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Mr. Ephrem Baptist Lobo vs Mrs. Cynthia Lobo
2024 Latest Caselaw 15081 Kant

Citation : 2024 Latest Caselaw 15081 Kant
Judgement Date : 28 June, 2024

Karnataka High Court

Mr. Ephrem Baptist Lobo vs Mrs. Cynthia Lobo on 28 June, 2024

Author: Ravi V Hosmani

Bench: Ravi V Hosmani

                                              -1-
                                                        NC: 2024:KHC:24426
                                                      MFA No. 5575 of 2023




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 28TH DAY OF JUNE, 2024

                                             BEFORE
                       THE HON'BLE MR JUSTICE RAVI V HOSMANI
                 MISCELLANEOUS FIRST APPEAL NO. 5575 OF 2023 (CPC)
                BETWEEN:

                MR. EPHREM BAPTIST LOBO,
                S/O LATE AJEDIUS LOBO,
                AGED ABOUT 56 YEARS,
                R/AT GHALA MUSCAT,
                PO BOX 1050, PC 130,
                SULTANATE OF OMAN,
                NOW COME TO MANGALURU.
                                                              ...APPELLANT
                (BY SMT. AKSHATHA SHETTY K., ADVOCATE)

                AND:

                    MRS.CYNTHIA LOBO,
                    W/O MR. EPHREM B LOBO,
Digitally signed by AGED ABOUT 52 YEARS,
GEETHAKUMARI R/AT THANE,
PARLATTAYA S
Location: High      ATHEENA BUILDING,
Court of Karnataka RUSTOMJEE, MAJIWADA,
                    THANE WEST, THANE,
                    MAHARASHTRA - 400 601.
                                                            ...RESPONDENT
                     THIS MFA IS FILED U/O 43 RULE 1(r) R/W SECTION 151
                OF CPC, AGAINST THE ORDER DATED 05.08.2022 PASSED ON
                I.A.NO.II IN OS.NO.3/2022 ON THE FILE OF THE II
                ADDITIONAL SENIOR CIVIL JUDGE AND CJM, MANGALURU AND
                ITINERARY SENIOR CIVIL JUDGE, JMFC, MOODABIDRI,
                REJECTING THE I.A.NO.II FILED UNDER ORDER 39 RULE 1 AND
                2 R/W SECTION 151 OF CPC.
                                -2-
                                             NC: 2024:KHC:24426
                                         MFA No. 5575 of 2023




    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                          JUDGMENT

Learned counsel for appellant has filed a memo for

dismissal of appeal as not pressed.

Memo is taken on record.

Appeal is dismissed as not pressed.

Sd/-

JUDGE

MKM

 
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