Karnataka High Court
Mr M Abdul Kareem vs Mrs Rizwana Begum S M on 30 July, 2024
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NC: 2024:KHC:30001
MFA No. 2992 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 30TH DAY OF JULY, 2024
BEFORE
THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
MISCELLANEOUS FIRST APPEAL NO. 2992 OF 2024 (CPC)
BETWEEN:
MR M ABDUL KAREEM
SON OF LATE S M MUNEER
AGED 33 YEARS
...APPELLANT
(BY SRI. HUSSAIN MUEEN FAROOQ, ADVOCATE)
AND:
1. MRS RIZWANA BEGUM S M
W/O LATE S M MUNEER
AGED ABOUT 54 YEARS
2. HARISH S
Digitally S/O LATE SRINIVAS
signed by AGED ABOUT 68 YEARS
MEGHA
MOHAN R A/T NO 16
Location: RHENIUS STREET
HIGH RICHMOND TOWN
COURT OF BENGALURU 560025
KARNATAKA
3. SMT R VIJAYALAKSHMI
W/O LATE B R RANGASWAMY
AGED ABOUT 69 YEARS
4. SMT B R SUPRIYA
D/O LATE B R RANGASWAMY
AGED ABOUT 50 YEARS
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MFA No. 2992 of 2024
5. B R DILIP KUMAR
S/O LATE B R RANGASWAMY
AGED ABOUT 48 YEARS
6. B R KAVITHA
D/O LATE B R RANGASWAMY
AGED ABOUT 42 YEARS
7. B R KASTURI RANGAIAH
S/O LATE B R RANGASWAMY
AGED ABOUT 42 YEARS
RESPONDENT NO.2 TO 7 ARE
RESIDING AT: 101,
RAILWAY PARALLEL ROAD
KUMARA PARK WEST
BENGALURU 560020
8. SMT SHUBHA ROMESH PATEL
D/O LATE B R RANGASWAMY
W/O ROMESH VIJAY PATEL
AGED ABOUT 46 YEARS
R/AT AT 190, 3RD CROSS
18TH MAIN, 6TH BLOCK
KORAMANGALA,
BENGALURU 560095
9. DR V A PINTO
S/O LATE B PINTO
AGED ABOUT 71 YEARS
10. MRS. DR P PINTO
AGED 66 YEARS
RESPONDENTS NO.9 AND 10 ARE
RESIDING AT:
NO 37/2, BERLIE STREET
LANGFORD TOWN
BENGALURU 560025
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MFA No. 2992 of 2024
11. SRI J T PINTO
S/O LATE B PINTO
AGED ABOUT 61 YEARS
R/AT NO 30
MAGRATH ROAD
BENGAURU 560025
12. MS HEENA KAUSER
D/O LATE S M MUNEER
AGED ABOUT 32 YEARS
13. MS AMREEN KAUSER
D/O LATE S M MUNEER
AGED ABOUT 28 YEARS
14. MR TOUSIF PASHA
S/O LATE S M MUNEER
AGED ABOUT 27 YEARS
RESPONDENT NO.12 TO 14
ARE RESIDING AT:
NO. 33/6, AM STREET
KALASIPALYAM
BANGALORE NORTH
BANGALORE
KARNATAKA 560002
15. MRS BASHEERA JAN
AGED ABOUT 76 YEARS
W/O LATE D SYED YOUNUS
16. MS AFROZE BANU
AGED 58 YEARS
W/O LATE D SYED YOUNUS
17. MS. SABEENA BANU
AGED 55 YEARS
W/O LATE D SYED YOUNUS
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MFA No. 2992 of 2024
18. MS.HUMERA BANU
AGED 47 YEARS
W/O LATE D SYED YOUNUS
19. MR. SYED SUHAIL
AGED 57 YEARS
W/O LATE D SYED YOUNUS
RESPONDENT NO.15 TO 19
ARE RESIDING AT:
NO 18/1, 5TH CROSS
JAIBHARATH NAGAR
BENGALURU 560033
...RESPONDENTS
(BY SRI.ABHIJIT VERMA, ADVOCATE FOR CAVEATOR/R-1)
***
THIS MFA IS FILED U/O. 43 RULE 1(r) READ WITH
SECTION 104 OF THE CODE OF CIVIL PROCEDURE, 1908,
PRAYING TO SET ASIDE THE ORDER DATED.09.05.2024
PASSED ON I.A.NO.4 IN OS.NO.3344/2024, PENDING ON THE
FILE OF THE ADDITIONAL CITY CIVIL AND SESSIONS JUDGE,
BEFORE VACATION COURT AT BENGALURU ARISING OUT OF
DECREE PASSED IN O.S.No.1535/2010 ON THE FILE OF XVIII
ADDITIONAL CITY CIVIL JUDGE, BENGALURU (CCH-10) AND
O.S.No.25596/2014 ON THE FILE OF XXVI ADDITIONAL CITY
CIVIL AND SESSIONS JUDGE, BENGALURU (CCH-20) WHICH
IS NOT BINDING ON THE RESPONDENTS (ANNEXURE A);
DIRECT ALL THE RESPONDENTS NOT TO ACT IN ANY
MANNER IN RESPECT OF THE SUIT SCHEDULE PROPERTY
TILL THE CONCLUSION AND FINALITY OF THE SUIT FOR
DECLARATION IN O.S.No.3344/2024 PENDING ON THE FILE
OF II ADDL.CITY CIVIL AND SESSIONS JUDGE, BENGALURU,
ETC.
THIS MFA, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
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MFA No. 2992 of 2024
CORAM: HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
ORAL JUDGMENT
A memo is filed stating that the writ petition may be
dismissed as not pressed.
Memo is taken on record.
Accordingly, the Writ Petition is dismissed as
withdrawn.
All pending IAs., if any, shall stand closed.
SD/-
JUDGE
BMV*
