M/S Gallari Creations (P) Ltd vs Sri. C.N. Sathyanarayana Setty
2025 Latest Caselaw 7871 Kant

Karnataka High Court

M/S Gallari Creations (P) Ltd vs Sri. C.N. Sathyanarayana Setty on 29 August, 2025

                                                 -1-
                                                            NC: 2025:KHC:33594-DB
                                                           COMAP No. 101 of 2025


                    HC-KAR



                          IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                               DATED THIS THE 29TH DAY OF AUGUST, 2025

                                              PRESENT
                             THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
                                                AND
                                  THE HON'BLE MR. JUSTICE C M JOSHI
                                 COMMERCIAL APPEAL NO. 101 OF 2025
                   BETWEEN:

                   1.   M/S. GALLARI CREATIONS (P) LTD.,
                        NO100, 2ND MAIN ROAD,
                        RAJAJINAGAR INDUSTRIAL TOWN,
                        BENGALURU-560 010.

                   2.   SRI AJIT KAMAT,
                        S/O T M KAMAT,
                        THE DIRECTOR,
                        M/S. GALLARI CREATIONS PVT. LTD.,
                        NO. 100, 2ND MAIN ROAD,
                        RAJAJINAGAR INDUSTRIAL TOWN,
                        BENGALURU-560 010.

                   3.   SMT. AKSHATA A KAMAT, DIRECTOR
Digitally signed        W/O AJIT KAMAT,
by NANDINI R            THE DIRECTOR,
Location:               M/S. GALLARI CREATTIONS PVT. LTD.,
HIGH COURT
OF                      NO.100, 2ND MAIN ROAD,
KARNATAKA               RAJAJINAGAR INDUSTRIAL TOWN,
                        BENGALURU-560 010.
                                                                   ...APPELLANTS
                   (BY SRI PRASHANTH S H, ADVOCATE)

                   AND:

                   SRI C.N. SATHYANARAYANA SETTY,
                   S/O C R NARASIMHA SETTY,
                   AGED ABOUT 68 YEARS,
                   OCC: LANDLORD,
                                     -2-
                                               NC: 2025:KHC:33594-DB
                                             COMAP No. 101 of 2025


 HC-KAR



PRESENTLY R/AT: NO 321, 'SUMUKA',
3RD "A" CROSS, 2ND BLOCK,
3RD STAGE, BASAVESHWARANAGAR,
BENGALURU-560 079.
                                                      ...RESPONDENT

      THIS COMAP IS FILED UNDER SEC.13(1-A) OF COMMERCIAL
COURTS ACT 2015, PRAYING TO SET ASIDE THE ORDER DATED
12.09.2023 IN COM. MISC NO.21/2019 BY THE LXXXIX ADDITIONAL
CITY CIVIL AND SESSIONS JUDGE, BANGALORE.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:             HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
                   and
                   HON'BLE MR. JUSTICE C M JOSHI


                              ORAL JUDGMENT

(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)

1. Learned counsel for the appellants seeks to withdraw the

present appeal as per the memo dated 20.08.2025.

2. Hence, the appeal is dismissed as withdrawn.

Sd/-

(VIBHU BAKHRU) CHIEF JUSTICE

Sd/-

(C M JOSHI) JUDGE NR/-