Babumiyan S/O Sulemansab Rozewale vs Meraj Patel S/O Maheboob Patel
2024 Latest Caselaw 503 Kant

Karnataka High Court

Babumiyan S/O Sulemansab Rozewale vs Meraj Patel S/O Maheboob Patel on 5 January, 2024

Author: Rajendra Badamikar

Bench: Rajendra Badamikar

                                             -1-
                                                      NC: 2024:KHC-K:218
                                                       RSA No. 7123 of 2011




                            IN THE HIGH COURT OF KARNATAKA

                                    KALABURAGI BENCH

                        DATED THIS THE 5TH DAY OF JANUARY, 2024

                                           BEFORE
                    THE HON'BLE MR. JUSTICE RAJENDRA BADAMIKAR

                        REGULAR SECOND APPEAL NO. 7123 OF 2011
                                         (DEC/INJ)
                   BETWEEN:

                   1.   BABUMIYAN
                        S/O SULEMANSAB ROZEWALE
                        SINCE DECEASED BY HIS LRS,

                        1A) HAMIDA BEGUM
                            W/O BABUMIYA ROZAWALA,
                            @BABU ROZA,
                            AGE: 82 YEARS,

                        1B) MOINUDDIN
                            S/O. BABUMIYA ROZAWALA
Digitally signed            @ BABU ROZA,
by SHILPA R
TENIHALLI                   AGE: 60 YEARS,
Location: HIGH
COURT OF                1C) ZAHEEDA BEGUM
KARNATAKA
                           W/O. SAHABUDDIN,
                           D/O. BABUMIYA ROZAWALA,
                           @ BABY ROZA,
                           AGE: 58 YEARS,

                        1D) ZUBEDA BEGUM
                            W/O. REYAZ,
                            D/O. BABUMIYA ROZAWALA,
                            @BABU ROZA,
                            AGE: 56 YEARS,
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                                   NC: 2024:KHC-K:218
                                      RSA No. 7123 of 2011




   1E)   BIBAN
         W/O. RUKMUDDIN INAMDAR,
         D/O. BABUMIYA ROZAWALA,
         @ BABU ROZA,
         AGE: 54 YEARS,

   1F) GORIBEE
      W/O. AZMUDDIN,
      D/O. BABUMIYA ROZAWALA,
      @ BABU ROZA,
     AGE: 52 YEARS,

   1G) SULEMAN
      S/O. BABUMIYA ROZAWALA,
      @ ROZA,
      AGE: 46 YEARS,

       ALL ARE R/O. KADANI VILLAGE,
       TQ. AND DIST. KALABURGI.


                                             ...APPELLANTS
(BY SRI SHIVANAND PATIL, ADVOCATE)

AND:

MERAJ PATEL
S/O MAHEBOOB PATEL,
AGE: 35 YEARS, OCC: AGRICULTURE,
R/O. VILLAGE KADANI,
TQ. AND DIST. GULBARGA.

                                            ...RESPONDENT

(BY SRI VIKRAM VIJAY KUMAR, ADVOCATE)

     THIS RSA IS FILED U/S. 100 OF CPC, PRAYING TO CALL
FOR AND EXAMINE THE RECORDS IN O.S.NO.270/2006 OF THE
1ST ADDITIONAL CIVIL JUDGE (JR DN) AT GULBARGA AND R.A.
NO.66/2009 OF THE PRINCIPAL CIVIL JUDGE (SR.DN.)
GULBARGA, AND ALLOW THE APPEAL BY SETTING ASIDE THE
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                                           NC: 2024:KHC-K:218
                                            RSA No. 7123 of 2011




IMPUGNED JUDGMENT AND DECREE DATED 08.12.2010 IN
R.A.NO.66/2009 AND RESTORING THE JUDGMENT AND
DECREE IN O.S.NO. 270/2006.

     THIS APPEAL COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

The learned counsel for the appellants is absent. The

order sheet discloses that all along there is no

representation on behalf of the appellants and the Court

has given maximum opportunities to the learned counsel

for the appellants to advance his arguments. Though the

matter is pending since 2011, the appellants have not

shown any interest in prosecuting the matter. Hence, the

appeal stands dismissed for non prosecution.

Sd/-

JUDGE

SRT