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Smt Gayathramma vs Sri P T Ramachandraiah @ Swamy
2024 Latest Caselaw 25627 Kant

Citation : 2024 Latest Caselaw 25627 Kant
Judgement Date : 28 October, 2024

Karnataka High Court

Smt Gayathramma vs Sri P T Ramachandraiah @ Swamy on 28 October, 2024

Author: K.Somashekar

Bench: K.Somashekar

                                                 -1-
                                                        NC: 2024:KHC:43426-DB
                                                          RFA No. 425 of 2022




                         IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 28TH DAY OF OCTOBER, 2024

                                              PRESENT

                             THE HON'BLE MR JUSTICE K.SOMASHEKAR

                                                AND

                              THE HON'BLE MR JUSTICE RAJESH RAI K

                          REGULAR FIRST APPEAL NO. 425 OF 2022 (PAR)

                   BETWEEN:

                          SMT. GAYATHRAMMA
                          W/O H.R NARAYAN
                          SINCE DEAD BY LRS

                   1.     SMT. H N ROOPA
                          W/O MAHALINGEGOWDA
                          D/O LATE GAYATHRAMMA
                          AGED ABOUT 48 YEARS

                   2.     SMT. H.N. REKHA
                          W/O VENKATACHALA
Digitally signed by       D/O LATE GAYATHRAMMA
HARIKRISHNA V             AGED ABOUT 46 YEARS
Location: HIGH
COURT OF            3.    SRI. H.N CHETAN
KARNATAKA
                          S/O H.R NARAYAN
                          AGED ABOUT 43 YEARS

                   4.     SMT. KAMAKSHI
                          W/O SIDDEGOWDA
                          AGED ABOUT 55 YEARS

                          ALL ARE R/AT HOMMARAGALLI VILLAGE
                          MANANDAVADI MAIN ROAD
                          HAMPAPURA HOBLI, H.D KOTE TALUK-571 125.
                                                                ...APPELLANTS
                   (BY SRI. SUNIL K.N, ADVOCATE - ABSENT)
                            -2-
                                    NC: 2024:KHC:43426-DB
                                     RFA No. 425 of 2022




AND:

1.   SRI. P.T RAMACHANDRAIAH @ SWAMY
     S/O LATE THIMMAIAH
     AGED ABOUT 63 YEARS

2.   SRI P.T SRINIVASA
     S/O LATE THIMMAIAH
     AGED ABOUT 57 YEARS

     BOTH ARE R/AT PARASAIAHNA HUNDI
     SRIRAMPURA POST, KASABA HOBLI
     MYSURU DISTRICT-570 001.

3.   SMT. ALMELLAMMA
     W/O SRINIVAS
     AGED ABOUT 61 YEARS
     R/AT NO.1664
     BESIDES SEETHARANGA HOSPITAL
     BEHIND MAHADESHWARA TEMPLE
     MYSURU-570 001.
                                          ...RESPONDENTS

(BY SRI. MOHAN B.K, ADVOCATE FOR R1 - ABSENT
    SRI. P.V.CHANDRASHEKAR, ADVOCATE FOR R2 - ABSENT
    SRI. CHANDRAKANTH R. GOULAY, ADVOCATE FOR
    R3 - ABSENT )

     THIS RFA IS FILED UNDER SECTION 96 OF CPC. 1908
AGAINST THE ORDER DATED 15.12.2021 PASSED ON I.A.
NO.IV IN OS.No. 281/2019 ON THE FILE OF THE I ADDITIONAL
SENIOR CIVIL JUGE, AND CJM, MYSURU, ALLOWING THE
I.A.NO.IV FILED UNDER ORDER VII RULE 11(a) AND (d) OF
CPC FOR REJECTION OF PLAINT.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:   HON'BLE MR JUSTICE K.SOMASHEKAR
         and
         HON'BLE MR JUSTICE RAJESH RAI K
                                           -3-
                                                     NC: 2024:KHC:43426-DB
                                                       RFA No. 425 of 2022




                        ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE K.SOMASHEKAR)

There is no representation for the parties.

Office noting reveals as 'Dismissal of the appeal for non

filing of paper book vide order dated 24.09.2024'.

Keeping in view the office noting, it is deemed

appropriate to state that this appeal is dismissed for

non-prosecution.

Sd/-

(K.SOMASHEKAR) JUDGE

Sd/-

(RAJESH RAI K) JUDGE HKV

 
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