M/S Nascent Ventures Pvt. Ltd vs M/S Global Engineers (India) Pvt. Ltd
2024 Latest Caselaw 18598 Kant

Karnataka High Court

M/S Nascent Ventures Pvt. Ltd vs M/S Global Engineers (India) Pvt. Ltd on 25 July, 2024

Author: Shivashankar Amarannavar

Bench: Shivashankar Amarannavar

                                                  -1-
                                                                 NC: 2024:KHC:29181
                                                           CRL.A No. 435 of 2014




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                               DATED THIS THE 25TH DAY OF JULY, 2024

                                                BEFORE
                      THE HON'BLE MR JUSTICE SHIVASHANKAR AMARANNAVAR
                                  CRIMINAL APPEAL No. 435 OF 2014
                      BETWEEN:

                            M/s. NASCENT VENTURES PVT. LTD.,
                            HAVING ITS REGISTERED OFFICE AT
                            NO.17-E, 1ST MAIN , 2ND PHASE
                            PEENYA INDUSTRIAL AREA
                            BANGALORE - 560 058.
                                                                      ...APPELLANT

                      (BY SRI MUJTABA H, ADVOCATE
                       V/O DTD. 25.7.2024 ADV. FOR APPELLANT IS PERMITTED TO
                      RETIRE)

                      AND:

                      1.    M/s. GLOBAL ENGINEERS (INDIA) PVT. LTD,
                            REGISTERED OFFICE AT No.24
                            3RD FLOOR, KOTA COMPLEX
                            J.C. ROAD
                            BANGALORE - 560 002
Digitally signed by
LAKSHMINARAYANA             REP. BY ITS MANAGING DIRECTOR
MURTHY RAJASHRI
                            SRI V. RAMESH.
Location: HIGH
COURT OF
KARNATAKA
                      2.    SRI V. RAMESH
                            MANAGING DIRECTOR
                            M/s GLOBAL ENGINEERS (INDIA) PVT. LTD.

                      3.    MRS. VILASINI YOGARAJAN
                            DIRECTOR FINANCE AND ACCOUNTS
                            M/s GLOBAL ENGINEERS (INDIA) PVT. LTD.

                            RESPTS. 2 AND 3 ARE AT No.24,
                            3RD FLOOR, KOTA COMPLEX, J.C. ROAD
                            -2-
                                        NC: 2024:KHC:29181
                                     CRL.A No. 435 of 2014




    BANGALORE -560 002.

    ALSO AT No.1987/C
    NEW No.75, SOUTH END 'C' CROSS
    JAYANAGAR 9TH BLOCK
    NEAR RAGI GUDDA TEMPLE
    BANGALORE - 560 069.
                                          ...RESPONDENTS

(BY SRI NAGENDRA KUMAR K, ADVOCATE FOR R1 AND R2)

     THIS CRL.A. IS FILED UNDER SECTION 378(4) Cr.P.C
PRAYING TO SET ASIDE THE ORDER DATED 03.04.2014
PASSED    BY  THE   XII  ADDL.C.M.M., BANGALORE    IN
C.C.No.36820/10 - ACQUITTING THE RESPONDENT/ACCUSED
FOR THE OFFENCE PUNISHABLE UNDER SECTION 138 OF N.I.
ACT AND ETC.,

    THIS APPEAL COMING ON FOR ORDERS THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM:    HON'BLE MR JUSTICE SHIVASHANKAR AMARANNAVAR


                    ORAL JUDGMENT

(PER: HON'BLE MR JUSTICE SHIVASHANKAR AMARANNAVAR)

1. Learned counsel for appellant files retirement

memo with a copy of notice issued to the appellant dated

25.06.2024, postal receipt and postal track consignment

for having delivered the article on the appellant. Notice

issued by learned counsel for appellant has been served

on the appellant. Learned counsel for appellant submits

that inspite of service of notice, the appellant has not

NC: 2024:KHC:29181

contacted him and not furnished correct address of

respondent No. 3. Hence, learned counsel for appellant is

permitted to retire.

2. None appears for the appellant. It appears that

the appellant is not interested in prosecuting the appeal.

Hence appeal is dismissed for non prosecution.

Sd/-

(SHIVASHANKAR AMARANNAVAR) JUDGE

LRS