Karnataka High Court
Kotresh Mallappa Aili vs Nagalingappa Basappa Aili on 8 January, 2024
-1-
NC: 2024:KHC-D:377-DB
RFA.CROB No. 100001 of 2020
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 8TH DAY OF JANUARY, 2024
PRESENT
THE HON'BLE MR JUSTICE ASHOK S. KINAGI
AND
THE HON'BLE MR JUSTICE RAJESH RAI K
RFA CROSS OBJ NO. 100001 OF 2020 (PAR/POS-)
BETWEEN:
KOTRESH MALLAPPA AILI,
AGE: 43 YEARS, OCC: BUSINESS,
R/O: KANAGOORI ONI, BETAGERI,
TQ. AND DIST: GADAG. PIN: 582 101.
...CROSS OBJECTOR
(BY SRI. ARAVIND D. KULKARNI, ADVOCATE)
AND:
1. NAGALINGAPPA BASAPPA AILI,
AGE: 38 YEARS, OCC: BUSINESS AND AGRIL.,
R/O: KALABURGI ONI, BETAGERI,
TQ. AND DIST: GADAG, PIN: 582 101.
Digitally signed
by
SHIVAKUMAR
2. VENKATESH BASAPPA AILI,
HIREMATH AGE: 36 YEARS, OCC: BUSINESS AND AGRIL.,
Date:
2024.01.11
10:45:27
R/O: KANAGOORI ONI, BETAGERI,
+0530 TQ. AND DIST: GADAG, PIN: 582 101.
3. JAYASHREE BASAVARAJ GOTUR,
AGE: 48 YEARS, OCC: HOUSEHOLD WORK,
R/O: NEAR RAMADEVI TEMPLE,
VEGETABLE MARKET, ILKAL,
TQ: HUNAGUND, DIST: BAGALKOT, PIN: 587 118.
4. VEENA W/O. HEMARAJ TATTI,
AGE: ABOUT 43 YEARS, OCC: HOUSEHOLD WORK,
R/O: KUMBAR ONI, HOSPET CHOWK,
REVINGTON ROAD, BETAGERI,
TQ. AND DIST: GADAG. PIN: 582 101.
-2-
NC: 2024:KHC-D:377-DB
RFA.CROB No. 100001 of 2020
5. MEENAXI W/O. NAGARAJ MANTAGONDI,
AGE: ABOUT 40 YEARS,
OCC: HOUSEHOLD WORK,
R/O: BEHIND LIC OFFICE, TEACHERS COLONY,
GANGAVATI, DIST: KOPPAL. PIN: 583 227.
6. TRIEVENI W/O. BHEEMRAO GANAPA,
AGE: ABOUT 38 YEARS,
OCC: HOUSEHOLD WORK,
R/O: SANTA COLONY, TIMLEWADI,
TQ. AND DIST: KHOLAPUR,
MAHARASTRA, PIN: 416 011.
7. SMT. PUSPA W/O. MANJUNATH DABADI,
AGE: ABOUT 36 YEARS,
OCC: HOUSEHOLD WORK,
R/O: NEAR CHOWDESHWARI TEMPLE,
RAYADURGA, TQ: RAYADURGA, DIST: ANANTAPUR,
(ANDHRA PRADESH) PIN: 515 001.
8. RADHA W/O. GURURAJ TATTI,
AGE: ABOUT 34 YEARS,
OCC: HOUSEHOLD WORK,
R/O: KUMBAR ONI, HOSPET CHOWK,
REVINGTON ROAD, BETAGERI,
TQ. AND DIST: GADAG, PIN: 582 101.
9. RATNAVVA W/O. BASAPPA AILI,
AGE: 68 YEARS, OCC: HOUSEHOLD WORK,
R/O: KALABURGI ONI, BETAGERI,
TQ. AND DIST: GADAG, PIN: 582 101.
NEELAMMA W/O. NAGALINGAPPA AILI,
SINCE DECEASED BY HER LRS
WHO IS PRESENT CROSS APPELLANT
10. TRIEVENI NAGALINGAPPA AILI,
AGE: 38 YEARS, OCC: HOUSEHOLD WORK,
R/O: KALABURGI ONI, BETAGERI,
TQ. AND DIST: GADAG, PIN: 582 101.
11. SUSMA W/O. VENKATESH AILI,
AGE: ABOUT 31 YEARS,
OCC: HOUSEHOLD WORK,
R/O: KALABURGI ONI, BETAGERI,
TQ. AND DIST: GADAG, PIN: 582 101.
-3-
NC: 2024:KHC-D:377-DB
RFA.CROB No. 100001 of 2020
12. PREMANATHSA S/O. DATTUSA PUJARI,
AGE: ABOUT 70 YEARS, OCC: BUSINESS,
R/O: MATHURA COLONY, KESHWAPUR,
KUSUGAL ROAD, HUBLI. PIN: 580 020.
13. SAINATH S/O. PREMANATHSA PUJARI,
AGE: ABOUT 35 YEARS, OCC: BUSINESS,
R/O: MATHURA COLONY,
KESHWAPUR, KUSUGAL ROAD,
HUBLI. PIN: 580 020.
14. GEETA W/O. PREMANATHSA PUJARI,
AGE: ABOUT 65 YEARS, OCC: HOUSEHOLD,
R/O: MATHURA COLONY,
KESHWAPUR, KUSUGAL ROAD,
HUBLI. PIN: 580 020.
...RESPONDENTS
THIS RFA.CROB IN RFA NO.100472/2019 FILED UNDER ORDER
41 RULE 22 AND UNDER SECTION 96 OF CPC, PRAYING TO SET
ASIDE THE JUDGMENT AND DECREE DATED 16.07.2019 PASSED IN
O.S.NO.176/2011 ON THE FILE OF THE ADDITIONAL SENIOR CIVIL
JUDGE, GADAG, AND THEREBY DECREE THE COUNTER CLAIM SUIT
IN O.S.176/2011 AS PRAYED AND IN THE ALTERNATIVE ALLOWING
THE CROSS APPEAL SETTING ASIDE THE JUDGMENT AND DECREE IN
O.S.NO.176/2011 PASSED BY ADDITIONAL SENIOR CIVIL JUDGE,
GADAG, AN ORDER OF REMAND BE PASSED AND MATTER BE
REMANDED TO TRIAL COURT FOR FRESH DISPOSAL IN
ACCORDANCE WITH LAW AND THAT ANY OTHER RELIEF DEEMED FIT
IN THE EYES OF LAW BE AWARDED TO CROSS APPELLANT.
THIS PETITION, COMING ON FOR ORDER, THIS DAY, ASHOK
S. KINAGI, J., MADE THE FOLLOWING:
-4-
NC: 2024:KHC-D:377-DB
RFA.CROB No. 100001 of 2020
ORDER
This Cross-Objection was filed on 02.01.2020.
Office has raised the objections.
Inspite of granting sufficient opportunity, the Cross-
Objector has failed to comply with the office objections for
last three years. It shows that the Cross-Objector is not
interested in prosecuting the Cross-Objection. Accordingly,
Cross-Objection is dismissed for non-compliance of office
objection.
Sd/-
JUDGE
Sd/-
JUDGE
PJ/ Ct-cmu
