Karnataka High Court
Kashimsab S/O Moulasa Haveli vs Dastagirsa S/O Husensa Haveli And Ors on 30 May, 2024
-1-
NC: 2024:KHC-K:3448
MSA No. 200096 of 2016
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 30TH DAY OF MAY, 2024
BEFORE
THE HON'BLE MRS JUSTICE K S HEMALEKH
MISCL SECOND APPEAL NO.200096 OF 2016 (CPC)(RO)
BETWEEN:
KASHIMSAB S/O MOULASA HAVELI,
AGE: 46 YEARS, OCC: COOLIE,
R/O: ARESHANKAR, TQ: MUDDEBIHAL,
DIST:VIJAYAPUR-586 212.
...APPELLANT
(BY SRI BASAWARAJ KAREDDY, AND
SRI BIRADAR VIRANAGOUDA, (BOTH ABSENT))
AND:
1. DASTAGIRSA S/O HUSENSA HAVELI,
AGE: 64 YEARS, OCC: AGRICLUTRE.
Digitally signed
by SWETA 2. BANDAGISA S/O HUSENSA HAVELI,
KULKARNI AGE: 62 YEARS, OCC: AGRICLUTURE.
Location: High
Court of
Karnataka 3. ABDUL REHEMAN S/O KASHIMSA HAVELI,
AGE: 33 YEARS, OCC: AGRICLUTURE.
4. MOHAMMAD HUSEN S/O KASHIMSA HAVELI,
AGE: 30 YEARS, OCC: AGRICLUTURE.
5. RAMJANBI W/O KASHIMSAB HAVELI.
AGE: 63 YEARS, OCC:HOUSEHOLD WORK.
ALL ARE R/O: NALATWAD, TQ: MUDDEBIHAL,
DIST: VIJAYAPUR-586 212.
-2-
NC: 2024:KHC-K:3448
MSA No. 200096 of 2016
6. LALBI W/O DASTAGIRSAB PATHAN,
AGE: 48 YEARS, OCC: HOUSEHOLD WORK,
R/O: NIDAGUNDI, TQ: B.BAGEWADI,
DIST: VIJAYAPUR-586 203.
7. MAHABUBBI D/O KASHIMSAB HAVELI,
AGE: 56 YEARS, OCC: HOUSEHOLD WORK,
R/O: NALATWAD, TQ: MUDDEBIHAL,
DIST: VIJAYAPUR-586 212.
8. HUSENBI W/O HUSENSAB GUNDAKARJAGI
AGE: 54 YEARS, OCC: HOUSEHOLD WORK,
R/O: MOMIN GALLI, TQ: MUDDEBIHAL,
DIST: VIJAYAPUR-586 212.
9. MAKTUMBI W/O MAHIBOOB SUTAR,
AGE:52 YEARS, OCC:HOUSEHOLD WORK,
R/O:MOMIN GALLI, TQ: MUDDEBIHAL,
DIST:VIJAYAPUR-586 212.
10. BISMILLA W/O DAULSA TALIKOTI,
AGE: 50 YEARS, OCC: HOUSEHOLD WORK,
R/O: RUDALABANDA, TQ: LINGASUGUR,
DIST: RAICHUR-584 122.
11. BIBIJAN W/O MAHIBOOSAB TAKKALAKI,
AGE: 38 YEARS, OCC: HOUSEHOLD WORK,
R/O: MOMIN GALLI, TQ: MUDDEBIHAL,
DIST: VIJAYAPUR-586 212.
12. APSANA D/O KASHIMSAB HAVELI,
AGE: 36 YEARS, OCC: HOUSEHOLD WORK,
R/O: NALATAWAD, TQ: MUDDEBIHAL,
DIST: VIJAYAPUR-586 212.
13. HUSENBASHYA S/O HUSENSA HAVELI,
AGE: 58 YEARS, OCC: AGRICULTUREWORK,
R/O: NALATAWAD, TQ: MUDDEBIHAL,
DIST: VIJAYAPUR-586 212.
14. MAHIBUBSAB S/O HUSENSA HAVELI,
AGE: 64 YEARS, OCC: AGRICULTURE WORK,
R/O: NALATAWAD, TQ: MUDDEBIHAL,
-3-
NC: 2024:KHC-K:3448
MSA No. 200096 of 2016
DIST: VIJAYAPUR-586 212.
15. KHADIRMA W/O MADARSA RANGANAGI,
AGE: 80 YEARS, OCC: HOUSEHOLD WORK,
R/O: ARESHANKAR, TQ: MUDDEBIHAL,
DIST: VIJAYAPUR-586 212.
...RESPONDENTS
(BY SRI AJAYKUMART A.K., ADV. FOR R1 TO R14;
NOTICE TO R15 IS DISPENSED WITH V/O DATED:25.11.2016)
THIS MSA FILED UNDER SEC. 100 R/W ORDER 43 RULE
1(u) OF CPC PRAYING TO ALLOW THIS APPEAL BY SETTING
ASIDE THE JUDGMENT AND DECREE DATED 30.07.2016
PASSED BY THE SENIOR CIVIL JUDGE, MUDDEBIHAL, IN RA
NO.5/2008 AND ETC.
THIS APPEAL, COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
The matter is called out.
None appears for the appellant.
Even on the earlier occasion the learned counsel for
the appellant was not present.
Learned counsel for the respondents is present.
It appears that appellant has no interest in
prosecuting this appeal.
NC: 2024:KHC-K:3448
This Court has no option then to dismiss the appeal
for non prosecution. Accordingly, the appeal is dismissed
for non-prosecution.
Sd/-
JUDGE
AT
List No.: 1 Sl No.: 65 /CT: VD
