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Mr Subbaiah @ Suguna vs Mr D G Achaiah
2024 Latest Caselaw 11892 Kant

Citation : 2024 Latest Caselaw 11892 Kant
Judgement Date : 29 May, 2024

Karnataka High Court

Mr Subbaiah @ Suguna vs Mr D G Achaiah on 29 May, 2024

Author: Suraj Govindaraj

Bench: Suraj Govindaraj

                                                 -1-
                                                            NC: 2024:KHC:18142
                                                          RSA No. 755 of 2015




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 29TH DAY OF MAY, 2024

                                            BEFORE
                        THE HON'BLE MR JUSTICE SURAJ GOVINDARAJ
                    REGULAR SECOND APPEAL NO. 755 OF 2015 (DEC)
                   BETWEEN:

                   1.   MR SUBBAIAH @ SUGUNA
                        AGED ABOUT 45 YEARS,
                        S/O MR KUSHALAPPA,
                        R/AT HAKATHUR VILLAGE,
                        MADIKERI TQ,
                        KODAGU-571201

                   2.   MRS HEMAVATHI @ GOMBEE
                        AGED ABOUT 40 YEARS,
                        W/O MR SUBBAIAH @ SUGUNA,
                        R/AT HAKATHUR VILLAGE,
                        MADIKERI TQ
                        KODAGU-571201.

                                                                  ...APPELLANTS
                   (BY SRI. NAVEEN KUMAR L.,ADVOCATE-ABSENT)

Digitally signed   AND:
by
NARAYANAPPA
LAKSHMAMMA         MR D G ACHAIAH
Location: HIGH     AGED ABOUT 52 YEARS,
COURT OF           S/O LATE GANAPATH,
KARNATAKA          R/AT HAKATHUR VILLAGE,
                   MADIKERI TQ,
                   KODAGU-571201.

                                                                 ...RESPONDENT

                        THIS RSA IS FILED U/S. 100 OF CPC., PRAYING TO CALL FOR
                   THE RECORDS AND ALLOW THIS APPEAL BY SETTING ASIDE THE
                   IMPUGNED JUDGMENT AND DECREE DATED 10.02.2015 PASSED IN
                   RA NO. 34/2012 ON THE FILE OF THE SENIOR CIVIL JUDGE,
                   MADIKERI, AT KODAGU AND OS NO. 108/2010 JUDGMENT AND
                   DECREE DATED 14.6.2012 ON THE FILE OF THE ADDL. CIVIL JUDGE,
                             -2-
                                       NC: 2024:KHC:18142
                                      RSA No. 755 of 2015




JMFC, MADIKERI AT KODAGU IN THE INTEREST OF JUSTICE AND
EQUITY.

     THIS RSA, COMING ON FOR ADMISSION, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

1. None appears for the appellants when called twice in

the morning session and once in the afternoon

session. It appears that the appellants are not

interested in prosecuting the appeal. The appeal is

dismissed for non-prosecution.

Sd/-

JUDGE

PRS

 
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