Sri M S Harisha @ Harisha vs Smt Jayamma Dead By Lrs,Sri D S Ravi
2024 Latest Caselaw 19154 Kant

Karnataka High Court

Sri M S Harisha @ Harisha vs Smt Jayamma Dead By Lrs,Sri D S Ravi on 31 July, 2024

Author: Pradeep Singh Yerur

Bench: Pradeep Singh Yerur

                                            -1-
                                                       NC: 2024:KHC:30451
                                                    MFA No. 2437 of 2024




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 31ST DAY OF JULY, 2024

                                         BEFORE
                      THE HON'BLE MR. JUSTICE PRADEEP SINGH YERUR
                  MISCELLANEOUS FIRST APPEAL NO. 2437 OF 2024 (MV-I)
                 BETWEEN:

                 SRI. M.S. HARISHA @ HARISHA
                 S/O SIDDARAMEGOWDA,
                 AGED ABOUT 39 YEARS,
                 MULEHOSAHALLI VILLAGE,
                 BASAVAPATTANA DHAKLE,
                 RAMANATHAPURA HOBLI,
                 ARAKALAGUD TALUK
                 HASSAN DISTRICT
                                                             ...APPELLANT
                 (BY SRI. SHRIPAD V. SHASTRY, ADVOCATE)

                 AND:

                 SMT. JAYAMMA
                 DEAD BY LRs

Digitally signed 1.     SRI. D.S. RAVI
by SHAKAMBARI           S/O LATE SANNEGOWDA,
Location: HIGH          AGED ABOUT 52 YEARS,
COURT OF
KARNATAKA
                 2.     SRI. D.S. VITTALA
                        S/O LATE SANNEGOWDA,
                        AGED ABOUT 48 YEARS,

                        BOTH ARE R/O DODDAKUDALI VILLAGE,
                        KODLIPETE HOBLI AND POST,
                        SOMWARPETE TALUK
                        KODAGU DISTRICT
                               -2-
                                               NC: 2024:KHC:30451
                                         MFA No. 2437 of 2024




3.    THE DIVISIONAL MANAGER
      REPRESENTED BY NATIONAL
      INSURANCE CO.LTD.,
      SRI MANJUNATHESWARA COMPLEX,
      BUS STAND ROAD HASSAN TOWN,
      HASSAN 573201
                                                  ...RESPONDENTS
     THIS MFA IS FILED U/S 173(1) OF MV ACT, AGAINST THE
JUDGMENT AND AWARD DT.13.12.2019 PASSED IN MVC
NO.941/2018 ON THE FILE OF THE SENIOR CIVIL JUDGE AND
MACT, ARKALGUD, PARTLY ALLOWING THE CLAIM PETITION
FOR COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM:    HON'BLE MR JUSTICE PRADEEP SINGH YERUR


                         ORAL JUDGMENT

Learned counsel for the appellant has filed a memo

seeking withdrawal of the appeal.

2. Memo and submission is taken on record.

3. Appeal is dismissed as not pressed.

Sd/-

(PRADEEP SINGH YERUR) JUDGE

SK