Citation : 2024 Latest Caselaw 25698 Kant
Judgement Date : 29 October, 2024
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NC: 2024:KHC-D:15983
RSA No. 5767 of 2013
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 29TH DAY OF OCTOBER, 2024
BEFORE
THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
REGULAR SECOND APPEAL NO. 5767 OF 2013 (PAR)
BETWEEN:
SRI. PALAPPA S/O. HANUMAPPA
@ HANUMANTHAPPA,
AGE: 66 YEARS, OCC. AGRICULTURE,
R/O. SIDDAPURA VILLAGE,
TQ. KUDLIGI, DIST. BELLARY-583208.
... APPELLANT
(BY SRI. HANUMANTHAREDDY SAHUKAR, ADVOCATE)
AND:
Digitally signed by
VISHAL NINGAPPA
PATTIHAL
1. SRI. SEKHARAPPA S/O. HANUMANTHAPPA,
Location: HIGH
COURT OF
AGE: 59 YEARS, OCC. AGRICULTURE,
KARNATAKA
DHARWAD BENCH
2. SRI. HOOTEPPA S/O. HANUMANTHAPPA
AGE: 58 YEARS, OCC. AGRICULTURE,
3. SRI. DURUGAPPA S/O. HANUMANTHAPPA
AGE: 56 YEARS, OCC. AGRICULTURE,
4. SRI. MALIYAPPA S/O. HANUMANTHAPPA
AGE: 54 YEARS, OCC. AGRICULTURE,
ALL ARE R/O. SIDDAPUR VILLAGE, TQ. KUDLIGI,
DIST. BELLARY-583208.
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NC: 2024:KHC-D:15983
RSA No. 5767 of 2013
5. SMT. HANUMAKKA D/O. HANUMANTHAPPA
W/O. BASAPPA @ SETTEPPA,
AGE: 64 YEARS, OCC. AGRICULTURE,
R/O. THIMMANAHALLI VILLAGE,
TQ. KUDLIGI, DIST. BELLARY-583208.
6. SMT. MALIYAMMA
D/O. HANUMANTHAPPA W/O. MAREPPA,
AGE: 62 YEARS, OCC. HOUSEHOLD WORK,
R/O. KANAMADUGU VILLAGE,
TQ. KUDLIGI, DIST. BELLARY-583208.
7. SMT. BORAMMA
D/O. HANUMANTHAPPA W/O. LATE OBAPPA,
AGE: 60 YEARS, OCC. HOUSEHOLD WORK,
R/O. KANAMADUGU VILLAGE,
TQ. KUDLIGI, DIST. BELLARY-583208.
8. SRI. SHANKARAPPA
S/O. HANUMANTHAPPA
AGE: 50 YEARS, OCC. AGRICULTURIST,
R/O. SIDDAPUR VILLAGE, TQ. KUDLIGI,
DIST. BELLARY-583208.
...RESPONDENTS
(BY SRI. Y LAKSHMIKANT REDDY, ADVOCATE FOR R1 TO R5;
R6 TO R8-NOTICE SERVED)
THIS RSA IS FILED U/S.100 OF CPC., AGAINST THE
JUDGMENT AND DECREE DATED 17.08.2013 PASSED IN
R.A.NO.33/2013 ON THE FILE OF THE SENIOR CIVIL JUDGE
AND JMFC, KUDLIGI, DISMISSING THE APPEAL, FILED
AGAINST THE JUDGMENT AND DECREE DATED 18.01.2010
AND THE DECREE PASSED IN O.S.NO.30/2008 ON THE FILE OF
THE CIVIL JUDGE AND JMFC., KUDLIGI, PARTLY DECREEING
THE SUIT FILED FOR PARTITION AND SEPARATE POSSESSION.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
CORAM: THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
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NC: 2024:KHC-D:15983
RSA No. 5767 of 2013
ORAL JUDGMENT
Sole appellant is reported to be dead long back.
No steps have been taken to bring his legal
representatives on record. As the sole appellant is dead,
the entire appeal stands abated.
Sd/-
(JUSTICE K.S.HEMALEKHA)
PJ/ CT-PA
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