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Sri. Ganeshan vs The State Of Karnataka
2024 Latest Caselaw 25237 Kant

Citation : 2024 Latest Caselaw 25237 Kant
Judgement Date : 22 October, 2024

Karnataka High Court

Sri. Ganeshan vs The State Of Karnataka on 22 October, 2024

Author: S.G.Pandit

Bench: S.G.Pandit

                                              -1-
                                                        NC: 2024:KHC:42275-DB
                                                         WA No. 1496 of 2023




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                        DATED THIS THE 22ND DAY OF OCTOBER, 2024
                                           PRESENT
                            THE HON'BLE MR JUSTICE S.G.PANDIT
                                               AND
                   THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                            WRIT APPEAL NO. 1496 OF 2023 (C)

                   BETWEEN:

                   SRI. GANESHAN
                   SON OF KUPPAN,
                   AGED ABOUT 59 YEARS,
                   PROPRIETOR
                   M/S. GSPS ENTERTAINMENT,
                   HAVING ITS OFFICE AT NO.12/1,
                   QUEENS ROAD,
                   BENGALURU-560 052.
                                                                 ...APPELLANT
                   (BY SRI. JEEVAN KUMAR B. S., ADV.)

                   AND:
Digitally signed
by                 1.   THE STATE OF KARNATAKA
MARIGANGAIAH
PREMAKUMARI             BY ITS SECRETARY,
Location: HIGH          DEPARTMENT OF KANNADA
COURT OF                SAMSKRUTHI AND INFORMATION,
KARNATAKA               VIKASA SOUDHA,
                        BENGALURU-560 001.

                   2.   THE COMMISSIONER
                        DEPARTMENT OF INFORMATION
                        AND PUBLIC RELATIONS,
                        VARTHA SOUDHA,
                        NO.17, BHAGAVAN,
                        MAHAVIR ROAD,
                        BENGALURU-560 001.
                             -2-
                                   NC: 2024:KHC:42275-DB
                                     WA No. 1496 of 2023




3.   AKASH PRODUCTIONS
     6TH CROSS ROAD, 4TH BLOCK,
     TEACHERS COLONY,
     CHANDRA LAYOUT,
     BENGALURU-560 058,
     REP. BY ITS PROPRIETOR.

4.   AWARD COMMITTEE-2017
     NO.27, 1ST FLOOR,
     PAPAIAH GARDEN,
     BASAVESHWARANAGAR,
     BENGALURU-560 079,
     REP. BY ITS CHAIRMAN.
                                         ...RESPONDENTS
(BY SMT. B SUKANYA BALIGA, AGA FOR R1 & R2)

      THIS APPEAL IS FILED U/S 4 OF THE KARNATAKA HIGH
COURT ACT PRAYING TO SET ASIDE THE ORDERS OF THE
LEARNED SINGLE JUDGE DATED 20/09/2023, PASSED IN WP
NO.11356/2020 CONSEQUENTLY ALLOW WP 11356/2020.


      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:    HON'BLE MR JUSTICE S.G.PANDIT
          AND
          HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR

                    ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE S.G.PANDIT)

Memo dated 26.09.2024 is filed, praying to dismiss

the writ appeal as not pressed.

NC: 2024:KHC:42275-DB

Memo is placed on record.

The writ appeal is dismissed as not pressed.

Sd/-

(S.G.PANDIT) JUDGE

Sd/-

(RAMACHANDRA D. HUDDAR) JUDGE

MPK CT:bms

 
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