M/S. Sobha Limited vs Karnataka Real Estate Regulatory ...
2024 Latest Caselaw 27125 Kant

Karnataka High Court

M/S. Sobha Limited vs Karnataka Real Estate Regulatory ... on 12 November, 2024

Author: Hemant Chandangoudar

Bench: Hemant Chandangoudar

                                             -1-
                                                          NC: 2024:KHC:46150
                                                       WP No. 24079 of 2023
                                                   C/W WP No. 24086 of 2023



                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 12TH DAY OF NOVEMBER, 2024

                                          BEFORE
                    THE HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR
                          WRIT PETITION NO. 24079 OF 2023 (GM-RES)
                                            C/W
                          WRIT PETITION NO. 24086 OF 2023 (GM-RES)


               IN WP No. 24079/2023

               BETWEEN:

                    M/S. SOBHA LIMITED,
                    A COMPANY INCORPORATED UNDER
                    THE PROVISIONS OF THE COMPANIES ACT 1956,
                    HAVING ITS REGISTERED
                    OFFICE AT "SOBHA" DEVARABISANAHALLI,
                    SARJAPUR - MARATHALLI
                    OUTER RING ROAD,
                    BELLANDUR POST,
                    BENGALURU - 560 103.
                    REPRESENTED BY ITS
Digitally signed by
R HEMALATHA         AUTHORISED SIGNATORY
Location: HIGH      SRI. RAJESH MARATHE,
COURT OF
KARNATAKA           DEPUTY MANAGER - LEGAL.
                                                                ...PETITIONER
               (BY SRI. MADHUKAR M DESHPANDE., ADVOCATE)

               AND:

               1.   KARNATAKA REAL ESTATE
                    REGULATORY AUTHORITY,
                    NO.1/14, 2ND FLOOR,
                    SILVER JUBLIEE BLOCK,
                    UNITY BUILDING,
                             -2-
                                         NC: 2024:KHC:46150
                                      WP No. 24079 of 2023
                                  C/W WP No. 24086 of 2023



     BACKSIDE CSI COMPOUND,
     3RD CROSS, MISSION ROAD,
     BENGALURU - 560 027.
     REPRESENTED BY ITS SECRETARY.

2.   MR. VISHWANTH RAJGOPAL SHASTHRY,
     S/O LATE MR. J.S. RAJAGOPAL SHASTRY,
     AGED ABOUT 55 YEARS,
     J 1606, BRIGADE GATEWAY APARTMENTS,
     26/1, DR. RAJKUMAR ROAD,
     MALLESHWARAM WEST,
     BANGALORE - 560 055.

3.   MRS. LAKSHMI SATYANARAYA KURPAD,
     W/O MR.VISHWANATH RAJGOPAL SHASTRHY,
     AGED ABOUT 52 YEARS,
     J 1606, BRIGADE GATEWAY APARTMENTS,
     26/1, DR. RAJKUMAR ROAD,
     MALLESHWARAM WEST,
     BANGALORE - 560 055.
                                         ...RESPONDENTS
(BY SRI. GOWTHAMDEV C ULLAL., ADVOCATE FOR R1)

      THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASHING THE JUDGMENT
DATED 14/09/2023 PASSED BY THE R1 IN COMPLAINT NO.
CMP/201221/0007297 (ANNEXURE - E) AND ETC.,

IN WP NO. 24086/2023
BETWEEN:
M/S. SOBHA LIMITED,
A COMPANY INCORPORATED
UNDER THE PROVISIONS OF
THE COMPANIES ACT, 1956,
HAVING ITS REGISTERED OFFICE AT
"SOBHA", DEVARABISANAHALLI,
SARJAPURA - MARATHAHALLI,
                             -3-
                                         NC: 2024:KHC:46150
                                      WP No. 24079 of 2023
                                  C/W WP No. 24086 of 2023



OUTER RING ROAD,
BELLANDUR POST,
BENGALURU - 560 103.
REPRESENTED BY ITS
AUTHORISED SIGNATORY,
SRI. RAJESH MARATHE,
DEPUTY MANAGER - LEGAL.
                                              ...PETITIONER

(BY SRI. MADHUKAR M DESHPANDE., ADVOCATE)

AND:

1.   KARNATAKA REAL ESTATE
     REGULATORY AUTHORITY,
     NO.1/14, 2ND FLOOR,
     SILVER JUBILEE BLOCK,
     UNITY BUILDING BACKSIDE,
     CSI COMPOUND, 3RD CROSS,
     MISSON ROAD,
     BENGALURU - 560 027.
     REPRESENTED BY ITS SECRETARY.

2.   MR. T. K. JAIDEEP,
     S/O JAYAKRISHNAN NAIR,
     AGED ABOUT 55 YEARS,
     E 302, SKYLINE AMBROSIA,
     D' SOUZA NAGAR,
     HOSAKEREHALLI,
     BANGALORE - 560 085.
                                            ...RESPONDENTS

(BY SRI. GOWTHAMDEV C ULLAL., ADVOCATE FOR R1)

     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH THE JUDGMENT
PASSED BY THE R-1 DATED 14.09.2023 (ANNX-E) IN COMPLAINT
NO.CMP/201221/0007296 PRODUCED AS ANNEXURE - E TO THIS
WP AND ETC.,
                                  -4-
                                                 NC: 2024:KHC:46150
                                           WP No. 24079 of 2023
                                       C/W WP No. 24086 of 2023



      THESE PETITIONS, COMING ON FOR ORDERS, THIS DAY,

ORDER WAS MADE THEREIN AS UNDER:

CORAM:     HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR


                            ORAL ORDER

Learned counsel for the petitioner files a memo seeking leave of this Court to withdraw the petitions.

2. Memo is placed on record.

3. Accordingly, petitions are dismissed as withdrawn.

Sd/-

(HEMANT CHANDANGOUDAR) JUDGE

RKA