Sri. A. Suresh Kumar Porwal vs Sri. K. M. Mahadeva
2024 Latest Caselaw 15635 Kant

Karnataka High Court

Sri. A. Suresh Kumar Porwal vs Sri. K. M. Mahadeva on 3 July, 2024

Author: H.P.Sandesh

Bench: H.P.Sandesh

                                                 -1-
                                                            NC: 2024:KHC:24952
                                                        RSA No. 1494 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 3RD DAY OF JULY, 2024

                                             BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                        REGULAR SECOND APPEAL NO. 1494 OF 2023 (RES)

                   BETWEEN:

                   1.    SRI. A. SURESH KUMAR PORWAL
                         S/O SRI. J. ACHALCHAND
                         AGED ABOUT 52 YEARS,

                   2.    SMT. GULAB S. PORWAL
                         W/O SRI.A. SURESH KUMAR PORWAL
                         AGED ABOUT 38 YEARS,

                         BOTH 1 AND 2 ARE
                         CARRYING ON BUSINESS
                         D.NO.156/1, NEW NO.273,
                         ASHOKA ROAD, MYSURU - 01.
                                                               ...APPELLANTS
                                (BY SRI. MANMOHAN P.N., ADVOCATE)
                   AND:
Digitally signed
by DEVIKA M
Location: HIGH     1.    SRI. K.M.MAHADEVA
COURT OF                 S/O LATE SRI. K.G.CHIKKAMALLAPPA
KARNATAKA                AGED ABOUT 74 YEARS,

                   2.    SMT. T.B.AMBIKA
                         W/O SRI. K.M.MAHADEVA
                         AGED ABOUT 64 YEARS,

                         BOTH 1 AND 2 ARE
                         R/AT D.NO.658, II CROSS,
                         KASHIPATHY AGRAHARA,
                         K.R.MOHALLA, MYSURU.
                                                               ...RESPONDENTS
                               -2-
                                            NC: 2024:KHC:24952
                                         RSA No. 1494 of 2023




     THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST     THE    JUDGMENT      AND    DECREE  DATED
10.03.2023.PASSED IN R.A.NO.87/2021 ON THE FILE OF III
ADDITIONAL SENIOR CIVIL JUDGE AND CJM, MYSURU,
ALLOWING THE APPEAL AND MODIFYING THE JUDGMENT AND
DECREE DATED 27.03.2021 PASSED IN O.S.NO.215/2016 ON
THE FILE OF IV ADDITIONAL I CIVIL JUDGE MYSURU.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                         JUDGMENT

Learned counsel for the appellants has filed a memo

seeking leave of this Court to withdraw the appeal.

In terms of the memo, the appeal is dismissed as

withdrawn.

Sd/-

JUDGE

ST