Smt.Padmavathi W/O. Pundaleekappa ... vs Smt.Renavva (Hunsband Name Not Known) ...
2024 Latest Caselaw 15050 Kant

Karnataka High Court

Smt.Padmavathi W/O. Pundaleekappa ... vs Smt.Renavva (Hunsband Name Not Known) ... on 28 June, 2024

Author: S G Pandit

Bench: S G Pandit

                                                    -1-
                                                             NC: 2024:KHC-D:8838-DB
                                                             MFA No.100384 of 2020




                           IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
                                 DATED THIS THE 28TH DAY OF JUNE, 2024
                                                 PRESENT
                                   THE HON'BLE MR JUSTICE S G PANDIT
                                                   AND
                                  THE HON'BLE MR JUSTICE G BASAVARAJA
                             MISCELLANEOUS FIRST APPEAL NO.100384 OF 2020 (FC)
                      BETWEEN:
                      SMT. PADMAVATHI W/O. PUNDALEEKAPPA DASAR
                      AGE: 62 YEARS, OCC: RETIRED,
                      R/O: HUDCO COLONY, ADARSHA NAGAR,
                      NEAR NEELAMMATAI MATH GADAG,
                      DIST: GADAG-582101.
                                                                        ...APPELLANT
                      (BY SMT. RUKMINI PATIL, ADVOCATE FOR
                          SRI. SRINIVAS B. NAIK, ADVOCATE)

                      AND:
                      1.   SMT. RENAVVA (HUSBAND NAME NOT KNOWN)
                           KURATTI @ CHINNADASAR
                           AGE: 58 YEARS, OCC: HOUSE HOLD,
                           R/O: ZAKIRHUSSAIN COLONY,
                           KURTKOTI BANGLE,
                           NEAR BAKALE STORES GADAG
                           DIST: GADAG-582101.
JAGADISH
TR
                      2.   RANGAPPA
Digitally signed by
JAGADISH T R
Location: HIGH
                           S/O. PUNDALIKAPPA APPA DASAR @ KURAHATTI
COURT OF
KARNATAKA
DHARWAD BENCH              AGE: 38 YEARS, OCC: SERVICE,
                           R/O: NEAR ZAKIRHUSAIN COLONY,
                           GADAG, DIST: GADAG.

                      3.   TIMMARADDI
                           S/O. PUNDALEEKAPPA DASAR @ GADAGIN
                           AGE: 32 YEARS, OCC: COOLI,
                           R/O: NEAR ZAKIRHUSAIN COLONY,
                           GADAG, DIST: GADAG.
                                                                      ...RESPONDENTS
                      (BY SRI. C.S. SHETTAR, ADVOCATE FOR R1 TO R3)
                             -2-
                                    NC: 2024:KHC-D:8838-DB
                                    MFA No.100384 of 2020




      THIS MFA IS FILED U/S.19(1) OF THE FAMILY COURT ACT,
1984, AGAINST THE JUDGMENT AND DECREE DATED:26.11.2019,
PASSED IN O.S.NO.14/2019 ON THE FILE OF THE ADDITIONAL
PRINCIPAL FAMILY COURT, GADAG, DISMISSING THE PETITION
FILED FOR THE RELIEF OF DECLARATION.

     THIS APPEAL, COMING ON FOR        ORDERS,   THIS   DAY,
S G PANDIT J., PASSED THE FOLLOWING:

                         ORDER

Death Certificate produced along with memo dated

24.06.2024 indicates that the appellant died on 16.10.2023.

Appeal stands abated.

Sd/-

JUDGE

Sd/-

JUDGE

JTR