Shri Aravind Shivajappa Jorapur vs Shri Nagaraj Mallappa Pujeri
2024 Latest Caselaw 28126 Kant

Karnataka High Court

Shri Aravind Shivajappa Jorapur vs Shri Nagaraj Mallappa Pujeri on 25 November, 2024

                                                -1-
                                                         NC: 2024:KHC-D:17255
                                                       RSA No. 100667 of 2014




                                IN THE HIGH COURT OF KARNATAKA,
                                        DHARWAD BENCH

                           DATED THIS THE 25TH DAY OF NOVEMBER, 2024

                                              BEFORE

                             THE HON'BLE MRS JUSTICE K.S.HEMALEKHA

                           REGULAR SECOND APPEAL NO. 100667 OF 2014

                      BETWEEN:

                      1.   SHRI ARAVIND SHIVAJAPPA JORAPUR
                           AGE: 58 YEARS,
                           OCC. AGRICULTURE AND BUSINESS,
                           R/O. HOUSE NO. 147, NINGAPUR GALLI,
                           KAHANAPUR-591302, DIST. BELAGAVI.

                      2.  SHRI NARESHKUMAR DATTATREY JORAPUR
                          AGE: 55 YEARS,
                          OCC. AGRICULTURE AND BUSINESS,
                          R/O. HOUSE NO 147, NINGAPUR GALLI,
                          KAHANAPUR-591302, DIST. BELAGAVI.
         Digitally
                                                              ... APPELLANTS
VISHAL
         signed by
         VISHAL
         NINGAPPA
                      (A1-SRI. ARAVIND SHIVAJAPPA JORAPUR - NOTICE SERVED-
NINGAPPA PATTIHAL
PATTIHAL Date:
         2024.11.27
                      ABSENT;
         10:36:13
         +0530
                      A2-NARESHKUMAR DATTATREY JORAPUR - NOTICE SERVED-
                      ABSENT)

                      AND:

                      1.   SHRI NAGARAJ MALLAPPA PUJERI
                           AGE: 30 YEARS,
                           OCC. AGRICULTURE AND BUSINESS,
                           R/O. KHANAPUR-591302,
                           DIST. BELAGAVI.

                      2.   SHRI RAJU KALLAPA PUJERI
                           AGE: 32 YEARS,
                            -2-
                                      NC: 2024:KHC-D:17255
                                    RSA No. 100667 of 2014




     OCC. AGRICULTURE AND BUSINESS,
     R/O. KHANAPUR-591302, DIST. BELAGAVI.

3.   SHRI VIJAYAKUMAR CHANNNABASAPPA HOSAMANI
     AGE: 68 YEARS, OCC. BUSINESS,
     R/O. SAMADEVI GALLI,
     KHANAPUR-591302,
     DIST. BELAGAVI.

4.   SHRI BALACHANDRA SHRISHAILAPPA HOSAMANI
     AGE: 55 YEARS,
     OCC. AGRICULTURE AND BUSINESS,
     R/O. SAMADEVI GALLI, KHANAPUR-591302,
     DIST. BELAGAVI.
                                       ... RESPONDENTS

(BY SRI. DINESH M KULKARNI, ADVOCATE FOR R2;
R3 AND R4- NOTICE SERVED)

      THIS RSA IS FILED U/O. XLII RULE 1 R/W SEC.100 OF
CPC., 1908, AGAINST THE JUDGMENT AND DECREE DATED
15.09.2014 PASSED IN R.A.NO.29/2014 ON THE FILE OF THE
SENIOR CIVIL JUDGE, KHANAPUR, DISMISSING THE APPEAL,
FILED   AGAINST    THE   JUDGMENT    AND   DECREE    DATED
05.07.2014   AND   THE   DECREE   PASSED    IN   EXECUTION
PETITION NO.9/2013 ON THE FILE OF THE PRINCIPAL CIVIL
JUDGE AND JMFC., KHANAPUR, ALLOWING THE APPLICATION
FILED U/O. 21 RULE 26 OF CPC.,


      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:


CORAM: THE HON'BLE MRS JUSTICE K.S.HEMALEKHA
                              -3-
                                           NC: 2024:KHC-D:17255
                                         RSA No. 100667 of 2014




                         ORAL ORDER

Court notice issued to the appellant Nos.1 and 2 is

duly served personally.

2. Appellant Nos.1 and 2 are called out.

No representation.

3. The appeal is of the year 2014. It appears that

the appellants are not interested in prosecuting the appeal.

The appeal is dismissed for non-prosecution.

Sd/-

(JUSTICE K.S.HEMALEKHA)

VNP / CT: PA