Karnataka High Court
Smt Rihana Anmol Mothi vs Smt Tajunnisa on 5 September, 2024
-1-
NC: 2024:KHC:37151-DB
RFA No.1031/2020
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 5TH DAY OF SEPTEMBER, 2024
PRESENT
THE HON'BLE MRS JUSTICE K.S.MUDAGAL
AND
THE HON'BLE MR JUSTICE VENKATESH NAIK T
REGULAR FIRST APPEAL NO.1031/2020 (PAR)
BETWEEN:
SMT. RIHANA ANMOL MOTHI
AGED 48 YEARS
D/O MR MOHAMMED ALI SAB
WIFE OF LATE MR PARVEEZ FAYAZ AHMED
R/O ALDUR TOWN
CHIKKAMAGALURU TLAUK - 577 111 ...APPELLANT
(BY SRI.RAJAGOPALA NAIDU AND
SRI.M.S.HARINATH, ADVOCATES (ABSENT))
AND:
SMT TAJUNNISA
W/O LATE AZMATHULLA BAIG
Digitally signed SINCE DEAD BY HER LRS.
by PRABHU
KUMARA 1. SAJEELA BANU
NAIKA
W/O LATE AFIS KHAN
Location: High
Court of AGED ABOUT 45 YEARS
Karnataka R/O PUMP HOUSE ROAD
BELUR TALUK, HASSAN DISTRICT - 573 115
2. SABHIHA BANU @ RESHMA BANU
W/O LATE AJAS KHAN
AGED ABOUT 44 YEARS
R/O NO.29, HOUSING BOARD
CHIKKAMAGALURU - 577 548
3. SHAFIULLA BEIG
S/O LATE AZMATH ULLA BEIG
AGED ABOUT 37 YEARS
R/O UNITED SCHOOL ROAD
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UPPALLI VILLAGE, INDAVARA POST
CHIKKAMAGALURU - 577 101
4. SHAHID HUSSAIN BEIG
S/O LATE AZMATH ULLA BEIG
AGED BOUT 34 YEARS
R/O P B ROAD, MUDIGERE TALUK,
CHIKKAMAGALURU DISTRICT - 577 132
5. SHOAB BEIG
S/O LATE AZMATH ULLA BEIG
AGED BOUT 32 YEARS
R/O P B ROAD, MUDIGERE TALUK
CHIKKAMAGALURU DISTRICT - 577 132
6. NAGMA FIRDOZE
W/O MURAD ALI KHAN
AGED BOUT 30 YEARS
R/O HORATTI VILLAGE, BANAKAL POST
MUDIGERE TALUK
CHIKKAMAGALURU DISTRICT - 577 132
SMT FAHMIDA @ FAHMIDA KHATOON
@ MEHARUNNISA
W/O C H MOHAMMED HAYATH
SINCE DEAD BY HER LRS.
7. C M MOHAMMAD AHAMED
S/O LATE MOHAMMAD HAYATH SAHEB
AGED ABOUT 47 YEARS
BUSINESSMAN, R/O MUDIYAPPA BADAVANE
KADUR TOWN AND POST
CHIKKAMAGALURU TALUK - 577 548
8. MOHAMMED ASLAM AHAMED
S/O LATE MOHAMMAD HAYATH SAHEB
AGED ABOUT 45 YEARS
BUSINESSMAN
R/O TIPPU NAGAR, 2ND CROSS
SHIMOGA DISTRICT - 577 201
9. AFZAL AHAMED
S/O LATE MOHAMMAD HAYATH SAHEB
AGED ABOUT 31 YEARS
BUSINESSMAN
R/O TYAGARAJANAGARA
1ST CROSS, KADUR TOWN AND POST
CHIKKAMAGALURU TALUK - 577 548
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RFA No.1031/2020
10. WAQUAR AHAMED
S/O LATE MOHAMMAD HAYATH SAHEB
AGED ABOUT 39 YEARS
HOUSEHOLD WORK, R/O J P NAGAR
SHIMOGA - 577 201
11. SMT KHAMAR TAJ
W/O LATE MOHAMMAD HAYATH SAHEB
AGED ABOUT 39 YEARS
HOUSEHOLD WORK, R/O J P NAGAR
SHIMOGA - 577 201
12. SMT AZIZA THABASUM
W/O AJAZ AHMED
AGED ABOUT 30 YEARS
HOUSEHOLD WORK
R/O J P NAGAR, SHIMOGA - 577 201
SMT.GULZAR BANU
SINCE DEAD BY HER LRS.
13. SMT YASMEEN SULTHANA
W/O MOHAMMED HASHAM
TEACHER, AGED ABOUT 44 YEARS
R/O P B ROAD, MUDIGERE TALUK
CHIKKAMAGALURU DISTRICT- 577 132
14. SMT SHAMEEMUNNISA
AGED ABOUT 48 YEARS
(D/O MRS KHURSHEEDUNNISA AND
MR ABDUL SAMAD)
R/O 1ST CROSS, BHOOTHAPPANAGUDI STREET
SHANTHINAGAR, DAVANAGERE CITY - 577 002
15. SMT MUNAWARA KHATOON
AGED ABOUT 60 YEARS
D/O LATE MR ABDUL WAHEED AND
SMT BADRUNNISA, R/O HOSAPET ROAD
AREHALLI VILLAGE, BELUR TALUK
HASSAN DISTRICT - 573 115 ... RESPONDENTS
(BY SRI.SYED AKMAL HASAN RAZVI, ADVOCATE FOR C/R13)
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION 96
R/W ORDER XLI RULE 1 OF CPC., PRAYING TO SET ASIDE THE
JUDGMENT AND DECREE DATED 23.01.2020 PASSED IN
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NC: 2024:KHC:37151-DB
RFA No.1031/2020
OS.NO.40/2015 ON THE FILE OF THE II ADDITIONAL SENIOR CIVIL
JUDGE AND JMFC., CHIKKAMAGALURU, DECREEING THE SUIT FOR
PARTITION AND SEPARATE POSSESSION.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MRS JUSTICE K.S.MUDAGAL
AND
HON'BLE MR JUSTICE VENKATESH NAIK T
ORAL JUDGMENT
(PER: HON'BLE MRS JUSTICE K.S.MUDAGAL)
No representation for the appellant.
Despite granting sufficient opportunity, needful is not
done. Therefore, appeal is dismissed for non compliance.
Sd/-
(K.S.MUDAGAL)
JUDGE
Sd/-
(VENKATESH NAIK T)
JUDGE
PKN
