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Sri Basha P vs The Divisional Controller Ksrtc
2024 Latest Caselaw 15639 Kant

Citation : 2024 Latest Caselaw 15639 Kant
Judgement Date : 3 July, 2024

Karnataka High Court

Sri Basha P vs The Divisional Controller Ksrtc on 3 July, 2024

Author: Jyoti Mulimani

Bench: Jyoti Mulimani

                                               -1-
                                                            NC: 2024:KHC:24932
                                                             RP No. 97 of 2024




                         IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 3RD DAY OF JULY, 2024

                                             BEFORE
                            THE HON'BLE MS. JUSTICE JYOTI MULIMANI
                                REVIEW PETITION NO. 97 OF 2024
                     BETWEEN
                     ,




                     SRI. BASHA.P
                     S/O SRI. PAKIR SABHI,
                     AGED ABOUT 53 YEARS,
                     R/A PERESANDRA VILLAGE AND POST,
                     MANDIKAL HOBLI,
                     CHIKKABALLAPURA TALUK,
                     CHIKKABALLAPURA DISTRICT-562 104.
                                                                 ...PETITIONER

                     (BY SRI. L.SHEKAR., ADVOCATE)

                     AND

                    THE DIVISIONAL CONTROLLER,
                    K.S.R.T.C., CHIKKABALLAPURA DIVISION,
                    CHIKKABALLAPURA,
Digitally signed by
                    REPRESENTED BY ITS CHIEF LAW OFFICER.
PREMCHANDRA         CENTRAL OFFICE, K.H.ROAD,
MR                  BENGALURU-560 027.
Location: High
Court of Karnataka                                             ...RESPONDENT

                          THIS REVIEW PETITION IS FILED UNDER ORDER 47 RULE
                     1 OF THE CPC, 1908, READ WITH RULE 39 OF THE WRIT
                     PROCEEDINGS 1977, PRAYING TO REVIEW THE JUDGMENT
                     AND ORDER DATED: 20.12.2023. AND FURTHER BE PLEASED
                     TO HEAR THE WRIT PETITION NO.15162 OF 20234 ON MERITS
                     AND ETC.,

                          THIS REVIEW PETITION IS COMING ON FOR ORDERS,
                     THIS DAY, THE COURT MADE THE FOLLOWING:
                                    -2-
                                                    NC: 2024:KHC:24932
                                                      RP No. 97 of 2024




                                 ORDER

Sri.Shekar.L., learned counsel for the review petitioner

has appeared in person.

The captioned Review Petition is listed today for orders

regarding noncompliance with office objections, with the

consent of learned counsel for the petitioner, it is heard finally.

The Review petition is filed seeking a review of the order

dated:20.12.2023 passed by this Court in Writ Petition

No.15162/2023 (L-KSRTC). The review petitioner was the

respondent in the Writ Petition, he was served and

unrepresented. He had neither engaged the services of an

advocate nor conducted the case as a party in person. This

Court disposed of the Writ Petition on the merits of the case.

There is no error apparent on the face of the record. The

Review Petition is liable to be rejected and accordingly, it is

rejected.

Sd/-

JUDGE MRP

 
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