Mahammed Rafiq Gidadannavar S/O ... vs Smt. Shaheen W/O Mahammed Rafiq ...
2024 Latest Caselaw 26466 Kant

Karnataka High Court

Mahammed Rafiq Gidadannavar S/O ... vs Smt. Shaheen W/O Mahammed Rafiq ... on 6 November, 2024

                                                -1-
                                                          NC: 2024:KHC-D:16182
                                                       RPFC No. 100066 of 2022




                                 IN THE HIGH COURT OF KARNATAKA,

                                         DHARWAD BENCH

                             DATED THIS THE 6TH DAY OF NOVEMBER, 2024

                                              BEFORE

                           THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                             REV.PET FAMILY COURT NO. 100066 OF 2022

                      BETWEEN:

                      MAHAMMED RAFIQ GIDADANNAVAR
                      S/O BADESAB GIDADANNAVAR,
                      AGED ABOUT 45 YEARS,
                      OCC: LABOUR/BUSINESS,
                      RESIDING AT BEHIND
                      BASAVESHWAR TEMPLE,
                      RAMAPUR SITE, GURLA,
                      GURLA HOSUR,
                      SAVADATTI-591 119.
                                                                  ...PETITIONER

BHARATHI              (MAHAMMED RAFIQ GIDADANNAVAR (PETITIONER)-ABSENT)
HM
Digitally signed by
BHARATHI H M
Location: HIGH        AND:
COURT OF
KARNATAKA
DHARWAD BENCH


                      1.   SMT. SHAHEEN
                           W/O MAHAMMED RAFIQ GIDADANNAVAR,
                           AGED ABOUT 40 YEARS,
                           OCC: HOUSEHOLD/TAILORING,

                      2.   FARHAN
                           D/O MAHAMMED RAFIQ GIDADANNAVAR,
                           AGED ABOUT 08 YEARS,
                           SINCE MINOR REPRESENTED BY
                               -2-
                                            NC: 2024:KHC-D:16182
                                      RPFC No. 100066 of 2022




       NEXT FRIEND AND NATURAL GUARDIAN
       MOTHER RESPONDENT NO.1
       SMT. SHAHEEN
       W/O MAHAMMED RAFIQ GIDADANNAVAR,

       BOTH ARE RESIDENT AT
       NEAR KOLSA MASJID,
       GARDENPETH CROSS,
       KOLSA BADA ONI,
       HUBBALLI-580 028,
       DIST: DHARWAD.
                                                  ...RESPONDENTS

(BY SRI. V.G. BHAT,
    SRI. A.A. KAMANGAR AND
    SRI. SURAJ.M.KATAGI, ADVOCATE FOR R1;
    R2 IS MINOR R/BY R1)

        THIS RPFC IS FILED UNDER SECTION 19(4) OF THE
FAMILY COURT ACT,      PRAYING TO A) CALL FOR THE RECORDS
IN CRL.MISC.NO.83 OF 2017 PENDING ON THE FILE OF THE I
ADDITIONAL PRINCIPAL JUDGE, FAMILY COURT AT HUBBALLI.
B) SET ASIDE THE IMPUGNED JUDGMENT AND ORDER DATED
12TH    NOVEMBER   2021   PASSED      BY    THE   I   ADDITIONAL
PRINCIPAL     JUDGE,   FAMILY       COURT    AT    HUBBALLI   IN
CRL.MISC.NO.83/2017 THEREBY ALLOWING THIS REVISION
PETITION IN THE INTEREST OF JUSTICE AND EQUITY.


        THIS PETITION IS COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
                                -3-
                                          NC: 2024:KHC-D:16182
                                      RPFC No. 100066 of 2022




CORAM:    THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                         ORAL ORDER

By order dated 23.10.2024, this Court had permitted the

counsel for the petitioner to retire from the case as he has

informed the client by letter dated 25.10.2023 and he has also

filed a postal track consignment. Hence, this Court has

permitted the counsel to retire from the case and directed the

registry to show the name of the petitioner in the cause list and

directed the matter to be listed on 06.11.2024.

Today also there is no representation. Hence, petition is

dismissed for non-prosecution.

Sd/-

JUSTICE LALITHA KANNEGANTI

HMB CT:BCK