Karnataka High Court
Anagha Shenoy vs The State Of Karnataka on 23 October, 2024
-1-
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 23RD DAY OF OCTOBER, 2024
PRESENT
THE HON'BLE MRS. JUSTICE ANU SIVARAMAN
AND
THE HON'BLE MR. JUSTICE UMESH M ADIGA
WRIT PETITION NO. 15242 OF 2023 (EDN-RES)
C/W
WRIT PETITION NO. 15262 OF 2023 (EDN-RES)
WRIT PETITION NO. 15555 OF 2023 (EDN-MED-ADM)
IN WP No. 15242/2023:
BETWEEN:
1. ANAGHA SHENOY
AGED ABOUT 18 YEARS
D/O RAHUL SHENOY
R/AT. B-1207/08
PURVA HEIGHTS
BANNERGHATTA ROAD
BILKAHALLI
BENGALURU-560 076
2. SRIJAN UMESH SADALGEKAR
Digitally signed AGED ABOUT 18 YEARS
by
CHANNEGOWDA S/O UMESH VAMANRAO SADALGEKAR
PREMA
Location: High R/AT. # 759, 7TH MAIN, 4TH STAGE
Court of
Karnataka BEML LAYOUT
RAJARAJESHWARI NAGAR
BENGALURU-560 098
3. SANJAY BUDI BHAT
AGED ABOUT 18 YEARS
S/O RAVINDRA BUDI
R/AT. # 723, 7/1/2 VRUSHABADRI WILLOWS
APARTMENT 101
HENNUR MAIN ROAD
BENGALURU-560 043
-2-
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
4. DHAIWIK S. NAIDU
AGED ABOUT 18 YEARS,
S/O JAGADISH PRASAD
R/AT. # 9, TEMPLE TRESS ROW
CAUVERY LAYOUT, KORAMANGALA
BENGALURU-560 047
5. SANJEEVNI MURALI
AGED 18 YEARS
D/O MURALIDHARAN RANGAN
R/AT. 1264,
PRESTIGE PARK SQUARE
BASAVANAPURA
BANNERGHATTA ROAD
BENGALURU-560 083
6. NEHA M KUDUR
AGED 17 YEARS
D/O MALLESH L LEPAKSHAIAH
RESIDING AT NO.588, 9TH MAIN
8TH CROSS, COFFEE BOARD LAYOUT
HEBBAL KEMPAPURA
BENGALURU-560 024
SINCE MINOR REPRESENTED BY FATHER
MR. MALLESH L LEPAKSHAIAH
7. JOSHU MATHEWS
AGED 17 YEARS
S/O BINU MATHEWS
RESIDING AT No.C 302
MANTRI FLORA
SARJAPUR OUTER RING ROAD JUNCTION
IBLUR GATE, BENGALURU-560 102
SINCE MINOR REPRESENTED BY FATHER
MR. BINU MATHEWS
8. SHREYAS PARASURAM
AGED ABOUT 17 YEARS
S/O PARASURAM BALAKRISHNAN
RESIDING AT A 1114, MAYFLOWER BLOCK
BRIGADE MILLENNIUM
PUTTENAHALLI LAKE
-3-
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
J P NAGAR, 7TH PHASE
BENGALURU
SINCE MINOR REPRESENTED BY MOTHER
GAYATHRI GOPALAKRISHNAN
9. PADMASRAVYA KONCHADA
AGED 17 YEARS
D/O BHUCHANDRA RAO KONCHADA
RESIDING AT No.307
INNERSPACES GLORYFIELDS
CHOODASANDRA ROAD
BENGALURU-560 099
SINCE MINOR REPRESENTED BY FATHER
MR. BHUCHANDRA RAO KONCHADA
10. AADYA RAINA
AGED ABOUT 18 YEARS OLD
D/O SANJAY RAINA
RESIDING AT E908
MANTRI TRANQUIL, GUBBALALA
OFF KANAKAPURA ROAD
BENGALURU-560 061
11. DIVYA PRASANNA
AGED ABOUT 18 YEARS OLD
D/O PRASANNA GOVINDAPPA
RESIDING AT No.2990/H, APT 2B
12TH A MAIN, HAL 2ND STAGE
OPP NATIONAL PUBLIC SCHOOL
INDIRANAGAR, BENGALURU-560 008
12. SHRUTHI BALASUBRAMANIAN
AGED ABOUT 17 YEARS OLD
D/O BALASUBRAMANIAN ALAGARSWAMI
RESIDING AT: E-214, GOLDEN MAGIC BLOCK
BRIGADE GARDENIA
J P NAGAR, 8TH PHASE
BENGALURU-560 078
SINCE MINOR REPRESENTED BY FATHER
BALASUBRAMANIAN ALAGARSWAMI
13. AKHILA SHREEMAYI ADKASTHALA
-4-
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
AGED 18 YEARS
D/O BHEEMA PRAKASH ADKASTHALA
RESIDING AT UNIT 10 C HABITAT CREST
OPPOSITE HOTEL ZURI
WHITEFIELD MAIN ROAD
BENGALURU-560 048
14. SNIDHA VIJAYA SIMHA
AGED 17 YEARS
D/O VIJAYASIMHA JAYASIMHA ALLIUGHTTA
RESIDING AT No.47, 14TH MAIN
WEST OF CHORD ROAD, 2ND STAGE
2ND PHASE, BENGALURU-560 086
SINCE MINOR, REPRESENTED BY FATHER
MR. VIJAYASIMHA JAYASIMHA ALLIUGHATTA
15. KARAN MALIK
AGED 18 YEARS
RESIDING AT A2-1036
SOBHA PRIMROSE, OUTER RING ROAD
BELLANDUR, BENGLAURU-560 103
16. ADITI RAJSHEKHAR PATIL
AGED 17 YEARS
D/O RAJSHEKHAR PATIL
RESIDING AT No.214, 2ND CROSS
4TH MAIN, BEML 4TH STAGE
RAJARAJESHWARI NAGAR
BENGALURU-560 098
SINCE MINOR REPRESENTED BY FATHER
MR. RAJASHEKHAR PATIL
17. SHARAVINDH S. GOPAL
AGED 18 YEARS
S/O LATE SADAHALLI KALAPPA GOPALA
RESIDING AT No.2353/25, 2ND MAIN
HAMPINAGAR, VIJAYANAGAR
BENGALURU-560 040
18. AISIRI BHAT
AGED 17 YEARS
D/O KESHAVA MOORTHY
-5-
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
RESIDING AT 109/7
SAAGUVANA EMERALD ENCLAVE
BEHIND INFOSYS, BELAGOLA POST
SRIRANGAPATNA TALUK
MANDYA DISTRICT
KARNATAKA-571 606
SINCE MINOR REPRESENTED BY FATHER
KESHAVA MOORTHY
19. ANUSHA BHAT
AGED ABOUT 17 YEARS
D/O K.R. MADHAVA
RESIDING AT VILLA 6 EZZY CORINTH
HENNUR MAIN ROAD
OPP DECATHLON, KOTHANUR
BENGALURU, KARNATAKA-560 077
SINCE MINOR REPRESENTED BY MOTHER
MRS. T.R. SREELAKSHMI
20. ADITHI BISWAJIT
AGED 17 YEARS
D/O BISWAJIT C.
RESIDING AT No.1050/A
18TH A MAIN ROAD, 5TH BLOCK
RAJAJINAGAR, BENGALURU-560 010
SINCE MINOR REPRESENTED BY FATHER
MR. BISWAJIT C.
21. KHUSHI SRINIVASULU
AGED ABOUT 18 YEARS
D/O SRINIVASULU CHITTY
RESIDING AT No.153, 6TH CROSS
TEACHERS COLONY
BANASHANKARI II STAGE
BENGALURU-560 070
22. NISHITHA MAHESH
AGED ABOUT 17 YEARS OLD
D/O MAHESH B RAJESHWARAIAH
RESIDING AT No.5TH CROSS, AECS LAYOUT
1ST STAGE RMV EXTENSION
SANJAYANAGAR
-6-
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
BENGALUR NORTH
RMV EXTENSION II STAGE
BENGALURU, KARNATAKA-560 094
SINCE MINOR REPRESENTED BY MOTHER
VANI PRASANNA KUMAR
23. RITAM DAS
AGED 17 YEARS
S/O RAJARSHI DAD
R/AT. 707, MUKUND VIVEK PARADISE
17/2A-1, VARTHUR MAIN ROAD
BENGALURU-560 037
SINCE MINOR REPRESENTED BY FATHER
MR. RAJARSHI DAS
24. ALAPANA NARENDRAN
AGED 18 YEARS
D/O NARENDRAN KONDANDAPANI
R/AT 53, 2ND MAIN ROAD
RAGHAVENDRA NAGAR, RAMAMURTHY NAGAR
BENGALURU-560 016
25. RITHVIK RAJESH MATTA
AGED ABOUT 17 YEARS OLD
S/O RAJESH MATTA KRISHNAIAH
R/AT.708, 13TH CROSS, 32ND MAIN
J P NAGAR 1ST PHASE
BENGALURU-560 078
26. RONIT MISHRA
AGED 17 YEARS
S/O PURNA CHANDRA MISHRA
R/AT. VILLA No.46, PRESTIGE GLENWOOD
BUDIGERE MAIN ROAD
NEAR NEW BALDWIN INTERNATIONAL SCHOOL
MANDUR, BIDRAHALLI HOBLI, BENGALURU EAST
VTC. MANDUR, PO. MUNDUR
BENGALURU-560 049
REPRESENTED BY HIS NATURAL GUARDIAN
MR. PURNA CHANDRA MISHRA
-7-
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
27. CHIRG RAJENDRA RAO
AGED ABOUT 17 YEARS
S/O RAJENDRA RAO
R/AT. M202, PURVA PANORAMA
NEXT TO MEENAKSHI TEMPLE KALENA
AGRAHARA, B.G. ROAD
BENGALURU-560 041
REPRESENTED BY HIS NATURAL GUARDIAN
MR. RAJENDRA RAO
28. SOHAM KANHAI KUSTAGI
AGED ABOUT 17 YEARS OLD
S/O KANHAL G. KUSTAGI
R/AT. A2-702, EDENN TOWERS
WAKAD, DATTA MANDIR ROAD
PUNE - 411 057
REPRESENTED BY HIS NATURAL GUARDIAN
MR. KANHAI G. KUSTAGI
29. HASITH GOGULA
AGED ABOUT 17 YEARS OLD
S/O JAGAN MOHAN GOGULA
R/AT. FLAT No.G14A
MANA SELDON APARTMENT
SARJAPUR MAIN ROAD
DODDAKANNELLI
BENGALURU-560 035
REPRESENTED BY HIS NATURAL GUARDIAN
MR. JAGAN MOHAN GOGULA
30. SANJANA KATTI
AGED ABOUT 17 YEARS
D/O SIDDHARTH AANAND
A-22, STERLING VILLA GRANDE
SAI BABA ASHRAM ROAD
SEEGEHALLI, KANNAMANGALA
BENGALURU SOUTH
BENGALURU-560 067
REPRESENTED HER NATURAL GUARDIAN
MRS. PRIYA AKANT
-8-
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
31. ANANYA KARTHIK
AGED ABOUT 17 YEARS
D/O KARTHIK KRISHNAN
E-204, SJR LUXURIA APARTMENT
456, KOTHANUR CROSS
B G ROAD, AREKERE
BENGALURU-560 076
32. TARINI CHUNDURY
AGED ABOUT 18 YEARS OLD
D/O MARUTI CHUNDURY
C-806, PURVA HEIGHTS
BANNERGHATTA ROAD
BILEKAHALLI, BENGALURU SOUTH
BENGALURU-560 076
33. SUMEDH SRINIVAS POCHIRAJU
AGED 17 YEARS
S/O SIVAPRASAD POCHIRAJU
R/AT. F-204, TOWER 2 ADARSH PALM RETREAT
PUTTER RING ROAD
DEVARA BEESANA HALLI
BELLANDUR, BENGALURU-560 103
SINCE MINOR REPRESENTED BY FATHER
SIVPRASAD POCHIRAJU
34. HEMAPRIYA KRISHNAPPA RAMESH
AGED ABOUT 19 YEARS OLD
D/O RAMESH N.K.
R/AT. DOOR NO. 388, 2ND CROSS
DOLLARS COLONY, DELIMA CIRCLE
J P NAGAR, 4TH PHASE
BENGALURU SOUTH,
BENGALURU-560 078
35. TENNETI SAMHITA KAMESWARI
AGED ABOUT 18 YEARS OLD
D/O TENNETI KAMESH BABU
R/AT. 103-BLK7, SUNCITY APARTMENTS
SARJAPUR OUTER RING ROAD
IBBLUR, BENGALURU-560 102
...PETITIONERS
-9-
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
(BY SRI. NAMAN JHABAKH, ADVOCATE FOR
SRI. VIVEK HOLLA, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT
VIDHANA SOUDHA
BENGALURU-560 001
2. KARNATAKA EXAMINATION AUTHORITY
REPRESENTED BY ITS EXECUTIVE DIRECTOR
SAMPIGE ROAD, 18TH CROSS
MALLESHWARAM, BENGALURU-560 012
3. THE NATIONAL TESTING AGENCY
REPRESENTED BY ITS CHAIR PERSON
C-201, 1A/8, SECTOR 62
IITK OUTREACH CENTRE
NOIDA-201 309
4. THE ADMINISTRATIVE OFFICER
REPRESENTED BY ITS SECRETARY
TO GOVERNMENT OF INDIA
MINISTRY OF OVERSEAS INDIAN AFFAIRS
NORTH BLOCK, NEW DELHI-110 001
5. THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY
TO GOVERNMENT OF INDIA
MINISTRY OF HOME AFFAIRS
NORTH BLOCK, NEW DELHI-110 001
...RESPONDENTS
(BY SRI. VIKAS ROJIPURA, AGA FOR R1;
SRI. N.K. RAMESH, ADVOCATE FOR R2;
SMT. ANUPARNA BARDOLOI, ADVOCATE FOR R3 & R4;
SMT. NAYANA TARA B.G., CGC FOR R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
- 10 -
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
(i) DECLARE THAT SECTION 2(1)n OF KARNATAKA
PROFESSIONAL EDUCATION INSTITUTIONS (REGULATION OF
ADMISSION AND DETERMINATION OF FEES) ACT, 2006
(ANNEXURE-F) AND RULE 5 OF THE KARNATAKA SELECTION
OF CANDIDATES FOR ADMISSION TO GOVERNMENT SEATS IN
PROFESSIONAL EDUCATIONAL INSTITUTION RULES, 2006
(ANNEXURE-V) TO THE EXTENT IT MANDATES A PERSON TO BE
'CITIZEN OF INDIA' TO BE ELIGIBLE FOR GOVERNMENT SEATS
AS ULTRA VIRES AND UNCONSTITUTIONAL AND ETC.
IN WP NO. 15262/2023:
BETWEEN:
1. PRERANA SHIVAPPA GOWDA
AGED 18 YEARS
D/O SHIVAPPA K MADEGOWDA
No.31, 4TH MAIN, 4TH CROSS
ANJANEYANAGAR, BSK III STAGE
BENGALURU-560 085
2. SANJAYA SUDARSHAN PATIL
AGED 18 YEARS
D/O SUDARSHAN REDDY
FLAT No.10015, PRESTIGE SHANTINIKETAN
ITPL MAIN ROAD, RAJPALLYA HOODI
BENGALURU-560 048
3. SAUMYA PILLAI
AGED 18 YEARS
D/O VINOD PILLAI
46, FERNS HABITAT
DODDANEKKUNDI,
BENGALURU-560 037
4. GEETHIKA REDDY KANDULA
AGED 18 YEARS
D/O VIJAYBHASKAR REDDY KANDULA
No.49, 8TH MAIN
HORAMAVU MAIN ROAD
BENGALURU-560 043
...PETITIONERS
(BY SRI. AJOY KUMAR PATIL, ADVOCATE)
- 11 -
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
AND:
1. THE STATE OF KARNATAKA
REP BY ITS ADDITIONAL CHIEF SECRETARY
TO GOVERNMENT
MEDICAL EDUCATION DEPARTMENT
VIDHANA SOUDHA
BENGALURU-560 001
2. KARNATAKA EXAMINATIONS AUTHORITY
SAMPIGE ROAD, 18TH CROSS
MALLESWARAM
BENGALURU-560 012
REP. BY ITS EXECUTIVE DIRECTOR
3. DIRECTORATE OF MEDICAL EDUCATION
IN KARNATAKA
BANGALORE MEDICAL COLLEGE AND
RESEARCH INSTITUTE (OLD BUILDING)
KR ROAD, FORT
BENGALURU-560 002
REP. BY ITS DIRECTOR
4. THE UNION OF INDIA
REP BY ITS SECRETARY TO
GOVERNMENT OF INDIA
MINISTRY OF HOME AFFAIRS
MAJOR DHYAN CHAND NATIONAL STADIUM
INDIA GATE, NEW DELHI-110 001
...RESPONDENTS
(BY SRI. VIKAS ROJIPURA, AGA FOR R1 & R3;
SRI. N.K. RAMESH, ADVOCATE FOR R2;
SRI. KESHAV K., CGC FOR R4)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
ISSUE A WRIT OF CERTIORARI OR ANY OTHER APPROPRIATE
WRIT, ORDER OR DIRECTION QUASHING CLAUSE 8 OF THE
IMPUGNED NOTIFICATION ISSUED THE 2ND RESPONDENT
KARNATAKA EXAMINATIONS AUTHORITY (KEA) AT
ANNEXURE-A IN No.ED/KEA/ADMN/CR-07/2023 DATED
- 12 -
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
14.07.2023 AND ETC.
IN WP NO. 15555/2023:
BETWEEN:
1. KUM. DIVYA KRISHNAN
AGED ABOUT 19 YEARS
D/O MR. KRISHNAN R.
R/AT. # 20B, 3RD CROSS
SJR EAST WOOD LAYOUT
HARLUR ROAD
OFF SAJAPURA MAIN ROAD
BENGALURU-560 102
2. KUM. SHARANYA SREEKANTHASWAMY
AGED ABOUT 19 YEARS
D/O SREEKANTHASWAMY H.
R/AT. # 248, VAKIL GARDEN CITY
KANAKAPURA ROAD
THALAGHATTAPURA
BENGALURU-560 062
...PETITIONERS
(BY SRI. YATHISH S., ADVOCATE)
AND:
1. UNION OF INDIA
THROUGH MINISTRY OF HEALTH
AND FAMILY WELFARE
GOVERNMENT OF INDIA
REPRESETNED THROUGH ITS SECRETARY
NORTH BLOCK, NEW DELHI-110 001
2. STATE OF KARNATAKA
THROUGH PRINCIPAL SECRETARY
TO THE GOVERNMENT
HIGHER EDUCATION DEPARTMENT
VIDHANA SOUDHA
BENGALURU-560 001
3. KARNATAKA EXAMINATIONS AUTHORITY
REPRESENTED BY ITS EXECUTIVE DIRECTOR
- 13 -
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
SAMPIGE ROAD, 18TH CROSS
MALLESHWARAM
BENGALURU-560 012
...RESPONDENTS
(BY SMT. ANUPARNA BORDOLOI, ADVOCATE FOR R1;
SRI. VIKAS ROJIPURA, AGA FOR R2;
SRI. N.K. RAMESH, ADVOCATE FOR R3)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
(a). THIS HON'BLE COURT BE PLEASED TO ISSUE A WRIT OF
DECLARATION TO THE EFFECT THAT, THE IMPUGNED E-
INFORMATION BULLETIN DATED 14.07.2023 FOR ADMISSION
TO MEDICAL DENTAL, AYURVEDA UNANI AND HOMEOPATHY
COURSES FOR THE YEAR-2023-24 UNDER THE CHAPTER 4-
ACADEMIC ELIGIBILITY AND ELIGIBILITY CLAUSES SUB
CLAUSE 1. ELIGIBILITY FOR GOVERNMENT SEATS (G) THE
RESPONDENT HAVE MADE INDIAN CITIZENSHIP AS
MANDATORY CRITERIA FOR ONLINE SEAT ALLOTMENT
PROCESS WHICH IS CONTRARY TO THE JUDGMENT OF THE
HON'BLE SUPREME COURT IN WRIT PETITION (C)
No.891/2021 AND UNDER THE CHAPTER 4- ACADEMIC
ELIGIBILITY AND ELIGIBILITY CLAUSES SUB CLAUSE 2.
ELIGIBILITY FOR PRIVATE SEATS (GMP, OPN AND MK, MA,
ME, MU, MC, MM SEATS), IS NOT ENFORCEABLE AGAINST
THE PETITIONERS BELONGING TO OVERSEAS CITIZENS OF
INDIA CARDHOLDERS (ANNEXURE-A) AND ETC.
THESE PETITIONS, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MRS. JUSTICE ANU SIVARAMAN
and
HON'BLE MR. JUSTICE UMESH M ADIGA
- 14 -
NC: 2024:KHC:42586-DB
WP No. 15242 of 2023
C/W WP No. 15262 of 2023
WP No. 15555 of 2023
ORAL JUDGMENT
(PER: HON'BLE MRS. JUSTICE ANU SIVARAMAN)
These writ petitions are filed seeking directions to the
respondents to permit the petitioners, who are Overseas
Citizen of India (hereinafter referred to as 'OCI' for short)
Cardholders to participate in the UGNEET-2023-2024 and
for securing admission to undergraduate the Medical,
Dental, Ayurveda, Unani and Homeopathy Courses. It is
submitted that the issue raised in these writ petitions
stands covered by the decision reported in ANUSHKA
RENGUNTHWAR AND OTHERS v. UNION OF INDIA
AND OTHERS reported in (2023) 11 SCC 209, where
the Apex Court has held that the notification which takes
away the rights of OCI Cardholders in a retro-active
manner is unsustainable in law. It is submitted that on the
basis of interim orders granted by this Court, the
petitioners had undergone the process of admission and
have been granted admission.
- 15 -
NC: 2024:KHC:42586-DB
2. In the above view of the matter and in the light
of the judgment referred to above, we are of the opinion
that the writ petitions are to be allowed. Accordingly, writ
petitions stand allowed.
Sd/-
(ANU SIVARAMAN)
JUDGE
Sd/-
(UMESH M ADIGA)
JUDGE
RAK
