The State Of Karnataka And Ors vs Amareshkumar S/O Late Pandarinath ...
2024 Latest Caselaw 15658 Kant

Karnataka High Court

The State Of Karnataka And Ors vs Amareshkumar S/O Late Pandarinath ... on 3 July, 2024

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                                                  NC: 2024:KHC-K:4561-DB
                                                        WA No. 200139 of 2022




                                 IN THE HIGH COURT OF KARNATAKA

                                        KALABURAGI BENCH

                               DATED THIS THE 3RD DAY OF JULY, 2024

                                             PRESENT

                             THE HON'BLE MR. JUSTICE ASHOK S. KINAGI
                                                AND
                               THE HON'BLE MR. JUSTICE RAJESH RAI K

                           WRIT APPEAL NO. 200139 OF 2022 (KLR-RR/SUR)

                      BETWEEN:

                      1.   THE STATE OF KARNATAKA
                           THROUGH ITS PRINCIPAL SECRETARY,
                           DEPARTMENT OF REVENUE,
                           M.S BUILDING, BENGALURU- 01.

                      2.   THE DEPUTY COMMISSIONER
                           BIDAR -585 401.

                      3.   THE SUPERINTENDENT OF JAIL
                           BIDAR - 585 401.
Digitally signed by
BASALINGAPPA
SHIVARAJ
                      4.   THE DEPUTY DIRECTOR OF LAND RECORDS
DHUTTARGAON                TAHSIL OFFICE, BIDAR- 585 401.
Location: HIGH
COURT OF
KARNATAKA
                      5.   THE ASSISTANT DIRECTOR OF LAND RECORDS
                           TAHSIL OFFICE, BIDAR -585 401.

                      6.   THE ASSISTANT COMMISSIONER
                           BIDAR -585 401.

                      7.   THE TAHASILDAR
                           BIDAR -585 401.
                                                                 ...APPELLANTS
                      (BY SRI. MALLAHARAO, AAG AND
                          SRI. MALLIKARJUN C. BASAREDDY, GA)
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                              NC: 2024:KHC-K:4561-DB
                                   WA No. 200139 of 2022




AND:

AMARESHKUMAR
S/O LATE PANDARINATH DOIJODE,
AGED ABOUT 65 YEARS,
OCC. AGRICULTURE, R/O 7-2-161.
RANGREJ GALLI, BIDAR- 585 401.

                                             ...RESPONDENT

(BY SRI. GANESH S. KALBURAGI, ADVOCATE)


       THIS WRIT APPEAL IS FILED U/S. 4 OF THE KARNATAKA
HIGH COURT ACT, PRAYING TO SET ASIDE THE ORDER
PASSED      BY   THE    LEARNED     SINGLE    JUDGE    IN
W.P.NO.223075/2020 ON 27.01.2022, TO MEET THE ENDS OF
JUSTICE AND EQUITY.


       THIS APPEAL, COMING ON FOR FINAL HEARING, THIS
DAY ASHOK S. KINAGI J., DELIVERED THE FOLLOWING:



                       JUDGMENT

After arguing the matter for some time, Sri.Malhar

Rao, learned Additional Advocate General files a memo

seeking leave of the Court to withdraw the appeal with a

liberty to file review petition before the learned Single

Judge in W.P.No.223075/2020. The memo is placed on

record.

NC: 2024:KHC-K:4561-DB

Accordingly, the writ appeal is dismissed as

withdrawn with the aforesaid liberty.

In view of dismissal of appeal, IA.No.3/2022 does not

survive for consideration.

Sd/-

JUDGE

Sd/-

JUDGE

MSR

CT;BN