Sri. S. Sawan @ Savanth Kumar vs M/S United India Insurance Co. Ltd
2024 Latest Caselaw 22372 Kant

Karnataka High Court

Sri. S. Sawan @ Savanth Kumar vs M/S United India Insurance Co. Ltd on 3 September, 2024

                                                   -1-
                                                                  NC: 2024:KHC:35808
                                                                MFA No.4327 of 2024




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                              DATED THIS THE 3RD DAY OF SEPTEMBER, 2024
                                                BEFORE
                             THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA
                           MISCELLANEOUS FIRST APPEAL NO.4327/2024 (MV-I)


                      BETWEEN:

                      SRI. S. SAWAN @ SAVANTH KUMAR
                      S/O A. BUNIL KUMAR
                      AGED ABOUT 25 YEARS
                      RESIDING AT 1655, 1ST CROSS ROAD
                      OPP. TO SAINT PAULS CHURCH
                      ROBERTSONPET, BANGARPETE TALUK
                      K.G.F-563 122.
Digitally signed by                                                       ...APPELLANT
AASEEFA PARVEEN
Location: HIGH        (BY SRI. H.R. SATHYAPAL HEGDE, ADV. FOR
COURT OF                  SRI. GURUDEV PRASAD K.T. ADV.)
KARNATAKA

                      AND:

                      1.   M/S UNITED INDIA INSURANCE CO. LTD.,
                           BY ITS MANAGER
                           MOTOR CLAIMS HUB
                           NO.18, 6TH FLOOR
                           NEAR KRUSHI BHAVAN
                           HUDSON CIRCLE, BENGALURU-560 001.

                      2.   SRI. VINAYAKA NAIDU
                           S/O LATE G. CHINNI KRISHNAMA NAIDU
                           NO.168, 4TH MAIN ROAD
                           NRUPATHUNGA NAGAR
                           J. P.NAGAR 7TH PHASE
                           BENGALURU-560 076.

                      3.   M/S IFFCO TOKIO GENERAL INSURANCE CO., LTD.,
                           BY ITS MANAGER
                           MOTOR CLAIMS HUB
                           4TH FLOOR, SRI. SHANTHI TOWERS
                           KASTURINAGAR, OPP. CUPPA
                           3RD MAIN, EAST OF NGEF
                           BENGALURU-560 043.
                                   -2-
                                                   NC: 2024:KHC:35808
                                              MFA No.4327 of 2024




4.   SRI. S. SANKESH
     W/O A. SUNIL KUMAR
     R/AT 1655, 1ST CROSS ROAD
     OPP. TO SAINT PAULS CHURCH
     ROBERTSONPET
     BANGARPETE TALUK, K G F 563124.
                                                         ...RESPONDENTS

     THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 21.11.2023 PASSED IN MVC
NO.2435/2022 ON THE FILE OF THE XVII ADDITIONAL JUDGE,
COURT OF SMALL CAUSES AND MEMBER, MACT, BENGALURU SCCH-
21 PARTLY ALLOWING THE CLAIM PETITION COMPENSATION
SEEKING ENHANCEMENT OF COMPENSATION.

     THIS APPEAL, COMING ON FOR ORDERS,                     THIS    DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:       HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA

                             ORAL JUDGMENT

Heard Sri.H.R.Sathyapal Hegde, learned counsel who

represents Sri.Gurudev Prasad K.T., learned counsel on record

for the appellant.

Learned counsel seeks permission to withdraw the

appeal.

Memo filed to that effect is also on record. Permission as

prayed for is accorded.

Appeal is dismissed as withdrawn.

Sd/-

(DR.CHILLAKUR SUMALATHA) JUDGE