALI, HUNASAMARANAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.

103. SRI. MUNIRAJA,
     S/O. NAGAPPA,
     AGED ABOUT 54 YEARS,
     R/O. SUGGATTA VILLAGE, HOSAHALI,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.

104. SRI. PARVATAPPA,
     S/O. MUDDANNA,
     AGED ABOUT 61 YEARS,
     R/O. SUGGATTA VILLAGE, HOSAHALI,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.

105. SRI. NANJUNDAMURTHY,
     S/O. KRISHNAPPA,
     AGED ABOUT 56 YEARS,
     R/O. NO. 105, SUGGATTA VILLAGE,
     NEAR GOVT. SCHOOL, HUNASAMARANAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.
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106. SRI. NANJEMARIYAPPA K,
     S/O. KEMPANNA, AGED ABOUT 68 YEARS,
     R/O. SUGGATTA VILLAGE, HOSAHALI,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.

107. SMT. AKKAYAMMA
     W/O. NARAYANAPPA,
     AGED ABOUT 68 YEARS,
     R/O. NO.33, SUGGATTA VILLAGE,
     HOSAHALI, HUNASAMARANAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.

108. SMT. MUNIAKKAIAMMA,
     W/O. PILLAPPA,
     AGED ABOUT 73 YEARS,
     R/O. NO.19, OLD NO.09, NEAR VIT COLLEGE,
     SUGGATTA VILLAGE, HOSAHALI,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.

109. SRI. ANANDA MURTHY,
     S/O. CHIKKANAGAPPA,
     AGED ABOUT 60 YEARS,
     R/O. NEAR VIT COLLEGE, SUGGATTA VILLAGE,
     JALA HOBLI, HOSAHALI, HUNASAMARANAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.

110. SMT. C.K. ANUSUYA,
     W/O. RAJANNA, AGED ABOUT 56 YEARS,
     R/O. SUGGATTA MAIN ROAD, SIR M.V.I.T,
     SUGGATTA, HOSAHALI, HUNASAMARANAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.

111. SRI. GOPALAPPA,
     S/O. KEMPANNA, AGED ABOUT 92 YEARS,
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     R/O. NO.6, SUGGATTA, HOSAHALI,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.

112. SRI. D.DAYANANDA,
     S/O. DIBBANNA, AGED ABOUT 68 YEARS,
     R/O. NO. 105, SUGGATTA, HOSAHALI,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.

113. SRI. MUNEGOWDA R,
     S/O. RAMANNA, AGED ABOUT 44 YEARS,
     R/O. SUGGATTA, HOSAHALI, HUNASAMARANAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.

114. SMT. RATHNAMMA,
     W/O. PILLAPPA, AGED ABOUT 72 YEARS,
     R/O. NO.42, OLD 36, SUGGATTA VILLAGE,
     HOSAHALI, HUNASAMARANAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.

115. SRI. RAJANNA M,
     S/O. MUNIYAPPA,
     AGED ABOUT 74 YEARS,
     R/O. NEAR VIT COLLEGE, SUGGATTA VILLAGE,
     HOSAHALI, HUNASAMARANAHALLI, B
     ANGALORE NORTH, BENGALURU - 562 157.

116. SMT. SUKANYA,
     W/O. MUNISHAMANNA,
     AGED ABOUT 47 YEARS,
     R/O. SUGGATTA VILLAGE, HOSAHALI,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.
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117. SMT. GANGAMMA,
     W/O. SANGAPPA,
     AGED ABOUT 81 YEARS,
     R/O. NO.72, SUGGATTA VILLAGE,
     JALA HOBLI, CHIKKAJALA,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.

118. SMT. HUCHCHAMMA,
     W/O. KRISHNAPPA, AGED ABOUT 81 YEARS,
     R/O. NEAR GOVT. SCHOOL, SUGGATTA VILLAGE,
     HOSAHALI, HUNASAMARANAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.

119. SRI. S. SHIVARUDRAIAH,
     S/O. SIDDRAMAIAH,
     AGED ABOUT 71 YEARS,
     R/O. SUGGATTA VILLAGE, HOSAHALI,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.

120. SRI. THIMMAIAH,
     S/O. MUNISHAMAPPA,
     AGED ABOUT 86 YEARS,
     R/O. TARAHUNASE, BANGALORE NORTH,
     BENGALURU - 562 157.

121. SRI. RAMAMURTHY K,
     S/O. KRISHNAPPA,
     AGED ABOUT 46 YEARS,
     R/O. NEAR STONEHILL GOVT. SCHOOL,
     TARAHUNASE, BANGALORE NORTH,
     BENGALURU - 562 157.

122. SMT. GANGAMMA,
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     W/O. RAMAIAH,
     AGED ABOUT 82 YEARS,
     R/O. NO.251, OPP MILK DAIRY,
     TARAHUNASE, BANGALORE NORTH,
     BENGALURU - 562 157.

123. SRI. ASHWATAPPA TK,
     S/O. KEMPANNA, AGED ABOUT 56 YEARS,
     R/O. TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

124. SMT. KEMPAMMA,
     W/O. ASHWATHAPPA,
     AGED ABOUT 66 YEARS,
     R/O. TARAHUNASE, BANGALORE NORTH,
     BENGALURU - 562 157.

125. SMT. LAKSHMI DEVAMMA,
     W/O. PATALAPPA TK,
     AGED ABOUT 59 YEARS,
     R/O. NO.64, ANGANAVADI ROAD, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

126. SRI. PATALAPPA T.N
     S/O. NANJAPPA, AGED ABOUT 66 YEARS,
     R/O. TARAHUNASE, BANGALORE NORTH,
     BENGALURU - 562 157.

127. SRI. K. PATALAPPA,
     S/O. KEMPANNA, AGED ABOUT 80 YEARS,
     R/O. NO.205, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

128. SRI. RAMAIAH,
     S/O. CHIKKAPATALAPPA,
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     AGED ABOUT 74 YEARS,
     R/O. NO.113, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

129. SMT. SUMA,
     W/O. K.N. ASHWATHA,
     AGED ABOUT 41 YEARS,
     R/O. KUDUREGERE, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

130. SRI. MUNIRAJA,
     S/O. MUNISWAMAPPA,
     AGED ABOUT 51 YEARS,
     R/O. KUDUREGERE, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

131. SRI. K.N. ASHOKA,
     S/O. K.N. NARASIMHAMURTHY,
     AGED ABOUT 36 YEARS,
     R/O. KUDUREGERE, COLONY ROAD,
     NETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

132. SRI. MUNIYALLAPPA K.M,
     S/O. CHIKKAMUNIYAPPA,
     AGED ABOUT 63 YEARS,
     R/O. KUDUREGERE, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

133. SRI. NAGARAJA K.M,
     S/O. MUNIANJINAPPA,
     AGED ABOUT 69 YEARS,
     R/O. NO. 100, KUDUREGERE,
     TARAHUNASE, BANGALORE NORTH,
     BENGALURU - 562 157.
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134. SMT. RATHNAMMA,
     W/O. NAGARAJA K.M,
     AGED ABOUT 59 YEARS,
     R/O. NO.100, KUDUREGERE,
     TARAHUNASE, BANGALORE NORTH,
     BENGALURU - 562 157.

135. SRI. CHANNAKRISHNAPPA K.M.
     S/O. MUNISHAMAPPA,
     AGED ABOUT 71 YEARS,
     R/O. NO. 82, KUDUREGERE,
     TARAHUNASE, BANGALORE NORTH,
     BENGALURU - 562 157.

136. SMT. RAJAMMA,
     W/O. K SHAMANNA,
     AGED ABOUT 69 YEARS,
     R/O. MARAMMA TEMPLE, KUDUREGERE,
     TARAHUNASE, BANGALORE NORTH,
      BENGALURU - 562 157.

137. SRI. CHENNA KRISHNAPPA,
     S/O. MUNICHANNAPPA,
     AGED ABOUT 67 YEARS,
     R/O. KUDUREGERE, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

138. SRI. RAMAKRISHNAPPA K. V.
     S/O. VENKATAPPA, AGED ABOUT 73 YEARS,
     R/O. KUDUREGERE, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

139. SRI. MUNIANJINAPPA,
     S/O. RAMAIAH, AGED ABOUT 79 YEARS,
     R/O. NO. 160, COLONY BUS STAND,
                         - 27 -
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     KUDUREGERE, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

140. SRI. VENKATA KRISHNAPPA K.M,
     S/O. MUNISWAMAPPA,
     AGED ABOUT 42 YEARS,
     R/O. KUDUREGERE, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

141. SRI. PATALAPPA K. N,
     S/O. NARAYANASWAMAPPA,
     AGED ABOUT 72 YEARS,
     R/O. KUDUREGERE, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

142. SRI. NANDAN K.H,
     S/O. HANUMANTHARAJU,
     AGED ABOUT 27 YEARS,
     R/O. NO.105, AMBEDKAR STREET,
     KUDUREGERE, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

143. SRI. MUNIRAJAPPA,
     S/O. RAMAIAH, A
     GED ABOUT 75 YEARS,
     R/O. NO.83, MARUTHINAGAR,
     KUDUREGERE, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.

144. SRI. K.N. HANUMANTHARAJU,
     S/O. NARASAPPA,
     AGED ABOUT 27 YEARS,
     R/O. NO.105, AMBEDKAR STREET,
     KUDUREGERE, TARAHUNASE,
     BANGALORE NORTH, BENGALURU - 562 157.
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145. SRI. MUNISWAMAPPA,
     S/O. CHIKKA MUNIYAPPA,
     AGED ABOUT 76 YEARS,
     R/O. BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

146. SRI. G.P.NARAYANAPPA,
     S/O.PATALAPPA,
     AGED ABOUT 60 YEARS,
     GADENAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.

147. SRI. B.N.SUBBANNA,
     S/O. NANJAPPA,
     AGED ABOUT 81 YEARS,
     R/O. NO.323, NEAR ASHWATHAKATTE,
     BETTAHALASURU, BANGALORE NORTH,
      BENGALURU - 562 157.

148. SMT. RAVIKALA,
     W/O. DEVARAJU B.D.
     AGED ABOUT 59 YEARS,
     R/O. HADONAHALLI STREET,
     NEAR GALAXY INDUSTRIES,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

149. SMT. SOWBHAGYA M.S,
     W/O. LINGARAJU,
     AGED ABOUT 61 YEARS,
     R/O. NO.305, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

150. SRI. SURESHA B.D,
     S/O. DODDA MUNISHAMAPPA,
                         - 29 -
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     AGED ABOUT 48 YEARS,
     R/O. HADONAHALLI STREET,
     NEAR GALAXY INDUSTRIES,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

151. SMT. MAMATHA B.S,
     W/O. KUMAR,
     AGED ABOUT 40 YEARS,
     R/O. NO.254, OLD 377, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

152. SRI. MAHADEVARADHYA B.R.
     S/O. RUDRAPPA,
     AGED ABOUT 62 YEARS,
     R/O. MALLESHWARA TEMPLE ROAD,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

153. SRI. THIMMARAJU,
     S/O. PATALAPPA,
     AGED ABOUT 44 YEARS,
     R/O. NO.104, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

154. SRI. B.R. SOMANNA,
     S/O. B.M. RUDHRAPPA,
     AGED ABOUT 75 YEARS,
     R/O. NEAR PRIMARY SCHOOL,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

155. SRI. SATHISHA B.M,
     S/O. B.ANJANAPPA,
     AGED ABOUT 68 YEARS,
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     R/O.NO.221, BETTAHALASURU,
     JALA HOBLI, BANGALORE NORTH,
     BENGALURU - 562 157.

156. SRI. B.M. CHANDRA SHEKARA,
     S/O. B.C. MALLANNA,
     AGED ABOUT 55 YEARS,
     R/O. NO.106, OVER TANK ROAD,
     OPP WATER TANK, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

157. SMT. NANJAMMA,
     W/O. NANJEMARI,
     AGED ABOUT 66 YEARS,
     R/O. NO.163, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

158. SMT. ANUSUYA,
     W/O. KRISHNAPPA,
     AGED ABOUT 59 YEARS,
     R/O. NO.379, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

159. SMT. SUMANGALA D.S,
     S/O. B.N. ANAND,
     AGED ABOUT 56 YEARS,
     R/O. NO.56, NEAR WATER TANK,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

160. SMT. USHA,
     W/O. RAGHU KUMAR B.N.
     AGED ABOUT 37 YEARS,
     R/O. NO.283, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.
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161. SRI. B.J.NAGESHA,
     S/O. LATE. JAYANNA,
     AGED ABOUT 46 YEARS,
     R/O. NO.130, NEAR WATER TANK,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

162. SRI. R. SURESH,
     S/O. RAJANNA,
     AGED ABOUT 57 YEARS,
     R/O. NO. 174, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

163. SRI. MUNIRAJU B.G,
     S/O. GOPALAPPA,
     AGED ABOUT 51 YEARS,
     R/O. NO.284, WATER TANK,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

164. SMT. ASHWINI B.P,
     W/O. DINESH M,
     AGED ABOUT 40 YEARS,
     R/O. NEAR POST OFFICE,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

165. SRI. B.C. PARAMASHVAIAH,
     S/O. CHIKKA ANNAIAHPPA,
     AGED ABOUT 74 YEARS,
     R/O. NO.147, NEAR PANCHAYATH,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

166. SRI. B.S. VENKATANARAYANASWAMY,
                         - 32 -
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     S/O. SANJEEVA SHETTY,
     AGED ABOUT 55 YEARS,
     R/O. NO.133 MEW 233,
     BEHIND PANCHAYATH OFFICE,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

167. SRI. B.S. GANESH KUMAR,
     S/O. B.P. SANJEEVA SHETTY,
     AGED ABOUT 36 YEARS,
     R/O. NO.133, 233,
     BEHIND PANCHAYATH OFFICE,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

168. SMT. NANJAMMA,
     W/O. NANJUNDAPPA,
     AGED ABOUT 78 YEARS,
     R/O. BETTAHALASURU,
     BANGALORE NORTH,
     BENGALURU - 562 157.

169. SRI. B.T. SUBBANNA,
     S/O. TIMMARAYAPPA,
     AGED ABOUT 62 YEARS,
     R/O. NO.458, NEAR GOVT. HOSPITAL,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

170. SRI. MANJUNATH S,
     S/O. SADASHIVAPPA,
     AGED ABOUT 58 YEARS,
     R/O. NO.334, GOVT. HOSPITAL,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.
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171. SRI. KRISHNAPPA B.T.
     S/O. THIMMARAYAPPA,
     AGED ABOUT 75 YEARS,
     R/O. NO.454, SAI VIDYA MANDIR ROAD,
     NEAR GOVT. HOSPITAL, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

172. SRI. B.S. CHANDRAPPA,
     S/O. SADASJOVAPPA,
     AGED ABOUT 62 YEARS,
     R/O. NO.451, NEAR GOVT. HOSPITAL,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

173. SRI. B.S.NAGARAJU,
     S/O. SOMANNA,
     AGED ABOUT 63 YEARS,
     R/O. NO.621, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

174. SMT. LALITHAMMA,
     W/O. RAMACHANDRA GOWDA B.N,
     AGED ABOUT 75 YEARS,
     R/O. NO.418, 3 CROSS,
     KUVEMPU ROAD, OIL MILL,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

175. SMT. AKKAYAMMA,
     W/O. MUNIRAJAPPA B,
     AGED ABOUT 57 YEARS,
     R/O. NO.293, OLD 317, NARAYANAPURA ROAD,
     NEAR NEW SHISHUVIHARA KENDRA,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.
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176. SRI. B.M. RAJANNA,
     S/O. MALLANNA,
     AGED ABOUT 64 YEARS,
     R/O. NO.424, OLD 305, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

177. SMT. SAROJAMMA V.N.
     W/O. LATE. VENKATARAMANAPPA,
     AGED ABOUT 67 YEARS,
     R/O. NO.313, 2 2ND MAIN ROAD,
     MALLESWARA SWAMY TEMPLE STREET,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

178. SMT. BHAGYAMMA,
     W/O. MANJUNATH,
     AGED ABOUT 54 YEARS,
     R/O. NO.322, SAMPIGE ROAD,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

179. SRI. B.S. SHIVAKUMAR,
     S/O. B.M. SOMESHAIAH,
     AGED ABOUT 53 YEARS,
     R/O. BASAVESHWARA LAYOUT,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

180. SRI. MURTHY B.M,
     S/O. MUNIRAJAPPA,
     AGED ABOUT 53 YEARS,
     R/O. NO.163, NEAR OVER HEAD WATER TANK,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.
                         - 35 -
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181. SRI. B.C.NAGANNA,
     S/O. CHANDRASHEKARA,
     AGED ABOUT 62 YEARS,
     R/O. JALA HOBLI, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

182. SRI. S.N.RATHNAMMA,
     W/O. B.M. ANNAIAHPPA,
     AGED ABOUT 54 YEARS,
     R/O. SIR SHIVAKUMARASWAMY ROAD,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

183. SMT. SUSHEELA B.M,
     W/O. MUNEGOWDA B,
     AGED ABOUT 57 YEARS,
     R/O. NO.164, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

184. SMT. RADHAMMA,
     W/O. RAMACHANDRA,
     AGED ABOUT 64 YEARS,
     R/O. NO.400, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

185. SMT. SUSHEELAMMA,
     W/O. N. SHIVANNA,
     AGED ABOUT 57 YEARS,
     R/O. NO.257, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

186. SRI. GOVINDARAJU B.N,
     S/O. NARAYANASWAMY B.A,
     AGED ABOUT 58 YEARS,
     R/O. NO.388, ANJANEYA SWAMY LAYOUT,
                          - 36 -
                                    NC: 2025:KHC:3394
                                   WP No. 247 of 2025




     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

187. SMT. NANJAMMA,
     W/O. LATE. NANJAPPA,
     AGED ABOUT 89 YEARS,
     R/O. BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

188. SMT. BASAMMA,
     W/O. B.P. SHANTHAPPA,
     AGED ABOUT 71 YEARS,
     R/O. NO.325, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

189. SMT. PILLAMMA,
     W/O. CHOWDAPPA,
     AGED ABOUT 75 YEARS,
     R/O. NO.434, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

190. SRI. N.C. DINESH KUMAR,
     S/O. CHOWDAPPA,
     AGED ABOUT 39 YEARS,
     R/O. BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

191. SRI. MUNISWAMY,
     S/O. CHOWDAPPA,
     AGED ABOUT 57 YEARS,
     R/O. NO.03, BETTAHALASURU ROAD,
     NARAYANAPURA, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

192. SRI. RAVIKUMAR M,
                         - 37 -
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                                   WP No. 247 of 2025




     S/O. MUNIYAPPA,
     AGED ABOUT 58 YEARS,
     R/O. NO.63 SUGGATTA, HOSAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.

193. SRI. NARAYANASWAMY K,
     S/O. KRISHNAPPA,
     AGED ABOUT 45 YEARS,
     R/O. NO.27, NEAR GOVT. SCHOOL,
     SUGGATTA, HOSAHALLI,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.

194. SRI. RAJANNA S.K,
     S/O. KEMPAIAH, AGED ABOUT 52 YEARS,
     R/O. NO.62, SUGGATTA, HOSAHALLI,
     HUNASAMARANAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.

195. SRI. M.RAMACHANDRA,
     S/O. J.MUNIYAPPA,
     AGED ABOUT 62 YEARS,
     R/O. NO.63, HUNASAMARANAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.

196. SRI. VASUDEVAMURTHY T.V,
     S/O. NARAYANAMURTHY T.V,
     AGED ABOUT 65 YEARS,
     R/O. SUGGATTA, HOSAHALLI,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.

197. SRI. MALLESHIAH N,
     S/O. NANJUNDAPPA,
     AGED ABOUT 79 YEARS,
     R/O. OPP CHANDRAMOULESHWARA KALYANA
                         - 38 -
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                                   WP No. 247 of 2025




     MANDIRA, RAJARAJESHWARINAGAR,
     HOSAHALLI, HUNASAMARANAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.

198. SRI. THANGARAJU M,
     S/O. MUNISWAMY,
     AGED ABOUT 59 YEARS,
     R/O. NO.166, BHARATHI NAGAR,
     HOSAHALLI, HUNASAMARANAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.

199. SRI. B.V. SAMPANGIRAMA,
     S/O. H.M.VENKATA SWAMI,
     AGED ABOUT 51 YEARS,
     R/O. NO.46/1, NEAR AXIS BANK ATM,
     HOSAHALLI, HUNASAMARANAHALLI,
     BANGALORE NORTH, BENGALURU - 562 157.

200. SRI. S.K. RAJANNA,
     S/O. KEMPANNA,
     AGED ABOUT 59 YEARS,
     R/O. NO.18, SUGGATTA, HOSAHALLI,
     HUNASAMARANAHALLI, BANGALORE NORTH,
     BENGALURU - 562 157.

201. SRI. RAVINDRA K,
     S/O. VEERABHADRAPPA K,
     AGED ABOUT 70 YEARS,
     R/O. NO.198, HUNASAMARANAHALLI,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

202. SRI. SHANTHAKUMAR V.N,
     S/O. V.NARAYANASWAMY,
     AGED ABOUT 33 YEARS,
                         - 39 -
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                                   WP No. 247 of 2025




     R/O. BASAVESWARA LAYOUT,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

203. SRI. B.Y.MANJUNATHA,
     S/O. YELLAPPA,
     AGED ABOUT 62 YEARS,
     R/O. NO.325/3, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

204. SRI. NAGARAJA B.K,
     S/O. KEMPANNA,
     AGED ABOUT 64 YEARS,
     R/O. JALA HOBLI, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

205. SMT. B.P. RAJALAKSHMI,
     W/O. MANJUNATH,
     AGED ABOUT 36 YEARS,
     R/O. NO.144, KODIGANAHALLI,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

206. SMT. MANJULA,
     W/O. B.S. SURESH,
     AGED ABOUT 44 YEARS,
     R/O. NO.299, NARAYANPURA ROAD,
     NEAR ASHWATHA KATTE, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

207. SRI. B.M. MAHENDRA,
     S/O. MANJUNATH B.M,
     AGED ABOUT 50 YEARS,
     R/O. NO.339, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.
                         - 40 -
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                                   WP No. 247 of 2025




208. SRI. RAJANNA S,
     S/O. SHANKARAPPA,
     AGED ABOUT 58 YEARS,
     R/O. NO.82, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

209. SMT. AMMAYAMMA,
     W/O. B.M. GOPAL GOWDA,
     AGED ABOUT 76 YEARS,
     R/O. NO.349/1, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

210. SRI. MOHAN B.M.
     S/O. MARIGANGAPPA,
     AGED ABOUT 66 YEARS,
     R/O. NO.338 BB ROAD, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

211. SMT. ANUSUYAMMA,
     W/O. B.A. NARAYANASWAMY,
     AGED ABOUT 86 YEARS,
     R/O. NO.295, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

212. SRI. B.V. CHITRASHEKAR,
     S/O. B.S. VISWANATH,
     AGED ABOUT 67 YEARS,
     R/O. NO.27, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

213. SMT. SARASWATHAMMA,
     W/O. B.N.MUNIVENKATAPPA,
     AGED ABOUT 60 YEARS,
     R/O. NARAYANAPURA ROAD,
     BEHIND NEW ANGANAVADI,
                         - 41 -
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                                   WP No. 247 of 2025




     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

214. SRI. K.H. PRASANNA KUMAR,
     S/O. HANUMANTHA GOWDA C.K,
     AGED ABOUT 53 YEARS,
     R/O. NO.445/3, ADONAHALLI BEEDI,
     JALA HOBLI, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

215. SRI. B.V. ANANDAVITTALA,
     S/O. VENKATARAMANAPPA,
     AGED ABOUT 69 YEARS,
     R/O. NO.289, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

216. SRI. K. SIVA SANKARAN,
     S/O. KYATHAPPA,
     AGED ABOUT 50 YEARS,
     R/O. NO.309, SAMPIGE ROAD,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

217. SRI. RAMESHA B.G,
     S/O. LATE. D. GOVINDAPPA,
     AGED ABOUT 55 YEARS,
     R/O. NO.59, JANOPAKARI DODDANNA SHETTY,
     NEAR MUTHYALAMMA TEMPLE, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

218. SRI. MUNIVENKATAPPA B.N,
     S/O. CHIKKA NALLAPPA,
     AGED ABOUT 72 YEARS,
     R/O. NEXT TO POST OFFICE,
     BETTAHALASURU, BANGALORE NORTH,
                             - 42 -
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                                     WP No. 247 of 2025




     BENGALURU - 562 157.

219. SRI. NAGANNA,
     S/O. SHIVANNA,
     AGED ABOUT 74 YEARS,
     R/O. NO.333/6, MALLIGE ROAD,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

220. SRI. UMASHANKAR B.S,
     S/O. B.N. SHIVARUDRAPPA,
     AGED ABOUT 61 YEARS,
     R/O. NO.445/1, VATHSALYA NILAYA,
     NEW AIRPORT ROAD, NEAR GOVT. HOSPITAL,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

221. SRI. NARAYANAPPA,
     S/O. LAKSHMAIAH,
     AGED ABOUT 78 YEARS,
     R/O. NO.297, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.

222. SRI. CHANDRASHEKAR N.G.
     S/O. GANGA SHETTARU,
     AGED ABOUT 55 YEARS,
     R/O. NO.24, NARAYANAPURA,
      BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.

223. SRI. B.V.NAGARAJ,
     S/O. B.S. VISHWANATH,
     AGED ABOUT 68 YEARS,
     R/O. NO.288, BETTAHALASURU,
     BANGALORE NORTH, BENGALURU - 562 157.
                           - 43 -
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                                       WP No. 247 of 2025




224. SRI. MANJUNATH,
     S/O LATE VENKATAPPA,
     AGED ABOUT 43 YEARS,
     R/O. NO.29, NARAYANAGOWDA LAYOUT,
     BETTAHALASURU, BANGALORE NORTH,
     BENGALURU - 562 157.
                                           ...PETITIONERS
(BY SRI. PRAKASH SHETTY S, ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF CO-OPERATION,
     M.S.BUILDING, DR. B.R .AMBEDKAR VEEDHI,
     BENGALURU - 560 001.
     REPRESENTED BY ITS SECRETARY.

2.   BETTA HALASURU PRIMARY AGRICULTURAL
     CO-OPERATIVE SOCIETY LTD.,
     JALA HOBLI, YELAHANKATALUK,
     BENGALURU URBAN - 562 157.
     REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER.
     REGISTERED UNDER KARNATAKA
     CO-OPERATIVE SOCIETIES ACT. 1959.

3.   THE STATE CO-OPERATIVE ELECTION AUTHORITY,
     3RD FLOOR,
     T.T.M.C 'A' BLOCK,
     SHANTHI NAGAR,
     BENGALURU - 560 027,
     REPRESENTED BY ITS SECRETARY.

4.   RETURNING OFFICER,
     BETTA HALASURU PRIMARY AGRICULTURAL
     CO-OPERATIVE SOCIETY LTD., JALA HOBLI,
     YELAHANKA TALUK,
                              - 44 -
                                            NC: 2025:KHC:3394
                                           WP No. 247 of 2025




      BENGALURU URBAN - 562 157.

5.    DEPUTY REGISTRAR OF CO-OPERATIVE
      SOCIETIES AND ELECTION OFFICER,
      BENGALURU NORTH DISTRICT,
      SAHAKARI SOUDHA,
      9TH CROSS,
      MALLESHWARAM,
      BENGALURU - 560 004.
                                                ...RESPONDENTS
(BY SRI. YOGESH D. NAIK, AGA FOR R1, R4 AND R5;
    SRI. T.C. KIRAN KUMAR, ADVOCATE FOR R3)

      THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE   CONSTITUTION    OF    INDIA     PRAYING   TO   CALL   FOR
RECORDS PERTAIN TO ISSUE OF THE CALENDAR OF EVENTS
ISSUED BY R-4 DATED 19.12.2024 AND ETC.,

      THIS PETITION, COMING ON FOR ORDERS, THIS DAY,

ORDER WAS MADE THEREIN AS UNDER:

CORAM:    HON'BLE MRS JUSTICE K.S. HEMALEKHA


                       ORAL ORDER

Petitioners are seeking to direct respondents to

include the names of petitioners in the eligible voters list

and permit the petitioners to cast their votes in the

election of respondent No.2-Society, which was scheduled

to be held on 18.01.2025.

- 45 -

NC: 2025:KHC:3394

2. This Court, by way of interim arrangement on

09.01.2025, permitted the petitioners to cast their votes in

the ensuing elections scheduled to be held on 18.01.2025

to the Board of Directors of respondent No.2-Society

subject to the final outcome of this writ petition.

3. The challenge in this writ petition is on the

premise that notice under Rule 13 of the Karnataka

Co-Operative Societies Rules, 1960 ('the KCS Rules, 1960'

for short) is not issued.

4. Rule 13-D of the KCS Rules, 1960 reads as

under:

"13-D. Preparation of electoral rolls and calendar of events.-(1) Election Officer shall, after due verification, send a consolidated list of all co- operative societies in the district where elections are due at least 120 days before the date of expiry of the term of office of the boards to the Co-operative Election Authority indicating therein the following particulars.-

(a) the name and address of the society;

(b) number of elected directors of the board;

- 46 -

NC: 2025:KHC:3394

(c) the date of expiry of the term of office of the board;

(d) the proposed places where the elections are to be held or other particulars as required by the Co-operative Election Authority.

(2) The Co-operative Election Authority shall, on receipt of such reports from the Election Officer, containing the list of cooperative societies where elections are due, publish the calendar of events for the preparation of electoral rolls and the conduct of elections of the boards of the co- operative societies indicating the name and address of each society.

(2-A) The election officer shall take steps for publication of voter list who are not eligible to vote in the following manner, namely.-

(i) For publication of draft ineligible electoral list, the chief executive of every cooperative Society shall prepare notice in respect of members not attending three out of the last five annual general body, meetings and members not utilising such minimum services or facilities in a co-operative year as specified in the bye-laws for three consecutive co- operative years.

(ii) The chief executive of every co-operative society shall send above prepared notice to all

- 47 -

NC: 2025:KHC:3394

ineligible members, fifteen days prior to six months to the date of election of the board by registered post and an opportunity shall be given to such member to file their objections, if any within fifteen days from the date of notice.

(iii) The chief executive of every co-operative society shall submit the list of ineligible voters to the election officer along with their objections and also produce the records pertaining to absence from general body meeting with attendance and services utilised by members. He has to produce the records for having sent the notice along with acknowledgement to the election officer within thirty days from the date of notice as specified by the election officer.

(iv) The chief executive of every cooperative society shall state in his notice that the ineligible voter can appear before the election officer between thirty days to sixty days from the date of notice to get the remedy.

v) The election officer has to hear and dispose the objections filed by the ineligible voters within sixty days from the days of submission of objections from such voters.

- 48 -

NC: 2025:KHC:3394

(vi) The final list of ineligible voters shall be published on or before fifteen clear days prior to the date of election.

(3) The Election Officer shall take steps for publication of voters list in the following manner, namely.-

(a) for publication of draft eligible list, a list of defaulters, a list of members whose repayment falls due, before the election date clear fifty days;

(b) for calling objections, if any, calling upon the defaulter members to repay the amounts due to the co-operative societies on or before thirty clear days prior to the date of election;

(c) the scrutiny and verification of the voters list after payment by defaulters etc., clear twenty days before the date of election;

(d) for publication of final eligible voters list before fifteen clear days prior to the date of election.

(4) It shall be the duty of every society to furnish correct information required by the Election Officer to enable him to approve the electoral rolls as directed by the Co-operative Election Authority.

(5) The chief executive of every co- operative society shall prepare (i) a draft list of the eligible members or representatives and delegates

- 49 -

NC: 2025:KHC:3394

with right to vote, (ii) a list of members whose repayments will fall due before the date fixed for publication of final electoral roll, (iii) a list of defaulters, (iv) a list of other members or representatives and delegates who are not eligible to vote at a general election indicating the reasons for ineligibility memberwise on the basis of entries in the updated membership register specifying,-

(a) the name of the member or representative, the admission number, the name of the parent or husband and the address of such member or representative in the case of an individual member;

(b) the admission number, the name of the society, the name of the delegate proposed to represent the society in the case of a member society,

and submit the said lists to the Election Officer along with the related books, records and documents and any other information as the Election Officer may require, at least sixty days before the date of election.

(6) The Co-operative Election Authority shall call upon the Chief Executive of the co-operative society to obtain from the member society,

- 50 -

NC: 2025:KHC:3394

the name of an authorised member of the board of such society as a delegate, together with the resolution of the board of the said society and the specimen signature along with the photograph of the delegate duly attested and bearing the seal of the society and furnish all such information under sub-rule (5).

(7) The final electoral roll shall consist of the following,-

(a) all the individual members with right to vote in respect of a primary co-operative society; or

(b) all the individual members and the delegates of the members societies with right to vote in respect of a secondary co-operative society; or

(c) all the delegates of the member societies with right to vote in respect of a federal and an apex society.

(8) The copy of such electoral roll in respect of each society shall be kept open for inspection in the office of such society as also in the office of the Election Officer.

(9) The election calendar of events for general election of directors of the board shall provide for.-

(a) date of notification inviting nomination;

- 51 -

NC: 2025:KHC:3394

(b) last date for receipt of nomination;

(c) date and time for scrutiny of nomination;

(d) date and time for publication of list of validly nominated candidates;

(e) date and time for withdrawal of nomination papers;

(f) Date and time for publication list of contesting candidates;

(g) Date and time for allotment of symbols and publication of contesting candidates with symbols;

(h) Date and time of poll;

(i) Date and time of counting and declaration of results."

5. The case of the petitioners is that the

petitioners have paid all membership/share holders due to

respondent No.2-Society and attended all the annual

General Body Meetings, in spite of which respondent No.2-

Society has dropped the petitioners from the eligible

voters list and the provisions of Rule 13-D of KCS Rules,

1960 is overlooked by respondent No.2-Society.

6. The Co-Ordinate Bench of this Court in the case

of Sri. B Ganganna and others Vs. The State of

- 52 -

NC: 2025:KHC:3394

Karnataka, Department of Co Operation and others1

(B Ganganna) had given deliberate consideration to the

provisions of Rule 13-D of the KCS Rules, 1960 and

adjudication of dispute under Section 70 of the Karnataka

Co-Operative Societies Act, 1959 ('KCS Act, 1959' for

short). The Co-Ordinate Bench of this Court framed the

following points for consideration at paragraph No.9, which

reads as under:

"9. In the light of the contentions raised, the following questions arise for consideration;

(a) Whether a writ petition under Article 226 of the Constitution of India is maintainable (before the publication of the calendar of events under Rule

14) to redo the voters' list for violation of Rule 13-

D(2-A) of the Rules, 1960, in preparing the eligible and ineligible voters' list?

(b) Whether the authority acting under Section 70(2)(c) of the Act, 1959 can decide the validity of the electoral roll vis-à-vis Rule 13-D(2-A) of Rules, 1960?

(c) Whether the judgments of co-ordinate Bench of this Court in Mohammad Beary and H.S. Raju supra are per incurium and contrary to the law

ILR 2024 KAR 1901

- 53 -

NC: 2025:KHC:3394

in Election Commission of India through Secretary supra."

(Emphasis supplied)

7. The Co-Ordinate Bench after giving deliberate

consideration to various judgments has held at paragraph

Nos.50 and 51 as under:

"50. For the reasons recorded, this Court concludes as under:

(a) The preparation of electoral roll under Rule, 13-D(2-A) of the Karnataka Co-Operative Rules 1960 is an integral part of the election process in the context of a question whether the writ petition is maintainable when the challenge is laid to the procedure initiated for preparing electoral roll.

(b) In a dispute under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959, the Authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its impact on the election.

(c) The judgments in MOHAMMAD BEARY and H.S. RAJU are not per incurium

(d) The writ petition under Article 226 of Constitution of India to challenge the electoral roll on the ground of non compliance of Rule

- 54 -

NC: 2025:KHC:3394

13-D(2-A) of Rules, may lie in exceptional cases.

51. Based on the conclusions arrived at in the facts and circumstances of the case, this Court is of the view that no exceptional case is made out in this petition to exercise Article 226 jurisdiction. This Court has not expressed any opinion on the eligible and ineligible voters' list prepared during the pendency of the petition. Hence, the following:

ORDER

Writ petition is disposed of on the following terms:

(i) The returning officer shall count the votes cast in the election held on 21.01.2024, to the Board of the 6th respondent bank, and shall announce the results.

(ii) The liberty is reserved to the petitioners or any aggrieved person to raise objections to the validity of the electoral roll in an election petition under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959.

(iii) If such a dispute is raised, the Authority under Section 70 of the Karnataka Co-operative Societies Act, 1959, shall examine all questions including the question relating to validity of the eligible and ineligible voters' list

- 55 -

NC: 2025:KHC:3394

and impact on the election to the Board of the 6th respondent - Bank.

(iv) Nothing is expressed on the merits of the eligible and ineligible voters' list published during the pendency of the petition and said question kept open to be decided in the dispute under Section 70 of the Karnataka Co- operative Societies Act, 1959, if raised."

8. Section 70 of the KCS Act, 1959 reads as

under:

"70. Disputes which may be referred to Registrar for decision.-(1) Notwithstanding anything contained in any law for the time being in force, if any dispute touching the constitution, management, or the business of a co-operative society arises.-

(a) among members, past members and persons claiming through members, past members and deceased members, or

(b) between a member, past member or person claiming through a member, past member or deceased member and the society, its board or any officer, agent or employee of the society, or

(c) between the society or its board and any past board, any officer, agent or employee, or any

- 56 -

NC: 2025:KHC:3394

past officer, past agent or past employee or the nominee, heirs, or legal representatives of any deceased officer, deceased agent, or deceased employee of the society, or

(d) between the society and any other co-

operative society, or a credit agency.

such dispute shall be referred to the Registrar for decision and no civil or Labour or Revenue Court or Industrial Tribunal shall have jurisdiction to entertain any suit or other proceeding in respect of such dispute.

(2) For the purposes of sub-section (1), the following shall be deemed to be disputes touching the constitution, management or the business of a co-operative society, namely.-

(a) a claim by the society for any debt or demand due to it from a member or the nominee, heirs or legal representatives of a deceased member, whether such debt or demand be admitted or not;

(b) a claim by a surety against the principal debtor where the society has recovered from the surety any amount in respect of any debt or demand due to it from the principal debtor, as a result of the default of the principal

- 57 -

NC: 2025:KHC:3394

debtor whether such debt or demand is admitted or not;

(c) any dispute arising in connection with the election of a President, Vice-president or any office-bearer or Member of board of the society.

(d) any dispute between a co-operative society and its employees or past employees or heirs or legal representatives of a deceased employee, including a dispute regarding the terms of employment, working conditions and disciplinary action taken by a co-operative society notwithstanding anything contrary contained in the Industrial Disputes Act, 1947 (Central Act 14 of 1947);

(e) a claim by a co-operative society for any deficiency caused in the assets of the co- operative society by a member, past member, deceased member or deceased officer, past agent or deceased agent or by any servant, past servant or deceased servant or by its board, past or present whether such loss be admitted or not.

(3) If any question arises whether a dispute referred to the Registrar under this section is a dispute touching the constitution, management or the business of a co-operative society, the decision

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thereon of the Registrar shall be final and shall not be called in question in any court.

(4) xxxxx (5) x x x x x"

9. The plain reading of Section 70 makes it clear

that an extensive and exhaustive mechanism is provided

under the aforesaid Section and the authority under

Section 70 can decide the question on the validity of

electoral roll prepared under the Rules, 1960 and its

impact on the elections, whether the petitioners are the

eligible voters and have paid membership dues, or annual

general body meetings are attended or availed the

minimum services are all questions of fact, which have to

be decided under Section 70 of the KCS Act, 1959 and the

writ petition under Article 226 of the Constitution of India

to challenge the electoral roll, the petitioners have not

made out any exceptional case in this petition to be

entertained and the decision of the Co-Ordinate Bench of

this Court in the case of B. Ganganna as stated supra is

squarely applicable to the present facts and the present

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NC: 2025:KHC:3394

petition needs to be disposed of in similar terms and

hence, the following:

ORDER

i. The Returning Officer shall count the votes cast in

the elections held on 18.01.2025 to the Board of

Directors of respondent No.2-Society and shall

announce the results.

ii. Liberty is reserved to the petitioners or any

aggrieved party to raise objections to the validity

of the electoral by filing a Election Petition under

Section 70(2) of the KCS Act, 1959.

iii. If any dispute is raised under the provisions of

KCS Act, 1959 the authority under Section 70 of

the KCS Act, 1959 shall examine all questions

including the questions relating to the validity of

the eligible and ineligible voters list and impact of

the election to the Board of respondent No.2-

Society.

iv. All contentions of the parties are kept open.

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NC: 2025:KHC:3394

v. This Court has not expressed merits and demerits

on eligibility or ineligibility of the voters list.

vi. With the said observations, the writ petition

stands disposed of.

Sd/-

(JUSTICE K.S. HEMALEKHA)

AMA

CT: BHK

 
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