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Shriram Properties Ltd vs The Secretary
2024 Latest Caselaw 25401 Kant

Citation : 2024 Latest Caselaw 25401 Kant
Judgement Date : 24 October, 2024

Karnataka High Court

Shriram Properties Ltd vs The Secretary on 24 October, 2024

Author: Hemant Chandangoudar

Bench: Hemant Chandangoudar

                                                    -1-
                                                                 NC: 2024:KHC:43241
                                                               WP No. 17075 of 2024




                             IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                                DATED THIS THE 24TH DAY OF OCTOBER, 2024

                                                 BEFORE
                           THE HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR
                                 WRIT PETITION NO. 17075 OF 2024 (GM-RES)
                      BETWEEN:

                      1.   SHRIRAM PROPERTIES LTD.,
                           COMPANY INCORPORATED UNDER
                           COMPANIES ACT 2013,
                           HAVING ITS REGISTERED OFFICE
                           AT NO.40/43, 8TH MAIN, 4TH CROSS,
                           SADASHIV NAGAR,
                           BENGALURU - 560 080.

                      2.   SHRIPROP DWELLERS PVT. LTD.,
                           COMPANY INCORPORATED UNDER
                           COMPANIES ACT 1956,
                           HAVING ITS REGISTERED OFFICE
                           AT NO.40/43, 8TH MAIN, 4TH CROSS,
                           SADASHIV NAGAR,
                           BENGALURU - 560 080.
Digitally signed by                                                   ...PETITIONERS
R HEMALATHA
Location: HIGH        (BY SRI. VIJAY A., ADVOCATE FOR SRI. DARSHAN R.,ADVOCATE)
COURT OF
KARNATAKA
                      AND:

                      1.   THE SECRETARY,
                           REAL ESTATE REGULATORY
                           AUTHORITY KARNATAKA,
                           HAVING OFFICE AT 2ND FLOOR,
                           SILVER JUBILEE BLOCK,
                           UNITY BUILDING, CSI COMPOUND,
                           3RD CROSS, MISSION ROAD,
                           BENGALURU - 560 027.
                      2.   MRS. RUCHEE,
                           NO.B2-813, GENESIS ECOSPHERE APARTMENT,
                                       -2-
                                                      NC: 2024:KHC:43241
                                                  WP No. 17075 of 2024




      NEELADRI ROAD,
      ELECTRONIC CITY PHASE - 1,
      BANGALORE - 560 100.

3.    MR. PRITHVI ANAND,
      NO.B2-813, GENESIS ECOSPHERE APARTMENT,
      NEELADRI ROAD,
      ELECTRONIC CITY PHASE - 1,
      BANGALORE - 560 100.
                                          ...RESPONDENTS
        THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF THE
CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE JUDGMENT
DATED        27.06.2023     PASSED      BY    THE    R1    AUTHORITY   IN
CMP/9416/2022 PRODUCED AS ANNEXURE - A AND ETC.,

        THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:

CORAM:         HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR


                                ORAL ORDER

Learned counsel for the petitioners has filed a memo seeking leave of the Court to withdraw the petition.

2. Memo is placed on record.

3. Accordingly, petition is dismissed as withdrawn.

Sd/-

(HEMANT CHANDANGOUDAR) JUDGE

RKA

 
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