Karnataka High Court
K Chandrashekar Nayak vs Mallamma And Ors on 28 May, 2024
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NC: 2024:KHC-K:3360-DB
RFA No.200165 of 2023
IN THE HIGH COURT OF KARNATAKA,
KALABURAGI BENCH
DATED THIS THE 28TH DAY OF MAY, 2024
PRESENT
THE HON'BLE MR. JUSTICE ASHOK S. KINAGI
AND
THE HON'BLE MR. JUSTICE RAJESH RAI K
REGULAR FIRST APPEAL NO.200165 OF 2023 (PAR/POS)
BETWEEN:
K. CHANDRASHEKAR NAYAK
S/O KRISHTAPPA NAYAK,
AGE: 63 YEARS, OCC: AGRI.,
R/O KAMALAPUR VILLAGE,
TQ: AND DIST: RAICHUR - 584 105.
...APPELLANT
(BY SRI CHAITANYAKUMAR C.M., ADVOCATE)
AND:
Digitally signed by
BASALINGAPPA
SHIVARAJ 1. MALLAMMA
DHUTTARGAON
Location: HIGH W/O MUDKAPPA,
COURT OF
KARNATAKA AGE: 81 YEARS,
OCC: HOUSEHOLDER,
R/O KAMLAPUR VILLAGE,
TQ AND DIST: RAICHUR - 584 105.
2. MALLAMMA
W/O DODDA HANUMANTH REDDY,
AGE:73 YEARS, OCC: HOUSEHOLD,
R/O H.NO.8-11-184/88, A BLOCK,
KRISHNA DEVARAYA COLONY,
RAICHUR, BOLAMANDODDI ROAD,
RAICHUR - 584 105.
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RFA No.200165 of 2023
3. SAROJA
W/O K SHIVA KUMAR NAYAKA,
AGE: 59 YEARS,
OCC: HOUSEHOLD,
R/O KAMALAPUR VILLAGE,
TQ: AND DIST: RAICHUR - 584 105.
4. RENUKA @ SULOCHANA
W/O KAILASAPATHI,
AGE: 59 YEARS,
OCC: HOUSEHOLD,
R/O KOLURU, VIA GABBUR,
DEVADURGA,
DIST: RAICHUR - 584 105.
5. HANUMANYTRAYA
S/O HANUMANNA,
AGE: 55 YEARS,
OCC: AGRICULTURE,
R/O KOLLUR VILLAGE,
TQ: DEVADURGA,
DIST: RAICHUR - 584 105.
6. SHAKUNTAL
D/O HANUMANTRAYA,
AGE: 29 YEARS,
OCC: HOUSEHOLD,
R/O KOLLUR VILLAGE,
TQ: DEVADURGA,
DIST: RAICHUR - 584 105.
7. ISHAWARAYYA
D/O HANUMANTRAYA,
AGE: 27 YEARS,
OCC: HOUSEHOLD,
R/O KOLLUR VILLAGE,
TQ: DEVADURGA,
DIST: RAICHUR - 584 105.
8. VANDANA
D/O HANUMANTRAYA,
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RFA No.200165 of 2023
AGE: 22 YEARS,
OCC: STUDENT,
R/O KOLLUR VILLAGE,
TQ: DEVADURGA,
DIST: RAICHUR - 584 105.
9. ANIL KUMAR
S/O HANUMANTRAYA,
AGE: 20 YEARS,
OCC: STUDENT,
R/O KOLLUR VILLAGE,
TQ: DEVADURGA,
DIST: RAICHUR - 584 105.
10. TREEVENI
D/O HANUMANTRAYA,
AGE: 18 YEARS,
OCC: STUDENT,
R/O KOLLUR VILLAGE,
TQ: DEVADURGA,
DIST: RAICHUR - 584 105.
11. RAVI KUMAR
S/O HANUMANTRAYA,
AGE: 12 YEARS,
OCC: STUDENT,
IS MINOR UNDER CUSTODY AND
CARE OF HIS NATURAL
FATHER RESPONDENT NO.5,
HANUMANYTRAYA
S/O HANUMANNA,
AGE: 55 YEARS,
OCC: AGRICULTURE,
R/O KOLLUR VILLAGE,
TQ: DEVADURGA,
DIST: RAICHUR - 584 105.
12. THIRUMAL
S/O VENKOB,
AGE: 53 YEARS,
OCC: AGRICULTURE,
PILLIGUNDA VILLAGE,
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RFA No.200165 of 2023
TQ: DEODURGA,
DIST: RAICHUR - 584 105.
13. K. SHIVAKUMAR NAYAK
S/O KRISHTAPPA NAYAK,
AGE: 55 YEARS,
OCC: ADVOCATE AND AGRI.,
R/O KAMALAPUR VILLAGE,
TQ: AND DIST: RAICHUR - 584 105.
14. UMESH @ UMAPATHI
S/O VENKOBA,
AGE: 61 YEARS,
OCC: AGRICULTURE,
R/O NARAYANTHIRTH ASHRAM
(NEAR) MARUTI NAGAR, MANVI,
TQ: MANVI, DIST: RAICHUR - 584 115.
15. THIMMAPUR VEERANNA
S/O TIMMA REDDY,
AGE: 48 YEARS,
OCC: BUSINESS,
R/O: RAJENDRA GUNJ,
TQ: AND DIST: RAICHUR - 584 105.
...RESPONDENTS
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE, PRAYING TO CALL FOR
RECORDS, AND FURTHER BE PLEASED TO SET ASIDE THE
JUDGMENT AND DECREE DATED 14.06.2023 PASSED BY THE
LEARNED II-ADDITIONAL SENIOR CIVIL JUDGE AND J.M.F.C.,
AT RAICHUR IN O.S.NO.03/2020 AND CONSEQUENTLY BE
PLEASED TO DISMISS THE SUIT FILED BY THE PLAINTIFFS, IN
THE INTEREST OF JUSTICE.
THIS REGULAR FIRST APPEAL COMING ON FOR ORDERS
THIS DAY, RAJESH RAI K J., DELIVERED THE FOLLOWING:
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RFA No.200165 of 2023
JUDGMENT
This appeal is filed on 12.09.2023. Today, the
matter is listed for non-compliance of office objections for
the fifth time. Though this Court has granted sufficient
opportunity to comply the office objections, the appellant
or his counsel has not complied the office objections. It
seems that the appellant is not interested in prosecuting
the appeal. As such, the appeal stands dismissed for
non-compliance of office objections.
Sd/-
JUDGE
Sd/-
JUDGE
NB
