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Sri. Vinod Kumar vs Smt. Nagarathna
2024 Latest Caselaw 11884 Kant

Citation : 2024 Latest Caselaw 11884 Kant
Judgement Date : 29 May, 2024

Karnataka High Court

Sri. Vinod Kumar vs Smt. Nagarathna on 29 May, 2024

Author: K.Natarajan

Bench: K.Natarajan

                                            -1-
                                                      NC: 2024:KHC:18035
                                                     MFA No. 387 of 2023




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 29TH DAY OF MAY, 2024

                                         BEFORE
                          THE HON'BLE MR JUSTICE K.NATARAJAN
                MISCELLANEOUS FIRST APPEAL NO. 387 OF 2023 (ECA)
                BETWEEN:

                      SRI. VINOD KUMAR,
                      S/O VENKATARAM,
                      AGED ABOUT 41 YEARS,
                      MATHRU ENGINEERING,
                      NO.39, PIPELINE ROAD,
                      KAVERINAGAR, J.C. NAGAR,
                      KURUBARAHALLI,
                      BANGALORE - 560 079,

                      ALSO R/A NO.437, 12TH CROSS,
                      12TH MAIN ROAD,
                      MANJUNATHANAGAR,
                      BENGALURU - 560 010.
Digitally                                                   ...APPELLANT
signed by V     (BY SRI. RAJU C.N., ADVOCATE)
KRISHNA
Location:       AND:
High Court of
Karnataka       1.    SMT. NAGARATHNA,
                      S/O LATE SRI. PUTTAMUDDA @
                      PUTAMUDAPPA @ VISHNU,
                      AGED ABOUT 37 YEARS.

                2.    SRI. PRAKASH,
                      S/O LATE SRI. PUTTAMUDDA @
                      PUTTAMUDAPPA @ VISHNU,
                      AGED ABOUT 20 YEARS.
                             -2-
                                         NC: 2024:KHC:18035
                                        MFA No. 387 of 2023




3.   SRI. YASHWANTH P.,
     S/O LATE SRI. PUTTAMUDDA @
     PUTTAMUDAPPA @ VISHNU,
     AGED ABOUT 14 YEARS,
     MINOR HENCE REPRESENTED BY HIS
     MOTHER/NATURAL GUARDIAN.

     ALL ARE R/A D.NO.32
     BEHIND NEW OXFORD SCHOOL,
     LAKSHMIPURA COLONY,
     GANGAGONDARAHALLI,
     NELAMANGALA TALUK,
     BENGALURU CITY - 562 123.

4.   SMT. MARIYAMMA,
     W/O LATE SANNA HUDUGAIAH,
     AGED ABOUT 71 YEARS,
     MUTHASANDRA VILLAGE,
     DEVALAPURA HOBLI,
     MANDYA DISTRICT - 571 445.
                                            ...RESPONDENTS
(BY SRI. N.S. MALLIKARJUNA, ADVOCATE FOR C/R1 TO R4)

      THIS   MFA   IS    FILED    U/S   30(1)   EMPLOYEES
COMPENSATION ACT AGAINST THE JUDGMENT AND AWARD
DATED.28.10.2022 PASSED IN ECA NO.13/2019 ON THE FILE
OF THE MEMBER, MACT, XXI ADDITIONAL JUDGE OF SMALL
CAUSES    COURT    AND   ACMM,    BENGALURU,    (SCCH-23),
AWARDING COMPENSATION OF RS.7,30,080/- WITH INTEREST
AT 12 PERCENT P.A. FROM THE DATE OF INCIDENT TILL ITS
REALIZATION.
                           -3-
                                      NC: 2024:KHC:18035
                                     MFA No. 387 of 2023




      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT MADE THE FOLLOWING:


                         ORDER

Learned counsel for the appellant has filed a memo

dated 29.05.2024 seeking permission to withdraw the

appeal as not pressed.

2. Placing the memo on record, the appeal is dismissed

as not pressed.

Sd/-

JUDGE

NG

 
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