Karnataka High Court
Sriman Nirjana Jagadguru vs K Dodda Thayanna S/O Mudderamaiah on 22 October, 2024
-1-
NC: 2024:KHC-D:15142
MFA No. 100281 of 2021
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 22ND DAY OF OCTOBER, 2024
BEFORE
THE HON'BLE MR. JUSTICE C.M. POONACHA
MISCELLANEOUS FIRST APPEAL NO.100281 OF 2021 (CPC)
BETWEEN:
SRIMAN NIRANJANA JAGADGURU
SANGANA BASAVA MAHA
SWAMIGALU PEETADIPATHI OF
AVVAMMA MATH,
WHICH IS ALSO CALLED AS KOTTUR
SWAMY MATH, REPRESENTED
BY ITS GPA HOLDER
SRI A.E. SANJAY.
...APPELLANT
(BY SRI KISHOR S., ADVOCATE FOR
SRI M.B.HIREMATH, ADVOCATE)
Digitally signed
by SAROJA AND:
HANGARAKI
Location: High
Court of
Karnataka 1. K. DODDA THAYANNA
S/O. MUDDERAMAIAH,
AGED ABOUT 66 YEARS.
2. SMT. K. DEVAMMA
W/O. K. DODDA THAYANNA,
AGED ABOUT 60 YEARS.
3. NINGANNA S/O. ERANNA,
AGED ABOUT 66 YEARS.
4. SMT. K. RUDRAMMA
W/O. NINGANNA,
-2-
NC: 2024:KHC-D:15142
MFA No. 100281 of 2021
AGED ABOUT 55 YEARS.
5. CHANNA BASAPPA
S/O. KORI SUNKANNA,
AGED ABOUT 55 YEARS.
6. HANUMANTHAPPA
S/O. KORI SUNKANNA,
AGED ABOUT 50 YEARS.
7. K. KARIYAPPA
S/O. LATE ASUNDI YERAPPA.
8. MAHADEVAPPA
S/O. LATE ASUNDI YERAPPA.
9. RAMALINGA
S/O. LATE ASUNDI YERAPPA.
10. RUDRAPPA S/O. TARLE NAGAMMA,
AGED ABOUT 50 YEARS.
11. ERANNA S/O. HANUMANTHAPPA,
AGED ABOUT 53 YEARS.
12. GADHILINGA S/O. LINGAPPA,
AGED ABOUT 47 YEARS.
13. GANGANNA S/O. ERANNA,
AGED ABOUT 57 YEARS.
14. RAGHU S/O. SHANMUKHA,
AGED ABOUT 43 YEARS.
15. SMT. TARLE HAMPAMMA
W/O. DODDA BASAPPA,
AGED ABOUT 57 YEARS.
16. GANGAIAH
S/O. CHINTHAKUNTE LINGAPPA,
AGED ABOUT 63 YEARS.
-3-
NC: 2024:KHC-D:15142
MFA No. 100281 of 2021
17. SMT. OBLAPURAM LINGANNA S/O. TULISMMA.
18. DEVENDRA S/O. SAIT,
AGED ABOUT 40 YEARS.
19. VISHWANATH S/O. SHANMUKHA,
AGED ABOUT 40 YEARS.
20. MARI ERANNA
S/O. HANUMANTHAPPA
(MUSULAPPA KATLER),
AGED ABOUT 53 YEARS.
21. GOPI S/O. HANUMANTHAPPA,
AGED ABOUT 40 YEARS.
22. SADAK ALI S/O. SAIT,
AGED ABOUT 43 YEARS.
23. GANGANNA S/O. HOSAMANE SHANKARPPAM
AGED ABOUT 41 YEARS.
24. SMT. LAKSHMI W/O. REDDY,
AGED ABOUT 43 YEARS.
25. SANNA HANUMANTHAPPA W/O. BASANNA,
AGED ABOUT 43 YEARS.
26. BASAVARAJ S/O. GANGANNA,
AGED ABOUT 43 YEARS.
27. AGASARA GANGANNA,
AGED ABOUT 45 YEARS.
28. KATLER ERANNA S/O. MARIYAPPA,
AGED ABOUT 45 YEARS,
29. HANUMANTHAPPA S/O. MUSULAPPA,
AGED ABOUT 40 YEARS.
30. MALLAIAH S/O. BASAPPA,
AGED ABOUT 40 YEARS.
-4-
NC: 2024:KHC-D:15142
MFA No. 100281 of 2021
31. HANUMANTHAPPA S/O. BASANNA,
AGED ABOUT 45 YEARS,
32. K. G. CHANDRASHEKAR
S/O. HOSAMANE THIMAPPA,
AGED ABOUT 50 YEARS.
33. THIMAPPA S/O. LATE KRISHNAPPA,
AGED ABOUT 58 YEARS.
34. NARAYANA S/O. LATE KRISHNAPPA,
AGED ABOUT 55 YEARS.
35. ESHWARA S/O. LATE KRISHNAPPA,
AGED ABOUT 47 YEARS.
36. MALLIKARJUNA S/O. LATE KRISHNAPPA,
AGED ABOUT 45 YEARS.
37. GANGADHARA S/O. LATE KRISHNAPPA,
AGED ABOUT 42 YEARS.
38. GADILINGA
S/O. LATE KRISHNAPPA,
AGED ABOUT 40 YEARS.
ALL ARE AGRICULTURISTS,
R/O WARD NO. 29, BANDIHATTI,
COWL BAZAAR,
BALLARI - 583 101.
...RESPONDENTS
THIS MISCELLANEOUS FIRST APPEAL IS FILED U/O.XLIII RULE
1(R) OF THE CODE OF CIVIL PROCEDURE, SET ASIDE THE ORDER
ON I.A.NO.LXVI AND XLVII DATED 25.11.2020 IN O.S.NO.254/2015
ON THE FILE OF PRINCIPAL SENIOR CIVIL JUDGE AND CJM BALLARI
AND CONSEQUENTLY ALLOW I.A.NO.XLVI AND ETC.,
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:
-5-
NC: 2024:KHC-D:15142
MFA No. 100281 of 2021
CORAM: THE HON'BLE MR. JUSTICE C.M. POONACHA
ORAL JUDGMENT
(PER: THE HON'BLE MR. JUSTICE C.M. POONACHA)
Learned counsel, Sri.Kishor S. appearing on behalf of
learned counsel, Sri.Mallikarjunswamy B Hiremath for the
appellant submits that the suit in O.S.No.254/2015 has
been disposed of on 27.06.2022.
In view of the aforementioned, the above appeal is
dismissed as having been rendered infructuous.
Sd/-
(C.M. POONACHA)
JUDGE
SH
CT-ASC
