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Ravichandra S/O Ramachandra Arapanal vs Smt Elizabeth W/O Ravichandra Arapanal
2024 Latest Caselaw 26317 Kant

Citation : 2024 Latest Caselaw 26317 Kant
Judgement Date : 5 November, 2024

Karnataka High Court

Ravichandra S/O Ramachandra Arapanal vs Smt Elizabeth W/O Ravichandra Arapanal on 5 November, 2024

                                               -1-
                                                           NC: 2024:KHC-D:16136
                                                       RPFC No. 100007 of 2024




                                 IN THE HIGH COURT OF KARNATAKA,

                                         DHARWAD BENCH

                             DATED THIS THE 5TH DAY OF NOVEMBER, 2024

                                             BEFORE

                           THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                             REV.PET FAMILY COURT NO. 100007 OF 2024

                      BETWEEN:

                      RAVICHANDRA
                      S/O RAMACHANDRA ARAPANAL,
                      AGE: 42 YEARS,
                      OCC: ASST. TECHNICIAN IN NWKRTC,
                      R/O: AMBEDKAR COLONY,
                      MANTUR ROAD,
                      HUBBALLI-580 020.
                                                                  ...PETITIONER

                      (BY SRI. MAQBOOLAHAMED.M.PATIL AND
                          SRI. M.G. RAUT, ADVOCATES)

BHARATHI
HM
                      AND:
Digitally signed by
BHARATHI H M
Location: HIGH
COURT OF
                      1.   SMT. ELIZABETH
KARNATAKA
DHARWAD BENCH              W/O RAVICHANDRA ARAPANAL
                           (D/O. DEVADANDAM RACITY),
                           AGE: 32 YEARS,
                           OCC: HOUSEHOLD WORK,
                           R/O: BAPUJI NAGAR,
                           NEAR RAJNAGAR,
                           OPPOSITE FLOUR MILL,
                           H.NO.83, RAJNAGAR,
                           HUBBALLI-580 032.
                           -2-
                                    NC: 2024:KHC-D:16136
                                 RPFC No. 100007 of 2024




2.   KUMARI YOKSHA
     D/O RAVICHANDRA ARAPANAL,
     AGE: 11 YEARS,
     OCC: STUDENT,
     SINCE MINOR REPRESENTED
     BY THE RESPONDENT NO.1,
     R/O: BAPUJI NAGAR,
     NEAR RAJNAGAR,
     OPPOSITE FLOUR MILL,
     H.NO.83, RAJNAGAR,
     HUBBALLI-580 032.

3.   KUMAR PRINCE
     S/O RAVICHANDRA ARAPANAL,
     AGE: 09 YEARS,
     OCC: STUDENT,
     SINCE MINOR REPRESENTED
     BY THE RESPONDENT NO.1,
     R/O: BAPUJI NAGAR,
     NEAR RAJNAGAR,
     OPPOSITE FLOUR MILL,
     H.NO.83, RAJNAGAR,
     HUBBALLI-580 032.
                                         ...RESPONDENTS

(R2 AND R3 ARE MINORS R/BY R1)


      THIS RPFC IS FILED UNDER SEC.19(4) OF THE FAMILY

COURT ACT, 1984, AGAINST THE JUDGMENT AND ORDER

DATED 06.12.2022, IN CRL.MISC. NO.95/2022, ON THE FILE

OF THE I ADDL. PRINCIPAL JUDGE, FAMILY COURT, HUBBALLI,

PARTLY ALLOWING THE PETITION FILED UNDER SEC.125 OF

CR.P.C.
                              -3-
                                       NC: 2024:KHC-D:16136
                                   RPFC No. 100007 of 2024




     THIS PETITION IS COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:


CORAM:    THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI


                         ORAL ORDER

Learned counsel for the petitioner has filed a memo

stating that both the parties have settled their disputes and

living together. Hence, he prays permission of this Court to

withdraw the petition.

Memo is taken on record.

Accordingly, petition is dismissed as withdrawn.

Sd/-

JUSTICE LALITHA KANNEGANTI

HMB CT:BCK

 
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