Smt. A. Lakshmi Devi vs Sri Munipillappa
2024 Latest Caselaw 15080 Kant

Karnataka High Court

Smt. A. Lakshmi Devi vs Sri Munipillappa on 28 June, 2024

Author: Ravi V Hosmani

Bench: Ravi V Hosmani

                                                 -1-
                                                           NC: 2024:KHC:24425
                                                         MFA No. 6944 of 2021




                         IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 28TH DAY OF JUNE, 2024

                                            BEFORE
                            THE HON'BLE MR JUSTICE RAVI V HOSMANI
                    MISCELLANEOUS FIRST APPEAL NO. 6944 OF 2021 (CPC)
                   BETWEEN:

                   SMT. A. LAKSHMI DEVI,
                   W/O G.P. KRISHNAN,
                   AGED ABOUT 45 YEARS,
                   NO.28, NEAR ROYALE ENCLAVE,
                   SREERAMPURA,
                   JAKKUR POST,
                   BANGALORE - 560 064.
                   ADHAR NO. 611723731834.
                                                                 ...APPELLANT
                   (BY SRI. VENKATESHA T.S., ADVOCATE)

                   AND:
Digitally signed by 1.    SRI. MUNIPILLAPPA,
GEETHAKUMARI
PARLATTAYA S              S/O LATE DODDAIAH,
Location: High            AGED ABOUT 81 YEARS,
Court of Karnataka
                          NO.136(1), 1ST MAIN,
                          MANIKANTA SOCIETY,
                          SOMESHWARA NAGARA,
                          CHIKKABOMMASANDRA,
                          BANGALORE - 560 065.

                   2.     SRI.RAMESHLAL GURJAR,
                          S/O SRI. HAJARILAL GURJAR,
                          AGED ABOUT 32 YEARS,
                          NO.94, MOTHER THERASA ROAD,
                                 -2-
                                              NC: 2024:KHC:24425
                                          MFA No. 6944 of 2021




      2ND CROSS, MARIYAMMANA PALYA,
      H.A.FARM POST,
      BANGALORE - 560 024.

3.    SRI. ANAND A,
      S/O SRI. ANJINAPPA,
      AGED ABOUT 53 YEARS,
      SRIRAMPURA VILLAGE,
      JAKKUR POST,
      YELAHANKA HOBLI,
      BANGALORE NORTH TALUK.
                                                 ...RESPONDENTS
     THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) OF CPC
AGAINST THE ORDER DATED 31.08.2021 PASSED ON I.A.NO.1
AND 2 IN OS.NO.3799/2020 ON THE FILE OF THE VII
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU
CCH-19, DISMISSING THE I.A.NOS 1 AND 2 FILED UNDER
ORDER 39 RULES 1 AND 3 R/W SECTION 151 OF CPC.

     THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
                           JUDGMENT

Learned counsel for appellant has filed a memo for

dismissal of appeal as not pressed.

Memo is taken on record.

Appeal is dismissed as not pressed.

Sd/-

JUDGE

MKM