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Bombay Rayon Fashions Ltd vs The Director
2025 Latest Caselaw 4246 Kant

Citation : 2025 Latest Caselaw 4246 Kant
Judgement Date : 20 February, 2025

Karnataka High Court

Bombay Rayon Fashions Ltd vs The Director on 20 February, 2025

                                          -1-
                                                     NC: 2025:KHC:7964-DB
                                                    MFA No. 2941 of 2018
                                                C/W MFA No. 2942 of 2018
                                                    MFA No. 2943 of 2018
                                                         AND 36 OTHERS


                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 20TH DAY OF FEBRUARY, 2025

                                       PRESENT
                        THE HON'BLE MRS JUSTICE ANU SIVARAMAN
                                         AND
                      THE HON'BLE MR JUSTICE VIJAYKUMAR A. PATIL
                   MISCELLANEOUS FIRST APPEAL NO. 2941 OF 2018 (ESI)
                                        C/W
                     MISCELLANEOUS FIRST APPEAL NO. 2942 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2943 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2944 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2947 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2948 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2949 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2950 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2951 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2952 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2953 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2954 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2955 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2956 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2966 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2967 OF 2018
Digitally signed
by                   MISCELLANEOUS FIRST APPEAL NO. 2968 OF 2018
CHANNEGOWDA
PREMA
                     MISCELLANEOUS FIRST APPEAL NO. 2969 OF 2018
Location: High       MISCELLANEOUS FIRST APPEAL NO. 2970 OF 2018
Court of
Karnataka            MISCELLANEOUS FIRST APPEAL NO. 2971 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2972 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2973 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2974 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2975 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2976 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2982 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2983 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2984 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2985 OF 2018
                     MISCELLANEOUS FIRST APPEAL NO. 2986 OF 2018
                           -2-
                                       NC: 2025:KHC:7964-DB
                                      MFA No. 2941 of 2018
                                  C/W MFA No. 2942 of 2018
                                      MFA No. 2943 of 2018
                                           AND 36 OTHERS


  MISCELLANEOUS FIRST APPEAL NO. 2987 OF 2018
  MISCELLANEOUS FIRST APPEAL NO. 2988 OF 2018
  MISCELLANEOUS FIRST APPEAL NO. 2989 OF 2018
  MISCELLANEOUS FIRST APPEAL NO. 2990 OF 2018
  MISCELLANEOUS FIRST APPEAL NO. 2991 OF 2018
  MISCELLANEOUS FIRST APPEAL NO. 2992 OF 2018
  MISCELLANEOUS FIRST APPEAL NO. 2993 OF 2018
  MISCELLANEOUS FIRST APPEAL NO. 2994 OF 2018
MISCELLANEOUS FIRST APPEAL NO. 2995 OF 2018 (ESI)

IN MFA No. 2941/2018:

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-13, # 505, 12th MILE,
MYSURU ROAD, BENGALURU - 560060.
BY ITS VICE PRESIDENT HR & COMPLIANCE
MRS.NIRMALA RANI.
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION,
REGIONAL OFFICE (KARNATAKA),
#10, BINNI FIELDS,
BANGALORE-560023.
                                             ...RESPONDENT
(BY SMT. M.P. GEETHADEVI, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE ESI
ACT, PRAYING TO CALL FOR THE RECORDS OF THE FILE OF
THE ESI COURT, BENGALURU, IN ESI APPLICATION
NO.74/2015 AND TO SET ASIDE THE IMPUGNED ORDER DATED
28.12.2017, AT ANNEXURE -A AND ETC.

IN MFA NO. 2942/2018

BETWEEN:
                            -3-
                                      NC: 2025:KHC:7964-DB
                                     MFA No. 2941 of 2018
                                 C/W MFA No. 2942 of 2018
                                     MFA No. 2943 of 2018
                                          AND 36 OTHERS


BOMBAY RAYON FASHIONS LTD
UNIT 7, NO.S-16, 17 & 35, 36
ARENAHALLI, GUDDAHALLI
KIADB APPAREL PARK
DODDABALAPURA
BANGALORE-561203
BY ITS VICE PRESIDENT HR & COMPLIANCE
MRS. NIRMALA RANI
                                             ...APPELLANT
(BY SRI. J. KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE CORPORATION
     REGIONAL OFFICE (KARNATAKA)
     SRO PEENYA, BANGALORE NORTH (PEENYA)
     HARINI TOWERS, 3RD MAIN
     3RD CROSS, INDUSTRIAL SUBURB
     YESHVANTPUR
     BANGALORE-560022.

2.   THE RECOVERY OFFICER,
     EMPLOYEES STATE INSURANCE
     CORPORATION, REGIONAL OFFICE (KARNATAKA),
     SRO PEENYA, BENGALURU NORTH (PEENYA),
     HARINI TOWERS, 3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB, YESHVANTPUR,
     BENGALURU - 560 022.


                                         ...RESPONDENTS
(BY SMT. M.P. GEETHADEVI, ADVOCATE)

    THIS MFA IS FILED U/S 82(2) OF ESI ACT PRAYING TO
CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BANGALROE, IN ESI APPLICATION NO.57/2015 AND TO SET
ASIDE THE IMPUGNED ORDER DATED 28TH DECEMBER, 2017,
AT ANNEXURE-A AND ETC.
                            -4-
                                      NC: 2025:KHC:7964-DB
                                     MFA No. 2941 of 2018
                                 C/W MFA No. 2942 of 2018
                                     MFA No. 2943 of 2018
                                          AND 36 OTHERS


IN MFA NO. 2943/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD (MILL)
# 144, PRESTIGE ZONE, WHITEFIELD
BENGALURU - 560 066
BY ITS VICE PRESIDENT HR & COMPLIANCE
MRS. NIRMALA RANI

                                             ...APPELLANT
(BY SRI. J. KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE CORPORATION
     REGIONAL OFFICE (KARNATAKA)
     SRO PEENYA, BANGALORE NORTH (PEENYA)
     HARINI TOWERS, 3RD MAIN
     3RD CROSS, INDUSTRIAL SUBURB
     YESHVANTPUR
     BANGALORE-560022

2.   THE RECOVERY OFFICER
     EMPLOYEES STATE INSURANCE
     CORPORATION, REGIONAL OFFICE (KARNATAKA),
     SRO PEENYA, BENGALURU NORTH (PEENYA),
     HARINI TOWERS, 3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB, YESHVANTPUR,
     BENGALURU - 560 022.

                                         ...RESPONDENTS

(BY SMT. M.P. GEETHADEVI, ADVOCATE FOR R1 & R3)

    THIS MFA IS FILED U/S 82(2) OF ESI ACT, PRAYING TO
CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI PLICATION NO.69/2015 AND TO SET
ASIDE THE IMPUGNED ORDER DATED 18TH NOVEMBER 2017,
AT ANNEXURE-A AND ETC.
                           -5-
                                       NC: 2025:KHC:7964-DB
                                      MFA No. 2941 of 2018
                                  C/W MFA No. 2942 of 2018
                                      MFA No. 2943 of 2018
                                           AND 36 OTHERS




IN MFA NO. 2944/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-9, # SW-52,
ARENAHALLI, GUDDADAHALLI,
KIADB APPAREL PARK,
II PHASE, DODDABALLAPURA,
BANGALORE-561203.
BY ITS VICE PRESIDENT HR & COMPLIANCE,
MRS. NIRMALA RANI.
                                              ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE CORPORATION,
     REGIONAL OFFICE (KARNATAKA),
     SRO PEENYA, BANGALORE NORTH (PEENYA)
     HARINI TOWERS, 3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB, YESHWANTPUR,
     BANGALORE-560022.

2.  THE RECOVERY
    EMPLOYEES STATE INSURANCE CORPORATION,
    REGIONAL OFFICE (KARNATAKA),
    SRO PEENYA, BANGALORE NORTH (PEENYA)
    HARINI TOWERS, 3RD MAIN, 3RD CROSS,
    INDUSTRIAL SUBURB YESHWANTPUR,
    BANGALORE-560022.
                                      ...RESPONDENTS
(BY SMT. M.P. GEETHADEVI, ADVOCATE)

    THIS MFA IS FILED U/S.82(2) OF THE EMPLOYEES STATE
INSURANCE ACT, PRAYING TO CALL FOR THE RECORDS OF
THE FILE OF THE ESI COURT, BENGALURU, IN ON ESI
APPLICATION NO.33/2015 AND TO SET ASIDE THE IMPUGNED
                           -6-
                                       NC: 2025:KHC:7964-DB
                                      MFA No. 2941 of 2018
                                  C/W MFA No. 2942 of 2018
                                      MFA No. 2943 of 2018
                                           AND 36 OTHERS


ORDER DATED 18.11.2017 AT ANNEXURE-A AND ETC.

IN MFA NO. 2947/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT -1, NO.57/A, 3RD PHASE
PEENYA INDUSTRIAL AREA
BANGALORE-560058
BY ITS VICE PRESIDENT H R & COMPLIANCE
MRS. NIRMALA RANI
                                              ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE
     CORPORATION REGIONAL OFFICE (KARNATAKA)
     SRO PEENYA BANGALORE NORTH (PEENYA)
     HARINI TOWERS, 3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB, YESHVANTPUR
     BANGALORE-560 022.

2.   THE RECOVERY OFFICER
     EMPLOYEE STATE INSURANCE CORPORATION REGIONAL
     OFFICE (KARNATAKA)
     SRO PEENYA, BANGALORE NORTH (PEENYA)
     HARINI TOWERS, 3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB, YESHVANTPUR
     BANGALORE-560 022.
                                       ...RESPONDENTS

(BY SMT. M.P. GEETHADEVI, ADVOCATE)

    THIS MFA IS FILED U/S.82(2) OF THE EMPLOYEES STATE
INSURANCE ACT, PRAYING TO CALL FOR THE RECORDS OF
THE FILE OF THE ESI COURT, BENGALURU, IN ESI
APPLICATION NO.30/2015 AND TO SET ASIDE THE IMPUGNED
ORDER DATED 18.11.2017 AT ANNEXURE-A AND ETC.
                           -7-
                                       NC: 2025:KHC:7964-DB
                                      MFA No. 2941 of 2018
                                  C/W MFA No. 2942 of 2018
                                      MFA No. 2943 of 2018
                                           AND 36 OTHERS


IN MFA NO. 2948/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-9, PLOT NO.SW52,
APPAREL PARK INDUSTRIAL AREA,
2ND PHASE, DODDABALLAPURA,
BANGALORE-561203.
BY ITS VICE PRESIDENT HR AND COMPLIANCE
MRS. NIRMALA RANI
                                              ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION, REGIONAL
OFFICE (KARNATAKA)
SRO PEENYA, BANGALORE NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN, 3RD CROSS, INDUSTRIAL
SUBURB YESHVANTPUR,
BANGALORE-560 022.

                                            ...RESPONDENT
(BY SMT. GEETHA DEVI M.P., ADVOCATE)

    THIS MFA IS FILED U/S.82(2) OF THE ESI ACT, PRAYING
TO CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU IN ESI APPLICATION NO.31/2015 AND TO SET
ASIDE THE IMPUGNED ORDER DATED 18.11.2017 AT
ANNEXURE-A AND ETC.

IN MFA NO. 2949/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD,
UNIT-I, #57/A, III PHASE,
PEENYA INDUSTRIAL AREA,
BANGALORE-58
                           -8-
                                       NC: 2025:KHC:7964-DB
                                      MFA No. 2941 of 2018
                                  C/W MFA No. 2942 of 2018
                                      MFA No. 2943 of 2018
                                           AND 36 OTHERS


BY ITS VICE PRESIDENT HR AND COMPLIANCE
MRS. NIRMALA RANI
                                              ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION, REGIONAL
OFFICE (KARNATAKA)
SRO PEENYA, BANGALORE NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN, 3RD CROSS,
INDUSTRIAL SUBURB YESHVANTPUR,
BANGALORE-560 022.
                                      ...RESPONDENT
(BY SMT. GEETHA DEVI M P ., ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT PRAYING TO CALL FOR
THE RECORDS OF THE FILE OF THE ESI COURT, BENGALURU,
IN ESI APPILCAITON NO.32/2015 AND TO SET ASIDE THE
IMPUGNED ORDER DATED 18.11.2017 AT ANNEXURE-A AND
ETC.

IN MFA NO. 2950/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-22, NO.193/P
INDUSTRIAL SUBURB, 3RD PHASE,
PEENYA, BANGALORE-58
BY ITS VICE PRESIDENT HR AND COMPLIANCE
MRS. NIRMALA RANI.
                                              ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION,
                           -9-
                                       NC: 2025:KHC:7964-DB
                                      MFA No. 2941 of 2018
                                  C/W MFA No. 2942 of 2018
                                      MFA No. 2943 of 2018
                                           AND 36 OTHERS


REGIONAL OFFICE (KARNATAKA)
SRO PEENYA, BANGALORE NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN, 3RD CROSS,
INDUSTRIAL SUBURB YESHVANTPUR,
BANGALORE-560 022.
                                            ...RESPONDENT
(BY SMT. GEETHA DEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, PRAYING TO CALL FOR
THE RECORDS OF THE FILE OF THE ESI COURT, BENGALURU,
IN ESI APPILCAITON NO.63/2015 AND TO SET ASIDE THE
IMPUGNED ORDER DATED 18.11.2017 AT ANNEXURE-A AND
ETC.

IN MFA NO. 2951/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-11B, NO.58, 4TH MAIN, 2ND CROSS,
3RD PHASE, PEENYA INDUSTRIAL AREA,
BANGALORE-58
BY ITS VICE PRESIDENT HR AND COMPLIANCE
MRS. NIRMALA RANI
                                              ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE CORPORATION,
     REGIONAL OFFICE (KARNATAKA)
     SRO PEENYA, BANGALORE NORTH (PEENYA)
     HARINI TOWERS, 3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB YESHVANTPUR,
     BANGALORE-560 022.

2.   THE RECOVERY OFFICER
     EMPLOYEES STATE INSURANCE CORPORATION,
     REGIONAL OFFICE (KARNATAKA)
                           - 10 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


    SRO PEENYA, BANGALORE NORTH (PEENYA)
    HARINI TOWERS, 3RD MAIN, 3RD CROSS,
    INDUSTRIAL SUBURB YESHVANTPUR,
    BANGALORE-560 022.
                                      ...RESPONDENTS
(BY SMT. GEETHA DEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT PRAYING TO CALL FOR
THE RECORDS OF THE FILE OF THE ESI COURT, BENGALURU,
IN ESI APPILCAITON NO.64/2015 AND TO SET ASIDE THE
IMPUGNED ORDER DATED 18.11.2017 AT ANNEXURE-A AND
ETC.

IN MFA NO. 2952/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-11A, NO.58, 4TH MAIN, 2ND CROSS,
3RD PHASE, PEENYA INDUSTRIAL AREA,
BANGALORE-58.
BY ITS VICE PRESIDENT HR AND COMPLIANCE
MRS. NIRMALA RANI.
                                               ...APPELLANT

(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE CORPORATION,
     REGIONAL OFFICE (KARNATAKA)
     SRO PEENYA, BANGALORE NORTH (PEENYA)
     HARINI TOWERS, 3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB YESHVANTPUR,
     BANGALORE-560 022.

2.   THE RECOVERY OFFICER
     EMPLOYEES STATE INSURANCE CORPORATION,
     REGIONAL OFFICE (KARNATAKA)
                           - 11 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


   SRO PEENYA, BANGALORE NORTH (PEENYA)
   HARINI TOWERS, 3RD MAIN, 3RD CROSS, INDUSTRIAL
   SUBURB YESHVANTPUR,
   BANGALORE-560 022.
                                     ...RESPONDENTS

(BY SMT. GEETHA DEVI M P FOR R1, ADVOCATE
 SERVICE OF NOTICE TO R2 IS D/W V.C.O DT.12.10.2018)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT PRAYING TO CALL FOR
THE RECORDS OF THE FILE OF THE ESI COURT, BENGALURU,
IN ESI APPILCAITON NO.65/2002 AND TO SET ASIDE THE
IMPUGNED ORDER DATED 18.11.2017 AT ANNEXURE-A AND
ETC.

IN MFA NO. 2953/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-10, NO.N2, 4TH CROSS, 1ST STAGE,
PEENYA INDUSTRIAL AREA, BANGALORE-58
BY ITS VICE PRESIDENT HR AND COMPLIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION, REGIONAL
OFFICE (KARNATAKA)
SRO PEENYA, BANGALORE NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN, 3RD CROSS,
INDUSTRIAL SUBURB, YESHVANTPUR,
BANGALORE-560 022.
                                      ...RESPONDENT
(BY SRI. GEETHA DEVI M P, ADVOCATE)

    THIS MFA IS FILED UNDER SECTION 82(2) OF THE
                           - 12 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


EMPLOYEES STATE INSURANCE ACT PRAYING TO CALL FOR
THE RECORDS OF THE FILE OF THE ESI COURT, BENGALURU,
IN ESI APPILCAITON NO.66/2015 AND TO SET ASIDE THE
IMPUGNED ORDER DATED 18.11.2017 AT ANNEXURE-A AND
ETC.

IN MFA NO. 2954/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-8, NO.27/A, KIADB,
BIDADI INDUSTRIAL AREA,
BIDADI, RAMANAGARA - 562109.
BY ITS VICE PRESIDENT HR AND COMPLIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION,
REGIONAL OFFICE (KARNATAKA)
SRO PEENYA, BANGALORE NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN, 3RD CROSS,
INDUSTRIAL SUBURB, YESHVANTPUR,
BANGALORE-560 022
                                      ...RESPONDENT
(BY SMT. GEETHA DEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT PRAYING TO CALL FOR
THE RECORDS OF THE FILE OF THE ESI COURT, BENGALURU,
IN ESI APPILCAITON NO.68/2015 AND TO SET ASIDE THE
IMPUGNED ORDER DATED 18.11.2017 AT ANNEXURE-A AND
ETC.

IN MFA NO. 2955/2018

BETWEEN:
                           - 13 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS




BOMBAY RAYON FASHIONS LTD
UNIT 11A, NO.58, 4TH MAIN
2ND CROSS, 3RD PHASE
PEENYA INDUSTRIAL AREA
BANGALORE-560058
BY ITS VICE PRESIDENT HR & COMPLAINCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION
REGIONAL OFFICE(KARNATAKA)
SRO PEENYA, BANGALORE NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN
3RD CROSS, INDUSTRIAL SUBURB
YESHVANTPUR
BANGALORE-560022.
                                             ...RESPONDENT

(BY SMT. GEETHA DEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT PRAYING TO CALL FOR
THE RECORDS OF THE FILE OF THE ESI COURT, BENGALURU,
IN ESI APPILCAITON NO.02/2016 AND TO SET ASIDE THE
IMPUGNED ORDER DATED 18.11.2017 AT ANNEXURE-A AND
ETC.

IN MFA NO. 2956/2018:

BETWEEN:

BOMBAY RAYON FASHIONS LTD.
UNIT 14, 42/2-1
INDUSTRIAL SUBURB, YESHWANTPUR
BENGALURU-560 022
BY ITS VICE PRESIDENT HR & COMPLIANCE
                           - 14 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J. KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION
REGIONAL OFFICE (KARNATAKA)
SRO PEENYA, BANGALORE NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN, 3RD CROSS
INDUSTRIAL SUBURB YESHWANTPUR
BENGALURU-560 022
                                             ...RESPONDENT
(BY SMT. GEETHADEVI M.P., ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.03/2016 AND TO SET
ASIDE THE IMPUGNED ORDER DATED 18.11.2017 AT
ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2966/2018:

BETWEEN:

BOMBAY RAYON FASHIONS LTD.
UNIT-11A, No.58, 4TH MAIN
2ND CROSS, PEENYA INDUSTRIAL AREA
BENGALURU-58
BY ITS VICE PRESIDENT HR AND COMPLIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J. KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE CORPORATION
     REGIONAL OFFICE (KARNATAKA)
                           - 15 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


     SRO PEENYA, BENGALURU NORTH (PEENYA)
     HARINI TOWERS, 3RD MAIN, 3RD CROSS
     INDUSTRIAL SUBURB YESHWANTPUR
     BENGALURU-560 022

2.  THE RECOVERY OFFICER
    EMPLOYEES STATE INSURANCE CORPORATION
    REGIONAL OFFICE (KARNATAKA)
    SRO PEENYA, BENGALURU NORTH (PEENYA)
    HARINI TOWERS, 3RD MAIN, 3RD CROSS
    INDUSTRIAL SUBURB YESHWANTPUR
    BENGALURU-560 022
                                       ...RESPONDENTS
(BY SMT. GEETHADEVI M.P., ADVOCATE FOR R1 & R2)

     THIS MFA IS FILED U/S 82(2) OF EMPLOYEE STATE
INSURANCE ACT, 1948, PRAYING TO (a) TO CALL FOR THE
RECORDS OF THE FILE OF THE ESI COURT, BENGALURU, IN
ESI APPLICATION No.34/2015 AND BE PLEASED TO SET ASIDE
THE IMPUGNED ORDER DATED 28.12.2017, AT ANNEXURE-A,
HEREIN AND ETC.

IN MFA NO. 2967/2018:

BETWEEN:

BOMBAY RAYON FASHIONS LTD.
UNIT-4, No.471, D-2, 4TH PHASE
PEENYA INDUSTRIAL AREA, BENGALURU-58
BY ITS VICE PRESIDENT HR AND COMPLIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J. KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION
REGIONAL OFFICE (KARNATAKA)
SRO PEENYA, BENGALURU NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN, 3RD CROSS
                           - 16 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


INDUSTRIAL SUBURB YESHWANTPUR
BENGALURU-560 022
                                             ...RESPONDENT
(BY SMT. GEETHA DEVI M.P., ADVOCATE)

     THIS MFA IS FILED U/S.82(2) OF THE EMPLOYEES STATE
INSURANCE ACT, PRAYING TO (a) CALL FOR RECORDS OF THE
FILE OF THE ESI COURT, BENGALURU, IN ESI APPLICATION
No.36/2015 AND BE PLEASED TO SET ASIDE THE IMPUBNED
ORDER DATED 28.12.2017, AT ANNEXURE-A HEREIN AND
ETC.

IN MFA NO. 2968/2018:

BETWEEN:

BOMBAY RAYON FASHIONS LTD.
UNIT-9A, PLOT No.SW52, KIADB
APPAREL PARK, INDUSTRIAL AREA
2ND PHASE, DODDABALLAPURA,
BENGALURU-561 203
BY ITS VICE PRESIDENT HR AND COMPLIANCE
MR. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J. KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE CORPORATION
     REGIONAL OFFICE (KARNATAKA)
     SRO PEENYA, BENGALURU NORTH (PEENYA)
     HARINI TOWERS, 3RD MAIN, 3RD CROSS
     INDUSTRIAL SUBURB YESHWANTPUR
     BENGALURU-560 022

2.   THE RECOVERY
     EMPLOYEES STATE INSURANCE CORPORATION
     REGIONAL OFFICE (KARNATAKA)
     SRO PEENYA, BENGALURU NORTH (PEENYA)
     HARINI TOWERS, 3RD MAIN, 3RD CROSS
                           - 17 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


    INDUSTRIAL SUBURB YESHWANTPUR
    BENGALURU-560 022
                                           ...RESPONDENTS

(BY SMT. GEETHADEVI M.P., ADVOCATE FOR R1 & R2)

    THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO (a)
CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.38/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
28.12.2017, AT ANNEXURE-A, HEREIN AND ETC.

IN MFA NO. 2969/2018:

BETWEEN:

BOMBAY RAYON FASHIONS LTD.
UNIT-22, PLOT No.193-P
INDUSTRIAL SUBURB, 3RD PHASE
PEENYA INDUSTRIAL AREA
BENGALURU-58
BY ITS VICE PRESIDENT HR AND COMPLIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J. KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION
REGIONAL OFFICE (KARNATAKA)
SRO PEENYA, BENGALURU NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN, 3RD CROSS
INDUSTRIAL SUBURB YESHWANTPUR
BENGALURU-560 022
                                             ...RESPONDENT
(BY SMT. GEETHA DEVI M.P., ADVOCATE)

    THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
                           - 18 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.39/2015 AND TO SET
ASIDE THE IMPUGNED ORDER DATED 28.12.2017 AT
ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2970/2018:

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-11A, No.58, 4TH MAIN
2ND CROSS, 3RD PHASE
PEENYA INDUSTRIAL AREA
BENGALURU-58
BY ITS VICE PRESIDENT HR AND COMPLIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J. KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE CORPORATION
     REGIONAL OFFICE (KARNATAKA)
     SRO PEENYA, BENGALURU NORTH (PEENYA)
     HARINI TOWERS, 3RD MAIN, 3RD CROSS
     INDUSTRIAL SUBURB YESHWANTPUR
     BENGALURU-560 022

2.  THE RECOVERY OFFICER
    EMPLOYEES STATE INSURANCE CORPORATION
    REGIONAL OFFICE (KARNATAKA)
    SRO PEENYA, BENGALURU NORTH (PEENYA)
    HARINI TOWERS, 3RD MAIN, 3RD CROSS
    INDUSTRIAL SUBURB YESHWANTPUR
    BENGALURU-560 022
                                       ...RESPONDENTS
(BY SMT. GEETHADEVI M.P., ADVOCATE FOR R1)

    THIS MFA IS FILED U/S 82(2) OF EMPLOYEES STATE
INSURANCE ACT, 1948, PRAYING TO (a) CALL FOR THE
                           - 19 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


RECORDS OF THE FILE OF THE ESI COURT, BENGALURU, IN
ESI APPLICATION No.42/2015 AND BE PLEASED TO SET ASIDE
THE IMPUGNED ORDER DATED 28.12.2017 AT ANNEXURE-A
HEREIN AND ETC.

IN MFA NO. 2971/2018:

BETWEEN:

BOMBAY RAYON FASHIONS LTD.
UNIT-11B, No.58, 4TH MAIN
2ND CROSS, 3RD PHASE
PEENYA INDUSTRIAL AREA
BENGALURU-560 058
BY ITS VICE PRESIDENT HR & COMPLIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J. KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE CORPORATION
     REGIONAL OFFICE (KARNATAKA)
     SRO PEENYA, BENGALURU NORTH (PEENYA)
     HARINI TOWERS, 3RD MAIN, 3RD CROSS
     INDUSTRIAL SUBURB YESHWANTHPUR
     BENGALURU-560 022

2.  THE RECOVERY OFFICER
    EMPLOYEES STATE INSURANCE CORPORATION
    REGIONAL OFFICE (KARNATAKA)
    SRO PEENYA, BENGALURU NORTH (PEENYA)
    HARINI TOWERS, 3RD MAIN, 3RD CROSS
    INDUSTRIAL SUBURB YESHWANTHPUR
    BENGALURU-560 022
                                       ...RESPONDENTS
(BY SMT. M.P. GEETHADEVI, ADVOCATE FOR R1;
    R2-SERVICE OF NOTICE IS DISPENSED WITH V.C.O.
    DATED 14.12.2018)
                           - 20 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


    THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO (a)
CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.43/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
28.12.2017 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2972/2018:

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-1, No.57/A, 3RD PHASE
PEENYA INDUSTRIAL AREA
BENGALURU-560 058
BY ITS VICE PRESIDENT HR AND COMPLIANCE
MRS. NIRMALA RANI.
                                               ...APPELLANT
(BY SRI. J. KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION
REGIONAL OFFICE (KARNATAKA)
SRO PEENYA, BENGALURU NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN, 3RD CROSS
INDUSTRIAL SUBURB YESHWANTHPUR
BENGALURU-560 022
                                             ...RESPONDENT
(BY SMT. GEETHA DEVI M P .,ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.52/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
28.12.2017 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2973/2018:
                           - 21 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT 2A, NO.57/A, 3RD PHASE,
PEENYA INDUSTRIAL AREA,
BANGALORE-560058.
                                               ...APPELLANT

(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION,
REGIONAL OFFICE (KARNATAKA),
SRO PEENYA, BANGALORE NORTH (PEENYA),
HARINI TOWERS, 3RD MAIN, 3RD CROSS,
INDUSTRIAL SUBURB, YESHVANTPUR,
BANGLORE-560022.
                                      ...RESPONDENT

(BY SMT. GEETHA DEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.53/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
28.12.2017 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2974/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-3, NO.53/10, BEHIND SWAMY SERVICE STATION,
19TH K.M.MADAVARA POST,
MADANAYAKANAHALLI, TUMKUR ROAD,
BANGALORE-562123
BY ITS VICE PRESIDENT HR AND COMPLIANCE
MRS. NIRMALA RANI
                           - 22 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION,
REGIONAL OFFICE (KARNATAKA)
SRO PEENYA, BANGALORE NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN, 3RD CROSS,
INDUSTRIAL SUBURB, YESHVANTPUR,
BANGALORE-560 022.
                                      ...RESPONDENT
(BY SMT. GEETHA DEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.54/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
28.12.2017 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2975/2018

BETWEEN:

1.   BOMBAY RAYON FASHIONS LTD
     UNIT 4, NO.471-D2, IV PHASE
     PEENYA INDUSTRIAL AREA
     BANGALORE-58
     BY ITS VICE PRESIDENT HR & COMPLIANCE
     MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION
REGIONAL OFFICE (KARNATAKA)
SRO PEENYA, BANGALORE NORTH (PEENYA)
                           - 23 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


HARINI TOWERS, 3RD MAIN
3RD CROSS, INDUSTRIAL SUBURB
YESHVANTHPUR
BANGALORE-560022.
                                             ...RESPONDENT
(BY SMT. GEETHA DEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.55/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
28.12.2017 AT ANNEXURE-A HEREIN AND ETC.


IN MFA NO. 2976/2018

BETWEEN:

BOMBAY FASHIONS LTD
UNIT 6, NO.19 3RD CROSS
RAGHAVENDRA LAYOUT
YESHWANTHPUR
BANGALORE-560022
BY ITS VICE PRESIDNET HR & COMPLIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT

(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION
REGIONAL OFFICE (KARNATAKA)
SRO PEENYA, BANGALORE NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN
3RD CROSS, INDUSTRIAL SUBURB
YESHVANTHPUR
BANGALORE-560022.
                                             ...RESPONDENT
                           - 24 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


(BY SMT. GEETHA DEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.56/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
28.12.2017 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2982/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-3, SY. NO. 53/10,
BEHIND SWAMY SERVICE STATION,
19TH KM MADAVARA POST,
MADANAYAKANA HALLI,
TUMKUR ROAD,
BANGALORE-561 123,

BY ITS VICE PRESIDENT HR & COMPLIANCE,
MRS. NIRMALA RANI.
                                               ...APPELLANT

(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION,
REGIONAL OFFICE (KARNATAKA),
SRO PEENYA,
BANGALORE NORTH (PEENYA),
HARINI TOWERS,
3RD MAIN, 3RD CROSS,
INDUSTRIAL SUBURB,
YESHWANTHPUR,
BANGALORE-560 022.
                                      ...RESPONDENT
(BY SMT. GEETHA DEVI M P, ADVOCATE)
                           - 25 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS




    THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.35/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2983/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-6, NO.19,
3RD CROSS, RAGHAVENDRA LAYOUT,
YESHWANTHPUR,
BANGALORE-560 022.

BY ITS VICE PRESIDENT HR & COMPLIANCE,
MRS. NIRMALA RANI.
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE CORPORATION,
     REGIONAL OFFICE (KARNATAKA),
     SRO PEENYA,
     BANGALORE NORTH (PEENYA),
     HARINI TOWERS,
     3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB,
     YESHWANTHPUR,
     BANGALORE-560 022.

2.   THE RECOVERY OFFICER
     EMPLOYEES STATE INSURANCE CORPORATION,
     REGIONAL OFFICE (KARNATAKA), SRO PEENYA,
     BANGALORE NORTH (PEENYA), HARINI TOWERS,
     3RD MAIN,3RD CROSS,
                           - 26 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


   INDUSTRIAL SUBURB, YESHWANTHPUR,
   BENGALURU-560 022.
                                           ...RESPONDENTS

(BY SMT. GEETHADEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.37/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2984/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
(UNIT-9A), PLOT NO. SW 52,
APPAREL PARK,
INDUSTRIAL AREA,
2ND PHASE, DODDABALLAPUR,
BANGALORE-561 203.

BY ITS VICE PRESIDENT HR & COMPLIANCE,
MRS. NIRMALA RANI.
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION,
REGIONAL OFFICE (KARNATAKA),
SRO PEENYA,
BANGALORE NORTH (PEENYA),
HARINI TOWERS,
3RD MAIN, 3RD CROSS,
INDUSTRIAL SUBURB,
YESHWANTHPUR,
BANGALORE-560 022.
                           - 27 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


                                             ...RESPONDENT

(BY SMT. GEETHA DEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.58/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2985/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT -12
85/0, II STAGE, INDUSTRIAL SUBURB,
YESHWANTHAPURA, BANGALORE-560022
BY ITS VICE PRESIDENT HR & COMPLIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION,
REGIONAL OFFICE (KARNATAKA),
SRO PEENYA,
BANGALORE NORTH (PEENYA),
HARINI TOWERS,
3RD MAIN, 3RD CROSS,
INDUSTRIAL SUBURB,
YESHWANTHPUR,
BANGALORE-560 022.
                                      ...RESPONDENT

(BY SMT. GEETHA DEVI M.P., ADVOCATE)
                           - 28 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.59/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2986/2018

BETWEEN:

BOMBAY RAYON FASHION LTD
UNIT-14
42/2-1, INDUSTRIAL SUBURB
YESHWANTHPUR
BANGALORE-560022
BY ITS VICE PRED\SIDENT HR & COMPLIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION
REGIONAL OFFICE (KARNATAKA)
SRO PEENYA, BANGALORE NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN
3RD CROSS, INDUSTRIAL SUBURB
YESHVANTHPUR
BANGALORE-560022.
                                             ...RESPONDENT
(BY SMT. GEETHA DEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.60/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.
                           - 29 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


IN MFA NO. 2987/2018

BETWEEN:

BOMBAY RAYON FASHION LTD
UNIT-16
72/2, SRS ROAD
PEENYA VILLAGE
BANGALORE-560058
BY ITS VICE CHAIRMAN
SRI AMAN JANARDHAN AGARWAL
BY ITS VICE PRESIDENT HR & COMPLIANE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION
REGIONAL OFFICE (KARNATAKA)
SRO PEENYA, BANGALORE NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN
3RD CROSS, INDUSTRIAL SUBURB
YESHVANTHPUR
BANGALORE-560022.
                                             ...RESPONDENT
(BY SMT. GEETHA DEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.61/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2988/2018

BETWEEN:

BOMBAY RAYON FASHION LTD
                           - 30 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


UNIT -19
# 320, OPP BHEL
MYSORE ROAD,
BANGALORE-560023
BY ITS VICE PRESIDENT HR & COMPIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE
CORPORATION REGIONAL OFFICE (KARNATAKA)
#10, BINNY FIELDS BINNYPET
BANGALORE-560 023.
                                      ...RESPONDENT

(BY SMT. GEETHA DEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.62/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2989/2018

BETWEEN:

BOMBAY RAYON FASHION LTD
UNIT-14 42/2-1 INDUSTRIAL SUBURB
YESHVANTPUR BANGALORE-560 022
BY ITS VICE PRESIDENT H R & COMPLIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:
                           - 31 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE
     CORPORATION REGIONAL OFFICE (KARNATAKA)
     SRO PEENYA BANGALLORE NORTH (PEENYA)
     HARINI TOWERS 3RD MAIN 3RD CROSS,
     INDUSTRIAL SUBURB YESHVANTPUR
     BANGALORE-560 022

2.  THE RECOVERY OFFICER
    EMPLOYEES STATE INSURANCE
    CORPORATION REGIONAL OFFICE (KARNATAKA),
    SRO PEENYA BANGALORE NORTH (PEENYA)
    HARINI TOWERS 3RD MAIN 3RD CROSS,
    INDUSTRIAL SUBURB YESHVANTPUR,
    BANGALORE-560 022.
                                      ...RESPONDENTS
(BY SMT. GEETHA DEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.70/2015 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2990/2018

BETWEEN:

BOMBAY RAYON FASHION LTD
UNIT-8, # 27/A BIDADI INDUSTRIAL AREA
KIADB, BIDADI POST
RAMANAGRA DISTRICT-562109
BY ITS VICE PRESIDENT HR & COMPLIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
                           - 32 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


     EMPLOYEES STATE INSURANCE
     CORPORATION REGIONAL OFFICE (KARNATAKA)
     SRO PEENYA BANGALLORE NORTH (PEENYA)
     HARINI TOWERS 3RD MAIN 3RD CROSS,
     INDUSTRIAL SUBURB YESHVANTPUR
     BANGALORE-560 022.

2.   THE RECOVERY OFFICER
     EMPLOYEES STATE INSURANCE
     CORPORATION REGIONAL OFFICE (KARNATAKA),
     SRO PEENYA BANGALORE NORTH (PEENYA)
     HARINI TOWERS 3RD MAIN 3RD CROSS,
     INDUSTRIAL SUBURB YESHVANTPUR,
     BANGALORE-560 022
                                       ...RESPONDENTS

(BY SMT. GEETHA DEVI M.P., ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.71/2016 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2991/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-12, NO.85/P,
1ST STAGE, INDUSTRIAL SUBURB,
YESWANTHPUR,
BANGALORE-560 022,

BY ITS VICE PRESIDENT HR & COMPLIANCE,
MRS. NIRMALA RANI.
                                               ...APPELLANT

(BY SRI. J KANIKARAJ, ADVOCATE)
                           - 33 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE CORPORATION,
     REGIONAL OFFICE (KARNATAKA),
     SRO PEENYA,
     BANGALORE NORTH (PEENYA),
     HARINI TOWERS,
     3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB,
     YESHWANTHPUR,
     BANGALORE-560 022.

2.   THE RECOVERY OFFICER
     EMPLOYEES STATE INSURANCE CORPORATION,
     REGIONAL OFFICE (KARNATAKA), SRO PEENYA,
     BANGALORE NORTH (PEENYA), HARINI TOWERS,
     3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB, YESHWANTHPUR,
     BANGALORE-560 022.
                                        ...RESPONDENTS

(BY SMT. GEETHA DEVI M P, ADVOCATE FOR R1
 SERVICE OF NOTICE IS DISPENSED WITH V.C.O.
 DT. 12.10.2018)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.73/2016 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2992/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-11 A, NO. 58,
4TH MAIN, 2ND CROSS,
3RD PHASE, PEENYA INDUSTRIAL AREA,
                           - 34 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


BANGALORE-560 058.

BY ITS VICE PRESIDENT HR & COMPLIANCE,
MRS. NIRMALA RANI.
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION,
REGIONAL OFFICE (KARNATAKA),
SRO PEENYA,
BANGALORE NORTH (PEENYA),
HARINI TOWERS,
3RD MAIN, 3RD CROSS,
INDUSTRIAL SUBURB,
YESHWANTHPUR,
BANGALORE-560 022.
                                      ...RESPONDENT
(BY SMT. GEETHA DEVI M.P., ADVOCATE)

    THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.76/2016 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2993/2018

BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-12, NO. 42/2-1,
INDUSTRIAL SUBURB,
YESWANTHPUR,
BANGALORE-560 022,

BY ITS VICE PRESIDENT HR & COMPLIANCE,
MRS. NIRMALA RANI.
                           - 35 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE CORPORATION,
     REGIONAL OFFICE (KARNATAKA),
     SRO PEENYA,
     BANGALORE NORTH (PEENYA),
     HARINI TOWERS,
     3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB,
     YESHWANTHPUR,
     BANGALORE-560 022.

2.   THE RECOVERY OFFICER
     EMPLOYEES STATE INSURANCE CORPORATION,
     REGIONAL OFFICE (KARNATAKA),
     SRO PEENYA,
     BANGALORE NORTH (PEENYA),
     HARINI TOWERS,
     3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB,
     YESHWANTHPUR,
     BANGALORE-560 022.
                                      ...RESPONDENTS

(BY SMT. GEETHA DEVI M P, ADVOCATE FOR R1
 SERVICE OF NOTICE TO R2 IS DISPENSED WITH V.C.O.
 DT. 12.10.2018)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.77/2016 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2994/2018
                           - 36 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS


BETWEEN:

BOMBAY RAYON FASHIONS LTD
UNIT-8, NO. 27/A,
BIDADI INDUSTRIAL AREA,
KIADB BIDADI POST,
RAMANAGARA DISTRICT-562 109.

BY ITS VICE PRESIDENT HR & COMPLIANCE,
MRS. NIRMALA RANI.
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

1.   THE DIRECTOR
     EMPLOYEES STATE INSURANCE CORPORATION,
     REGIONAL OFFICE (KARNATAKA),
     SRO PEENYA,
     BANGALORE NORTH (PEENYA),
     HARINI TOWERS,
     3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB,
     YESHWANTHPUR,
     BANGALORE-560 022.

2.   THE RECOVERY OFFICER
     EMPLOYEES STATE INSURANCE CORPORATION,
     REGIONAL OFFICE (KARNATAKA),
     SRO PEENYA,
     BANGALORE NORTH (PEENYA),
     HARINI TOWERS,
     3RD MAIN, 3RD CROSS,
     INDUSTRIAL SUBURB,
     YESHWANTHPUR,
     BANGALORE-560 022.
                                      ...RESPONDENTS

(BY SMT.GEETHA DEVI M P, ADVOCATE FOR R1
 SERVICE OF NOTICE TO R2 IS DISPENSED WITH
 V.C.O. DT.12.10.2018)
                           - 37 -
                                        NC: 2025:KHC:7964-DB
                                       MFA No. 2941 of 2018
                                   C/W MFA No. 2942 of 2018
                                       MFA No. 2943 of 2018
                                            AND 36 OTHERS




     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.78/2016 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.

IN MFA NO. 2995/2018

BETWEEN:

BOMBAY RAYON FASHION LTD
UNIT-7, NOS 5-16, 17, 35 & 36,
AREHNAHALLI, GUDDADAHALLI,
KIADB APPAREL PARK,
DODDABALLAPURA-561203
BY ITS VICE PRESIDENT HR & COMPLIANCE
MRS. NIRMALA RANI
                                               ...APPELLANT
(BY SRI. J KANIKARAJ, ADVOCATE)

AND:

THE DIRECTOR
EMPLOYEES STATE INSURANCE CORPORATION
REGIONAL OFFICE (KARNATAKA)
SRO PEENYA, BANGALORE NORTH (PEENYA)
HARINI TOWERS, 3RD MAIN
3RD CROSS, INDUSTRIAL SUBURB
YESHVANTHPUR
BANGALORE-560022.
                                             ...RESPONDENT
(BY SMT. GEETHADEVI M P, ADVOCATE)

     THIS MFA IS FILED UNDER SECTION 82(2) OF THE
EMPLOYEES STATE INSURANCE ACT, 1948, PRAYING TO
(a) CALL FOR THE RECORDS OF THE FILE OF THE ESI COURT,
BENGALURU, IN ESI APPLICATION No.5/2016 AND BE
PLEASED TO SET ASIDE THE IMPUGNED ORDER DATED
30.01.2018 AT ANNEXURE-A HEREIN AND ETC.
                            - 38 -
                                         NC: 2025:KHC:7964-DB
                                        MFA No. 2941 of 2018
                                    C/W MFA No. 2942 of 2018
                                        MFA No. 2943 of 2018
                                             AND 36 OTHERS




    THESE APPEALS, COMING ON FOR HEARING, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:    HON'BLE MRS JUSTICE ANU SIVARAMAN
          and
          HON'BLE MR JUSTICE VIJAYKUMAR A. PATIL


                    ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE VIJAYKUMAR A. PATIL)

Learned counsel for the respondent submits that they

have also filed some appeals against the appellant-

Company. However, those appeals have been withdrawn

as the proceedings against the appellant- Company have

been initiated under the provisions of the Insolvency and

Bankruptcy Code, 2016 and no proceedings shall go on in

view of the same.

2. Learned counsel for the appellants does not

dispute the same. In view of the said submission, all

these appeals are dismissed. Liberty is reserved in

favour of the appellant to initiate appropriate proceedings

in accordance with law including revival of the appeal, if

need and changed circumstances arise.

- 39 -

NC: 2025:KHC:7964-DB

AND 36 OTHERS

In view of dismissal of the appeals, pending

applications, if any, stand disposed of.

Sd/-

(ANU SIVARAMAN) JUDGE

Sd/-

(VIJAYKUMAR A. PATIL) JUDGE

PN

 
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