Citation : 2024 Latest Caselaw 15188 Kant
Judgement Date : 1 July, 2024
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NC: 2024:KHC-K:4419
RSA No. 7407 of 2013
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 1ST DAY OF JULY, 2024
BEFORE
THE HON'BLE Mrs JUSTICE K S HEMALEKHA
REGULAR SECOND APPEAL NO.7407 OF 2013 (DEC/INJ)
BETWEEN:
ALARSAB S/O BADASHASAB MOKASHI
@ JAGIRDAR,
AGE: 66 YEARS, OCC AGRICULTURE,
R/O. HANCHINAL (P.M)
POST. MAMADAPUR,
TQ. AND DIST. BIJAPUR.
...APPELLANT
(SOLE APPELLANT IS DEAD)
AND:
1. GOUSPEERA
Digitally signed
by SWETA S/O PASHCHAHUSAIN INAMDAR,
KULKARNI SINCE DECEASED BY HIS LR'S.
Location: High
Court of
Karnataka 1A. RAFEEK S/O GOUSPEERA INAMDAR,
AGE: 34 YEARS,
OCC: FRUIT VENDOR,
R/O. TIPU SULTAN MAHALLA,
NISAR MADDI, BIJAPUR-586 101.
1B. YASIN
S/O GOUSPEERA INAMDAR,
AGE: 32 YEARS, OCC: GOUNDI,
R/O. IBRAHIMROZA,
BIJAPUR-586 101.
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NC: 2024:KHC-K:4419
RSA No. 7407 of 2013
1C. JALEEL AHMMAD
S/O GOUSPEERA INAMDAR,
AGE: 30 YEARS, OCC: GOUNDI,
R/O. NEW GALLI, IBRAHIMROZA,
BIJAPUR-586 101.
1D. SADIQ S/O GOUSPEERA INAMDAR,
AGE: 36 YEARS, OCC: RICKSHAW DRIVER,
R/O. NEW GALLI, IBRAHIMROZA,
BIJAPUR-586 101.
1E. JAYIDA W/O MOULASAB JAHAGIRDAR,
AGE: 46 YEARS, OCC: HOUSEHOLDWORK,
R/O. NEW GALLI, IBRAHIMROZA,
BIJAPUR-586 101.
1F. BIBIJAN W/O ARIF INAMDAR,
AGE: 39 YEARS, OCC: HOUSEHOLDWORK,
R/O. BEHIND ARKAT SAHEB DARGA,
J.M. ROAD,
BIJAPUR-586 101.
1G. PASHAJADI W/O RIYAZ AHMMAD INAMDAR,
AGE: 36 YEARS, OCC: HOUSEHOLDWORK,
R/O. NEW GALLI, IBRAHIMROZA,
BIJAPUR-586 101.
1H. SAHEBJADE W/O GOUSPEERA INAMDAR,
AGE: 69 YEARS, OCC: HOUSEHOLDWORK,
R/O. NEW GALLI, IBRAHIMROZA,
BIJAPUR-586 101.
2. JALANI PEERA S/O PASHCHASAB INAMDAR,
AGE: 59 YEARS, OCC: PRIVATTE BUSINESS,
R/O. NEAR MEENAXI CHOWK,
BIJAPUR-586 101.
3. HUSENPEERA S/O PASHCHASAB INAMDAR,
AGE: 44 YEARS, OCC: BUSINESS,
R/O. MAMADAPUR,
TQ. AND DIST. BIJAPUR-586 101.
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NC: 2024:KHC-K:4419
RSA No. 7407 of 2013
4. SMT. PYARABI W/O JAHANGIR INAMDAR,
AGE: 34 YEARS, OCC: HOUSEHOLDWORK,
R/O. MAMADAPUR,
TQ. AND DIST. BIJAPUR-586 101.
5. MAHMMADSAB
S/O BADASHASAB MOKASI @ JAHAGIRDAR,
AGE: 64 YEARS, OCC: AGRICULTURE,
R/O. HANCHINAL (P.M)
POST. MAMADAPUR,
TQ. AND DIST. BIJAPUR-586 101.
6. DONGIRISAB S/O BADASHASAB MOKASI
@ JAHAGIRDAR
AGE: 74 YEARS, OCC: AGRICULTURE,
R/O. HANCHINAL (P.M)
POST. MAMADAPUR,
TQ. AND DIST. BIJAPUR-586 101.
...RESPONDENTS
(NOTICE TO R1(B) TO R1(H), R3 TO R6-SERVED;
R1(A) RETURNED POSTAL SHARA)
THIS RSA IS FILED U/S. 100 OF THE CPC, PRAYING TO
SET ASIDE THE JUDGMENT AND DECREE DATED:16.04.2013
PASSED BY THE III ADDL. DISTRICT JUDGE , BIJAPUR IN R.A.
NO.45 OF 2008, THEREBY CONFIRMING THE JUDGMENT AND
DECREE DATED: 31.01.2008 PASSED BY THE I ADDL. CIVIL
JUDGE (SR.DN.) BIJAPUR, IN O.S. NO.64 OF 2000 AND ALLOW
THIS APPEAL AND ETC.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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NC: 2024:KHC-K:4419
RSA No. 7407 of 2013
JUDGMENT
Bailiff report has been returned with the concerned
Court stating that Court notice could not be served as the
sole appellant died.
2. Hence, appeal stands abated.
Sd/-
JUDGE
AT
CT: VD
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