Smt Shobhatai W/O. Gopal Rao Kulkarni vs Nagaraj S/O. Somanna Hubballi
2024 Latest Caselaw 25118 Kant

Karnataka High Court

Smt Shobhatai W/O. Gopal Rao Kulkarni vs Nagaraj S/O. Somanna Hubballi on 21 October, 2024

                                             -1-
                                                         NC: 2024:KHC-D:15008
                                                        RP No. 100003 of 2024




                   IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                         DATED THIS THE 21ST DAY OF OCTOBER 2024

                                           BEFORE

                    THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE

                          REVIEW PETITION NO. 100003 OF 2024 (-)

                BETWEEN:

                SMT. SHOBHATAI
                W/O. GOPAL RAO KULKARNI,
                AGE: 54 YEARS.
                OCC: AGRICULTURE & HOUSEHOLD,
                R/O: ASUNDI, TQ: RANEBENNUR,
                DISTRICT: HAVERI - 581117.
                                                                  ...PETITIONER
                (BY SRI. S. G. KADADAKATTI, ADVOCATE)

                AND:

                NAGARAJ
                S/O. SOMANNA HUBBALLI,
                AGE: 59 YEARS, OCC: AGRICULTURE & BUSINESS,
                NOW R/O: BANDEKAL, CHAULE,
                RAJESHWARI NAGAR,
ASHPAK
KASHIMSA
                1ST CROSS, RANEBENNUR - 581115,
MALAGALADINNI   DISTRICT: HAVERI.
                                                                ...RESPONDENT

                       THIS REVIEW PETITION FILED UNDER ORDER 47 RULE 1 OF
Location:
HIGH            CPC, PRAYING TO CALL FOR RECORDS AND SET ASIDE JUDGMENT
COURT OF
KARNATAKA       DATED 13.10.2023 PASSED IN R.F.A.NO.100164/2016 AND TO RE
                HEAR THE APPEAL BY ALLOWING THE REVIEW PETITION IN THE
                ENDS OF JUSTICE.


                       THIS PETITION, COMING ON FOR FINAL HEARING, THIS DAY,

                THE COURT MADE THE FOLLOWING:

                CORAM:     THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
                                -2-
                                         NC: 2024:KHC-D:15008
                                        RP No. 100003 of 2024




                          ORAL ORDER

Learned counsel for the petitioner submits that the

petitioner does not wish to prosecute the petition and files

a memo to withdraw the petition.

Hence, petition is dismissed as withdrawn.

Sd/-

(ANANT RAMANATH HEGDE) JUDGE

RKM CT:ANB