Citation : 2025 Latest Caselaw 4002 Kant
Judgement Date : 14 February, 2025
-1-
NC: 2025:KHC-K:1057
RP No. 200011 of 2016
C/W RP No. 200010 of 2016
RP No. 200012 of 2016
AND 1 OTHER
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 14TH DAY OF FEBRUARY, 2025
BEFORE
THE HON'BLE MR. JUSTICE C.M. JOSHI
REVIEW PETITION NO.200011 OF 2016
C/W.
REVIEW PETITION NO.200010 OF 2016
REVIEW PETITION NO.200012 OF 2016
REVIEW PETITION NO.200013 OF 2016
IN RP NO.200011/2016:
BETWEEN:
1. SHIVAYOGAPPA S/O DUNDAPPA UPPIN,
SINCE DECEASED, THROUGH LRS:
Digitally signed
by LUCYGRACE A) LAXMIBAI
Location: HIGH W/O SHIVAYOGAPPA UPPIN,
COURT OF
KARNATAKA AGE: 74 YEARS, OCC: HOUSEHOLD,
B) KALYANI
S/O SHIVAYOGAPPA UPPIN,
AGE: 55 YEARS, OCC: AGRICULTURE,
C) VIJAYKUMAR
S/O SHIVAYOGAPPA UPPIN,
AGE: 50 YEARS, OCC: AGRICULTURE,
D) SURYAKANTH S/O SHIVAYOGAPPA UPPIN,
AGE: 45 YEARS, OCC: AGRICULTURE,
-2-
NC: 2025:KHC-K:1057
RP No. 200011 of 2016
C/W RP No. 200010 of 2016
RP No. 200012 of 2016
AND 1 OTHER
ALL R/O. HITTAL SHIRUR,
TQ. ALAND,
DIST. KALABURAGI.
...PETITIONERS
(BY SRI HARSHAVARDHAN R. MALIPATIL, ADVOCATE)
AND:
1. YESHWANTRAYA S/O KALLAPPA SANAGUNDI,
OCC: AGRICULTURE AND LABOUR,
R/O HITTAL SIROOR, TQ. ALAND,
DIST. KALABURAGI,
NOW RESIDING AT PATTAN VILLAGE,
GULBARGA TALUKA & DISTRICT-585 101.
2. SHIVAJI S/O VISHNU JADHAV,
AGE: MAJOR, OCC: BUSINESS,
R/O H.NO. C-B, ABHISHEK NAGAR,
OLD POONA NAKA,
SOLAPUR-413 512
MAHARASTRA STATE
(OWNER OF TATA SUMO VEHICLE
BEARING REG. NO.MH-04/AA-1073).
3. THE NEW INDIA ASSURANCE CO. LTD.,
THROUGH DIVISIONAL MANAGER,
SANGAMESHWAR COLONY, TEMPLE ROAD,
KALABURAGI-585 101.
4. THE NATIONAL INSURANCE CO. LTD.,
THROUGH DIVISIONAL MANAGER,
BRANCH OFFICE, DR. JAWALI COMPLEX,
SUPER MARKET,
KALABURAGI-585 101.
...RESPONDENTS
(BY SMT. SHASHIKALA JAGIRDAR FOR R3;
SRI UDAY P. HONGUNTIKAR, FOR R3;
NOTICE TO R1, R2 AND R4-SERVED, BUT UNREPRESENTED)
-3-
NC: 2025:KHC-K:1057
RP No. 200011 of 2016
C/W RP No. 200010 of 2016
RP No. 200012 of 2016
AND 1 OTHER
THIS REVIEW PETITION IS FILED UNDER SECTION 114
R/W ORDER 47 RULE 1 OF THE CPC, PRAYING TO REVIEW THE
JUDGMENT DATED 08.07.2015 IN MFA NO.32587/2011 AND
ALLOW THE APPEAL.
IN RP NO.200010/2016:
BETWEEN:
1. SHIVAYOGAPPA S/O DUNDAPPA UPPIN,
SINCE DECEASED THROUGH LRS:
A) LAXMIBAI W/O SHIVAYOGAPPA UPPIN,
AGE: 74 YEARS, OCC: HOUSEHOLD,
B) KALYANI S/O SHIVAYOGAPPA UPPIN,
AGE: 55 YEARS, OCC: AGRICULTURE,
C) VIJAYKUMAR S/O SHIVAYOGAPPA UPPIN,
AGE: 50 YEARS, OCC: AGRICULTURE,
D) SURYAKANTH S/O SHIVAYOGAPPA UPPIN,
AGE: 45 YEARS, OCC: AGRICULTURE,
ALL R/O HITTAL SHIRUR,
TQ. ALAND,
DIST. KALABURAGI.
...PETITIONERS
(BY SRI HARSHAVARDHAN R. MALIPATIL, ADVOCATE)
AND:
1. SHANTABAI W/O BASALINGAPPA,
OCC: AGRICULTURE LABOUR,
R/O HITTAL SIROOR, TQ. ALAND,
DIST. KALABURAGI,
-4-
NC: 2025:KHC-K:1057
RP No. 200011 of 2016
C/W RP No. 200010 of 2016
RP No. 200012 of 2016
AND 1 OTHER
NOW RESIDING AT PATTAN VILLAGE,
KALABURAGI TALUKA & DISTRICT-585 101.
2. SHIVAJI S/O VISHNU JADHAV,
AGE: MAJOR, OCC: BUSINESS,
R/O H.NO. C-B, ABHISHEK,NAGAR,
OLD POONA NAKA,
SOLAPUR-413 512
MAHARASTRA STATE,
(OWNER OF TATA SUMO VEHICLE
BEARING REG. NO.MH-04-AA-1073).
3. THE NEW INDIA ASSURANCE CO. LTD.,
THROUGH DIVISIONAL MANAGER,
SANGAMESHWAR COLONY, TEMPLE ROAD,
KALABURAGI-585 101.
4. THE NATIONAL INSURANCE CO. LTD.,
THROUGH DIVISIONAL MANAGER,
BRANCH OFFICE, DR. JAWALI COMPLEX,
SUPER MARKET,
KALABURAGI-585 101.
...RESPONDENTS
(BY SMT. SHASHIKALA JAHAGIRDAR, ADV., FOR R3;
SRI SANJAY M. JOSHI, ADV., FOR R4;
NOTICE TO R1 & R2 SERVED, BUT UNREPRESENTED)
THIS REVIEW PETITION IS FILED UNDER SECTION 114
R/W ORDER 47 RULE 1 OF THE CPC, PRAYING TO REVIEW THE
JUDGMENT DATED 08.07.2015 IN MFA NO.32589/2011 AND
ALLOW THE APPEAL.
IN RP NO.200012/2016:
BETWEEN:
SHIVAYOGAPPA S/O DUNDAPPA UPPIN,
SINCE DECEASED THROUGH LRS:
-5-
NC: 2025:KHC-K:1057
RP No. 200011 of 2016
C/W RP No. 200010 of 2016
RP No. 200012 of 2016
AND 1 OTHER
1A) LAXMIBAI W/O SHIVAYOGAPPA UPPIN,
AGE: 74 YEARS, OCC: HOUSEHOLD,
1B) KALYANI S/O SHIVAYOGAPPA UPPIN,
AGE: 55 YEARS, OCC: AGRICULTURE,
1C) VIJAYKUMAR S/O SHIVAYOGAPPA UPPIN,
AGE: 50 YEARS, OCC: AGRICULTURE,
1D) SURYAKANTH S/O SHIVAYOGAPPA UPPIN,
AGE: 45 YEARS, OCC: AGRICULTURE,
ALL R/O HITTAL SHIRUR,
TQ. ALAND,
DIST. KALABURAGI.
...PETITIONERS
(BY SRI HARSHAVARDHAN R. MALIPATIL, ADVOCATE)
AND:
1. BASAMMA W/O BASANNA,
OCC: HOUSEHOLD AND AGRICULTURE,
R/O HITTAL SIROOR, TQ. ALAND,
DIST. KALABURAGI,
NOW RESIDING AT PATTAN VILLAGE,
KALABURAGI TALUKA & DISTRICT-585 101.
2. SHIVAJI S/O VISHNU JADHAV,
AGE: MAJOR, OCC: BUSINESS,
R/O H.NO. C-B, ABHISHEK,NAGAR,
OLD POONA NAKA,
SOLAPUR-413 512
MAHARASTRA STAT,
(OWNER OF TATA SUMO VEHICLE
BEARING REG. NO.MH-04-AA-1073).
-6-
NC: 2025:KHC-K:1057
RP No. 200011 of 2016
C/W RP No. 200010 of 2016
RP No. 200012 of 2016
AND 1 OTHER
3. THE NEW INDIA ASSURANCE CO. LTD.,
THROUGH DIVISIONAL MANAGER,
SANGAMESHWAR COLONY, TEMPLE ROAD,
KALABURAGI-585 101.
4. THE NATIONAL INSURANCE CO. LTD.,
THROUGH DIVISIONAL MANAGER,
BRANCH OFFICE, DR. JAWALI COMPLEX,
SUPER MARKET,
KALABURAGI-585 101.
...RESPONDENTS
(BY SRI UDAY P. HONGUNTIKAR, ADV., FOR R3;
SRI MANVENDRA REDDY, ADV., FOR R4;
R2-SERVED, BUT UNREPRESENTED)
THIS REVIEW PETITION IS FILED UNDER SECTION 114
R/W ORDER 47 RULE 1 OF THE CPC, PRAYING TO REVIEW THE
JUDGMENT DATED 08.07.2015 IN MFA NO.32590/2011 AND
ALLOW THE APPEAL.
IN RP NO.200013/2016:
BETWEEN:
1. SHIVAYOGAPPA S/O DUNDAPPA UPPIN,
SINCE DECEASED THROUGH LRS:
A) LAXMIBAI W/O SHIVAYOGAPPA UPPIN,
AGE: 74 YEARS, OCC: HOUSEHOLD,
B) KALYANI S/O SHIVAYOGAPPA UPPIN,
AGE: 55 YEARS, OCC: AGRICULTURE,
C) VIJAYKUMAR S/O SHIVAYOGAPPA UPPIN,
AGE: 50 YEARS, OCC: AGRICULTURE,
D) SURYAKANTH S/O SHIVAYOGAPPA UPPIN,
AGE: 45 YEARS, OCC: AGRICULTURE,
-7-
NC: 2025:KHC-K:1057
RP No. 200011 of 2016
C/W RP No. 200010 of 2016
RP No. 200012 of 2016
AND 1 OTHER
ALL R/O HITTAL SHIRUR,
TQ. ALAND, DIST. KALABURAGI.
...PETITIONERS
(BY SRI HARSHAVARDHAN R. MALIPATIL, ADVOCATE)
AND:
1. SHIVAYOGI S/O SHIVALINGAPPA,
OCC: AGRICULTURE LABOUR,
R/O HITTAL SIROOR, TQ. ALAND,
DIST. KALABURAGI,
NOW RESIDING AT PATTAN VILLAGE,
KALABURAGI TALUKA & DISTRICT-585 101.
2. SHIVAJI S/O VISHNU JADHAV,
AGE: MAJOR, OCC: BUSINESS,
R/O H.NO. C-B, ABHISHEK,NAGAR,
OLD POONA NAKA,
SOLAPUR,
(MAHARASTRA STATE)-413 512,
(OWNER OF TATA SUMO VEHICLE
BEARING REG. NO. MH-04-AA-1073).
3. THE NEW INDIA ASSURANCE CO. LTD.,
THROUGH DIVISIONAL MANAGER,
SANGAMESHWAR COLONY, TEMPLE ROAD,
KALABURAGI-585 101.
4. THE NATIONAL INSURANCE CO. LTD.,
THROUGH DIVISIONAL MANAGER,
BRANCH OFFICE, DR. JAWALI COMPLEX,
SUPER MARKET,
KALABURAGI-585 101.
...RESPONDENTS
(BY SRI UDAY P. HONGUNTIKAR, ADV., FOR R3;
SRI MANVENDRA REDDY, ADV., FOR R4;
R2-SERVED, BUT UNREPRESENTED)
-8-
NC: 2025:KHC-K:1057
RP No. 200011 of 2016
C/W RP No. 200010 of 2016
RP No. 200012 of 2016
AND 1 OTHER
THIS REVIEW PETITION IS FILED UNDER SECTION 114
R/W ORDER 47 RULE 1 OF THE CPC, PRAYING TO REVIEW THE
JUDGMENT DATED 08.07.2015 IN MFA NO.32588/2011 AND
ALLOW THE APPEAL.
THESE PETITIONS COMING ON FOR ADMISSION, THIS
DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE C.M. JOSHI
ORAL ORDER
(PER: HON'BLE MR. JUSTICE C.M. JOSHI)
1. Learned counsel appearing for the review
petitioners has filed memo in all these petitions stating that the
matter is settled before the Executing Court.
2. The memos are placed on record.
3. The review petitions are dismissed as not pressed.
Sd/-
(C.M. JOSHI) JUDGE
SBS
CT: AK
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