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K S Srinivasa vs K R Sudheeksha
2024 Latest Caselaw 499 Kant

Citation : 2024 Latest Caselaw 499 Kant
Judgement Date : 5 January, 2024

Karnataka High Court

K S Srinivasa vs K R Sudheeksha on 5 January, 2024

Author: H.P.Sandesh

Bench: H.P.Sandesh

                                                -1-
                                                             NC: 2024:KHC:645
                                                           RP No. 333 of 2023




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 5TH DAY OF JANUARY, 2024

                                            BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                               REVIEW PETITION NO. 333 OF 2023
                                                IN
                                      R.S.A.NO.1366/2022
                   BETWEEN:


                   1.    K.S. SRINIVASA
                         S/O SURESH K.M.
                         AGED ABOUT 14 YEARS

                   2.    K.S. MOHAN PRIYA
                         D/O SURESH K.M.
                         AGED ABOUT 10 YEARS

                         PER.1 AND 2 ARE MINOR,
                         AND REPRESENTED BY THEIR NEXT
                         FRIEND AND NATURAL GUARDIAN
                         I.E., MOTHER SMT. J. PAVITHRA
Digitally signed
by SHARANYA T            W/O SURESH K.M.
Location: HIGH           AGED ABOUT 37 YEARS,
COURT OF                 R/AT SOPPINA BEEDI, NANDI ROAD,
KARNATAKA
                         5TH DIVISION, 20TH WARD
                         CHIKKABALLAPURA 562101
                                                               ...PETITIONERS

                            (BY SRI. LOURDU MARIYAPPA A., ADVOCATE)
                   AND:

                   1.    K.R. SUDHEEKSHA
                         D/O K. KRISHNAREDDY.
                         AGED ABOUT 29 YEARS,
                            -2-
                                          NC: 2024:KHC:645
                                       RP No. 333 of 2023




2.   SMT. N.V. AMBUJAKASHI REDDY
     W/O K. KRISHNAREDDY.
     AGED ABOUT 62 YEARS,

     RESPONDENT NO.1 AND 2 ARE
     RESIDING AT ASHWINI EXTENSION,
     NEAR NEW PUBLIC SCHOOL,
     CHINTAMANI TOWN-563125
     CHIKKABALLAPURA DISTRICT.
                                           ...RESPONDENTS


     THIS REVIEW PETITION IS FILED UNDER SECTION 114
R/W ORDER 47 RULE 1 OF CPC, PRAYING TO ALLOW THE
ABOVE REVIEW PETITION FILED BY THE PETITIONER HEREIN
AND THEREBY REVIEW THE JUDGMENT DATED 10/04/2023 IN
RSA NO.1366/2022 AT ANNEXURE-A, PASSED BY THIS
HON'BLE COURT AND RESTORE THE RSA NO.1366/2022 FOR
ADJUDICATION, IN ACCORDANCE WITH LAW.

    THIS PETITION COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:

                         ORDER

Learned counsel for appellants has filed a memo for

not pressing the present revision petition. Hence, in view

of the memo, the present revision petition is dismissed as

not pressed.

Sd/-

JUDGE

RHS

 
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