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Siddappa S/O Shivappa Kumbar And Anr vs Gireppa S/O Siddappa Kumbar
2024 Latest Caselaw 15187 Kant

Citation : 2024 Latest Caselaw 15187 Kant
Judgement Date : 1 July, 2024

Karnataka High Court

Siddappa S/O Shivappa Kumbar And Anr vs Gireppa S/O Siddappa Kumbar on 1 July, 2024

                                             -1-
                                                     NC: 2024:KHC-K:4418
                                                        RSA No. 7302 of 2013




                              IN THE HIGH COURT OF KARNATAKA
                                     KALABURAGI BENCH
                            DATED THIS THE 1ST DAY OF JULY, 2024
                                          BEFORE
                           THE HON'BLE Mrs JUSTICE K S HEMALEKHA
                        REGULAR SECOND APPEAL NO.7302 OF 2013 (INJ)
                   BETWEEN:

                   1.   SIDDAPPA S/O SHIVAPPA KUMBAR,
                        AGE: 65 YEARS, OCC: AGRICULTURE,
                        R/O. YAMBATTANAL, TQ. BASAVAN BAGEWADI,
                        DIST. BIJAPUR-586 203.

                   2.  SHIVABAI W/O CHANDRAMAPPA KUMBAR,
                       AGE: 80 YEARS, OCC: HOUSEHOLD,
                       R/O. YAMBATTANAL, TQ. BASAVAN BAGEWADI,
                       DIST. BIJAPUR-586 203.
                                                           ...APPELLANTS
                   (APPELLANT NO.1 AND 2 ARE DEAD)

                   AND:
                   GIREPPA S/O SIDDAPPA KUMBAR,
                   AGE: 67 YEARS, OCC: HOUSEHOLD,
Digitally signed   R/O. YAMBATTANAL, TQ. BASAVAN BAGEWADI,
by SWETA           DIST. BIJAPUR-586 203.
KULKARNI
Location: High                                                ...RESPONDENT
Court of           (BY SRI D.P. AMBEKAR, ADVOCATE)
Karnataka

                        THIS RSA IS FILED U/S. 100 OF THE CPC, PRAYING TO
                   ALLOW THE APPEAL BY SETTING ASIDE THE JUDGMENT AND
                   DECREE DATED 16.06.2009 PASSED IN O.S.NO.208/2000 BY
                   THE CIVIL JUDGE (JR.DN.) BASAVAN BAGEWADI AND WHICH
                   IS CONFIRMED IN R.A.NO.28/2009 BY THE SENIOR CIVIL
                   JUDGE, BASAVAN BAGEWADI, VIDE JUDGMENT AND DECREE
                   DATED 11.02.2013 AND CONSEQUENTLY DISMISS THE SUIT
                   OF THE PLAINTIFF AND ETC.

                       THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
                   COURT DELIVERED THE FOLLOWING:
                             -2-
                                    NC: 2024:KHC-K:4418
                                       RSA No. 7302 of 2013




                        JUDGMENT

Bailiff report has been returned with the concerned

Court stating that appellant Nos.1 and 2 are died.

2. Appeal stands abated.

Sd/-

JUDGE

AT

CT:V D

 
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