Dr. V P Thanushree vs Sri Anilkumar T K (Ias)
2024 Latest Caselaw 25954 Kant

Karnataka High Court

Dr. V P Thanushree vs Sri Anilkumar T K (Ias) on 23 October, 2024

Author: K.Somashekar

Bench: K.Somashekar

                                                   -1-
                                                           NC: 2024:KHC:42627-DB
                                                            CCC No. 412 of 2022




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 23RD DAY OF OCTOBER, 2024

                                                PRESENT

                               THE HON'BLE MR JUSTICE K.SOMASHEKAR

                                                  AND

                                THE HON'BLE MR JUSTICE RAJESH RAI K

                              CIVIL CONTEMPT PETITION NO. 412 OF 2022

                      BETWEEN:

                      1.    DR. V.P THANUSHREE
                            D/O VASANTH K.R,
                            AGED ABOUT 26 YEARS,
                            # 1820, 4TH CROSS D BLOCK,
                            RAJAJINAGAR 2ND STAGE,
                            BENGALURU 560 010.

                      2.    DR. H.P NAMRATHA
                            D/O M PRAKASHKUMAR,
                            AGED ABOUT 26 YEARS,
                            NO.191, 1ST MAIN, 3RD CROSS,
Digitally signed by
HARIKRISHNA V               SVG NAGAR, MUDALPALYA,
Location: HIGH              NAGARABHAVI POST,
COURT OF                    BENGALURU 560 072.
KARNATAKA
                                                                ...COMPLAINANTS
                      (BY SRI. AKASH.R AND
                          SRI. VIJAYA KUMAR, ADVOCATES)

                      AND:

                      1.    SRI. ANILKUMAR T.K (IAS)
                            PRINCIPAL SECRETARY
                            DEPARTMENT OF HEALTH & FAMILY WELFARE,
                            VIKASA SOUDHA,
                            DR. B.R AMBEDKAR VEEDHI,
                            BENGALURU-560 001.
                               -2-
                                           NC: 2024:KHC:42627-DB
                                            CCC No. 412 of 2022




2.   SRI. RAMACHANDRA (IFS)
     THE DIRECTOR/COMMISSIONER
     DEPARTMENT OF AYUSH,
     DHANVANTRI ROAD,
     BENGALURU-560 009.

3.   THE STATE OF KARNATAKA
     DEPARTMENT OF HEALTH & FAMILY WELFARE
     VIKASA SOUDHA, BENGALURU - 560 001
     REP BY ITS PRINCIPAL SECRETARY
                                                      ...ACCUSED
(BY SRI. DEVARAJ C.H, GOV.ADVOCATE)

     THIS CCC IS FILED UNDER SECTIONS 11 AND 12 OF
CONTEMPT OF COURTS ACT PRAYING TO INITIATE CONTEMPT
OF COURT PROCEEDINGS AGAINST THE ACCUSED FOR
HAVING COMMITTED CONTEMPT OF COURT IN NOT
IMPLEMENTING THE ORDER OF THIS HON'BLE COURT PASSED
IN WP NO.2736/2020 DATED 12.11.2020 AND TO PUNISH THE
ACCUSED IN ACCORDANCE WITH LAW.

    THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:

CORAM:      HON'BLE MR JUSTICE K.SOMASHEKAR
            and
            HON'BLE MR JUSTICE RAJESH RAI K

                         ORAL ORDER

(PER: HON'BLE MR JUSTICE K.SOMASHEKAR)

Learned counsel Sri Akash R, for complainants similarly

learned Government Advocate Sri Devaraj C.H, for respondents

are present before the Court physically.

2. Learned counsel for the complainants has filed a

memo for withdrawal of this contempt petition, wherein it is

NC: 2024:KHC:42627-DB

stated as 'The undersigned counsel for complainants submits

and states that, the above contempt case has becomes

infructuous, in order to judgment passed in writ petition has

been complied by the above accused. Hence, the memo may be

taken on record and dispose the matter as infructuous in the

interest of justice'.

3. The memo is taken on record.

4. Consequently, the complainant is permitted to

withdraw this contempt petition as sought for.

5. Accordingly, the contempt petition is dismissed as

withdrawn.

Sd/-

(K.SOMASHEKAR) JUDGE

Sd/-

(RAJESH RAI K) JUDGE

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