Sri .Sha. Bra, Chandramouleshwara vs Shivalal Ramanath Daga
2024 Latest Caselaw 18769 Kant

Karnataka High Court

Sri .Sha. Bra, Chandramouleshwara vs Shivalal Ramanath Daga on 26 July, 2024

Author: Ravi V Hosmani

Bench: Ravi V Hosmani

                                                 -1-
                                                         NC: 2024:KHC:29522
                                                       MFA No. 5760 of 2023




                         IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 26TH DAY OF JULY, 2024

                                             BEFORE
                            THE HON'BLE MR JUSTICE RAVI V HOSMANI
                    MISCELLANEOUS FIRST APPEAL NO. 5760 OF 2023 (LAC)
                   BETWEEN:

                          SRI .SHA. BRA. CHANDRAMOULESHWARA
                          AGED ABOUT 58 YEARS,
                          SHIVACHARA SWAMIGALU,
                          MATHADHIPATHI,
                          SRI. RAMALINGESHWARA MUTT,
                          HARANAHALLI,
                          SHIVAMOGGA TALUK.
                                                               ...APPELLANT
                   (BY SRI. H.R. VISHWANATH, ADVOCATE (ABSENT))

                   AND:

                   1.     SHIVALAL RAMANATH DAGA

Digitally signed by 2.    DINESH CHAND
GEETHAKUMARI
PARLATTAYA S              S/O. MANGILAL S.JAIN
Location: High
Court of Karnataka
                   3.     SRI. GNANAPRAKASH GOYAL
                          M/S. GOYAL ESTATE

                   4.     SRI.N.C.VENKATARAMANAPPA
                          S/O. SRI. VENKATASWAMAPPA

                   5.     SRI.KENCHAPPA
                          S/O. K.SIDDAPPA
                           -2-
                                       NC: 2024:KHC:29522
                                   MFA No. 5760 of 2023




6.   SRI. SRI. SRI. RAMALINGESHWARA SWAMY
     SARVAADIKKARIGALU SRI. SRI.SRI.SADGURU
     RAMALINGESHWARA MAHASWAMIGALU

7.   SRI. GOPALA KRISHNA AADALITHA ADHIKARI,
     SRI RAMALINGESHWARA MATH

8.   SRI.S.B.SIDDESHWARA SHIVACHARYA
     MAHASWAMIGALU

9.   SRI.JAGADGURU SRI. NILAKANTA
     SARANG DESHIKENDRA MAHASWAMIGALU,
     RAMALINGESHWARA MUTT,
     PEETADHIPATHIGALU.

10. SRI. SHIVAYOGISHWARA SHIVACHARYHA
    MAHASWAMIGALU,
    MATHADIPATHI AND SARVADHIKARI,
    SRI RAMALINGESHWARA MUTT

11. SRI. S.B. GANGADHARESHWARA
    SHIVACHARYHA MAHASWAMIGALU

12. SRI.G.R. GURUMATH
    SARVADHIKARI,
    SRI RAMALINGESHWARA MUTT

13. SRI. SRI.SRI. MALLIKARJUNA
    SHIVACHARYA MAHASWAMIGALU,
    MATHADIPATHI AND SARVADHIKARI OF
    SRI RAMALINGESHWARA MUTT,
    HARANAHALLI, SHIVAMOGA TALUK.

14. SHA. BRA. VISHWARADYA SHIVACHARYA
    SWAMIGALU, MATADHIPATHI OF SRI
                               -3-
                                            NC: 2024:KHC:29522
                                         MFA No. 5760 of 2023




     RAMALINGESHWARA MUTT, HARANAHALLI,
     SHIVAMOGA TALUK & DISTRICT.
                                     ...RESPONDENTS
     THIS MFA IS FILED U/S 54(1) OF LAND ACQUISITION
ACT, AGAINST THE JUDGMENT AND AWARD DATED 13.01.2023
PASSED IN LAC.NO. 48/2014     ON THE FILE OF THE II
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, BENGALURU
(CCH NO. 17), PARTLY ALLOWING THE REFERENCE PETITION
FILED UNDER SECTION 30 AND 31(2) OF THE LAND
ACQUISITION ACT.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:


CORAM:     HON'BLE MR JUSTICE RAVI V HOSMANI


                        ORAL JUDGMENT

None appears.

There is no compliance with office objection, even cost is

not paid. This would indicate that appellant is not diligent in

prosecuting petition.

Hence, appeal is dismissed for non-prosecution.

Sd/-

(RAVI V HOSMANI) JUDGE

KA

Ct: SNN