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Kempamma vs Venkatesh
2024 Latest Caselaw 27111 Kant

Citation : 2024 Latest Caselaw 27111 Kant
Judgement Date : 12 November, 2024

Karnataka High Court

Kempamma vs Venkatesh on 12 November, 2024

                                               -1-
                                                            NC: 2024:KHC:45717
                                                          MFA No. 1276 of 2021




                         IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 12TH DAY OF NOVEMBER, 2024

                                            BEFORE
                         THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA
                    MISCELLANEOUS FIRST APPEAL NO.1276 OF 2021 (ECA )
                    BETWEEN:

                    KEMPAMMA,
                    W/O LATE PUTTAIAH,
                    AGED ABOUT 71 YEARS,
                    R/AT KANCHUGARANAHALLI VILLAGE,
                    HONNAVALLI HOBLI, TIPTUR TALUK,
                    TUMKUR DISTRICT 572101.
                                                                  ...APPELLANT
                    (BY SRI. N.D. MANJUNATH, ADVOCATE (ABSENT))

                    AND:

                    1.    VENKATESH
                          S/O GOVINDARAJU,
                          AGED ABOUT 53 YEARS,
Digitally signed by       R/O NO.20/3, MANGAMMANAPALYA,
AASEEFA                   HOSUR ROAD, BOMMANAHALLI,
PARVEEN                   BANGALORE - 560068.
Location: HIGH
COURT OF            2.    THE MANAGER,
KARNATAKA                 THE UNITED INUSRANCE COMPANY LTD.,
                          BRANCH OFFICE, 1ST FLOOR,
                          JAYADEVA COMPLEX, B.H.ROAD,
                          TUMKUR CITY - 572 101.
                                                               ...RESPONDENTS
                    (BY SRI. G.S. MARULAIAH, ADVOCATE FOR R2;
                    R1- NOTICE DISPENSED WITH, V/O. DATED 13.06.2023)
                        THIS    MFA    FILED  U/S.30(1)   OF   EMPLOYEES
                    COMPENSATION ACT, AGAINST THE JUDGMENT AND AWARD
                    DATED 12.07.2019 PASSED IN ECA NO.03/2016 ON THE FILE
                                -2-
                                            NC: 2024:KHC:45717
                                         MFA No. 1276 of 2021




OF THE SENIOR CIVIL JUDGE AND JMFC, TIPTUR, PARTLY
ALLOWING THE CLAIM PETITION FOR COMPENSATION AND
SEEKING ENHANCEMENT OF COMPENSATION.

    THIS APPEAL, COMING ON FOR DISMISSAL, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:       HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA


                         ORAL JUDGMENT

No representation on appellant's side on call. There was

no representation even on 28.08.2024 and 29.10.2024. Though

the matter is listed under the caption 'For Dismissal', yet there

is no representation. Hence, the appeal stands dismissed for

non-prosecution.

Sd/-

(DR.CHILLAKUR SUMALATHA) JUDGE

DS CT:TSM

 
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