Citation : 2024 Latest Caselaw 482 Kant
Judgement Date : 5 January, 2024
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NC: 2024:KHC-K:173
RFA No. 200050 of 2014
IN THE HIGH COURT OF KARNATAKA,
KALABURAGI BENCH
DATED THIS THE 5TH DAY OF JANUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE E.S.INDIRESH
REGULAR FIRST APPEAL NO. 200050 OF 2014
(PAR/POS)
BETWEEN:
JUTTAYYA @ NARASAPPA S/O RAMAYYA,
DEAD BY LRS LATE ANJINAYYA DEAD BY LRS.
1) SMT. EASHWARAMMA W/O LATE ANJANEYYA,
AGE-70 YEARS.
2) RAMACHANDRA S/O LATE ANJINEYYA,
AGE: 50 YEARS,
3) SHANKAR S/O ANJINEYYA,
AGE: 48 YEARS,
Digitally signed
by SACHIN
4) SMT. RAMALINGAMMA @ PADMAVATHI
Location: HIGH
COURT OF W/O H.NARASAPPA,
KARNATAKA AGE: 45 YEARS,
5) SHIVALINGAMMA D/O ANJINEYYA
W/O ASHAPPA,
AGE: 43 YEARS,
6) NAGARAJ S/O ANJINEYYA,
AGE: 40 YEARS,
7) MAHADEV S/O ANJINEYYA,
AGE: 40 YEARS,
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NC: 2024:KHC-K:173
RFA No. 200050 of 2014
8) SIDDALINGAMMA D/O LATE ANJINEYYA,
AGE: 45 YEARS,
9) SAVITRI D/O ANJINEYYA,
AGE: 32 YEARS,
10) RAVI S/O ANJINEYYA,
AGE: 25 YEARS,
11) CHAYA D/O ANJINEYYA W/O ASHOK,
AGE: 30 YEARS,
12) SANGEETHA D/O ANJINEYYA,
AGE: 23 YEARS,
ALL ARE R/O NEAR PILKAMMA TEMPLE WADI,
TALUKA CHITTAPUR-585225,
DIST: GULBARGA.
...APPELLANTS
(BY SRI. RAVI (ABSENT) (APPELLANT No.10)
AND:
1. HULIGEPPA S/O LATE RAMAYYA DEAD BY LRS
1)B) HULIGEPPA S/O HULIGEPPA, DEAD BY LRS.
2) HANAMANTHA S/O HULIGEPPA, AGE:35 YEARS,
1A) HANUMANTHA S/O HULIGEPPA,
DEAD BY LRS.
1B) HULIGEPPA S/O HULIGEPPA,
DEAD BY LRS.
2) HANUMANTHA S/O HULIGEPPA,
AGE: 35 YEARS,
3) ANJANEYYA S/O HULIGEPPA,
AGE: 30 YEARS,
4) HULIGEPPA S/O HULIGEPPA,
DEAD BY LR'S.
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RFA No. 200050 of 2014
4A) SMT. ANANDAMMA W/O LATE HULIGEPPA,
DEAD BY LRS.
4B) NARASAPPA S/O HULIGEPPA,
DEAD BY LRS.
4C) JAYA KUMAR S/O HULIGEPPA,
AGE:63 YEARS,
4D) RAJU S/O HULIGEPPA
DEAD BY LRS.
4E) PARVATHI W/O RAJU,
AGE: 40 YEARS,
4F) SUNIL S/O RAJU,
AGE: 25 YEARS,
5) DILIP S/O HULIGEPPA
DEAD BY LRS.
5A) CHANNAMMA W/O DILIP,
AGE: 45 YEARS,
5B) DINESH S/O HULIGEPPA,
AGE: 28 YEARS,
6) BUDDAYYA S/O HULIGEPPA,
AGE: 28 YEARS,
7) RAMA S/O BUDDAYYA,
DEAD BY LRS.
7A) HANAMANTHI W/O RAMA,
AGE: 40 YEARS,
8) NARASAPPA S/O BUDDAYYA,
DEAD BY LRS.
8A) SHANTAMMA W/O NARASAPPA,
AGE: 40 YEARS,
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NC: 2024:KHC-K:173
RFA No. 200050 of 2014
8B) NARASAPPA S/O BUDDAYYA,
AGE: 40 YEARS,
9) KRUPADAS S/O HULIGEPPA
DEAD BY LRS.
9A) SAVITRAMMA W/O KRUPADAS
DEAD BY LRS.
9B) CHANDRASHEKHAR S/O KRUPADAS,
AGE: 43 YEARS, VOT. SERVANT,
RAICHUR./
10) NAGAPPA S/O NAGAYYA,
DEAD BY LRS.
10A) HANUMANTHA S/O NAGAPPA,
AGE: 60 YEARS,
10B) RAMASWAMY S/O HANUMANTHA,
AGE: 30 YEARS,
11) NAGAPPA S/O RAMAYYA
DEAD BY LRS.
11A) HANUMANTHA S/O NAGAPPA,
AGE: 60 YEARS,
11B) RAMASWAMY S/O HANUMANATHA,
AGE: 30 YEARS,
12) MALLAYYA S/O NAGAPPA
DEAD BY LRS.
12A) NARASAPPA S/O MALLAYYA,
AGE: 40 YEARS,
12B) NAGARAJ S/O MALLAYYA,
AGE: 40 YEARS,
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RFA No. 200050 of 2014
12C) NAGAPPA S/O MALLAYYA,
AGE: 26 YEARS,
12D) HANUMANTHA S/O MALLAYYA,
AGE: 32 YEARS,
13) BUCHAYYA S/O NAGAPPA,
AGE: 48 YEARS,
14) DUBBAYYA S/O RAMAYYA
DEAD BY LRS.
14A) NEELAMMA W/O BOGULAYYA,
AGE: 55 YEARS,
14B) DODDA NARASAPPA S/O BOGULAYYA,
AGE: 35 YEARS,
14C) SANNA NARASAPPA S/O BOGULAYYA,
AGE: 32 YEARS,
14D) MAREPPA S/O BOGULAYYA,
AGE: 30 YEARS,
14E) LANKAPPA S/O BOGULAYYA,
AGE:42 YEARS,
ALL ARE R/O MITTIMALKAPUR VILLAGE OF
RAICHUR, TALUKA & DIST. RAICHUR-584103.
15. N.CHANDRASHEKARAYYA S/O AMARAYYA,
AGE: 58 YEARS, OCC: ADVOCATE,
R/O MAKTALPET, RAICHUR-584103
16. MUKUND S/O RAGHURAJ (M.R.MUTTAGI)
R/O AMARKHED LAYOUT,
RAICHUR-584103.
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NC: 2024:KHC-K:173
RFA No. 200050 of 2014
17. BASANNA S/O LATE AMBANNA,
AGE: 49 YEARS,
R/O VASAVI NAGAR,
RAICHUR-584103.
18. S.NAGARAJAYYA S/O VENKATARAMAYYAA,
MAJOR,
R/O JAWHAR NAGAR,
RAICHUR-584103.
19. D.SHIVARAJ S/O VENKATSWAMY,
MAJOR, CMC, COUNCILLOR,
NEAR RADIO STATION,
RAICHUR-584103.
20. E.VIJAYA GANESH S/O V.ANJANEYYA,
MAJOR, BUSINESS,
R/O NEAR RADIO STATION,
RAICHUR-584103.
21. AHMED PASHA S/O M.MEHABOOB,
MAJOR, RAICHUR-584103.
...RESPONDENTS
(BY SRI. MAHANTESH PATIL, ADVOCATE FOR R20;
APPEAL AGAINST R1 IS DISMISSED AS ABATED, V/O
DTD.26.10.2023;
NOTICE TO R16, 17, 19 AND R21 ARE DISPENSED WITH, V/O
DTD. 12.07.2016;
R1(A & B), R4(A, B & D), R5, R7, R8, R9, 9(A), R10, R11, R12
AND R14 ARE DEAD;
NOTICE TO R2, R3, R4©, R4(E), R4(F), R5(A) & (B), R6, R7(A),
R8(A) & (B), R9(B), R10(A) & (B), R11(A) & (B), R12(A) TO
(D), R13, R14(A) TO (E), R15-SERVED)
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NC: 2024:KHC-K:173
RFA No. 200050 of 2014
THIS RFA IS FILED U/S 96 OF CPC, AGAINST THE
JUDGEMENT AND DECREE DATED 24.10.2011 PASSED IN O.S.
NO. 24/2009 ON THE FILE OF THE PRINCIPAL SENIOR CIVIL
JUDGE AT RAICHUR, WHEREIN, THE SUIT WAS DISMISSED.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
There is no representation on behalf of the
appellants.
Perusal of the order sheet would indicate that, on
08.11.2023 and 01.12.2023, learned counsel
appearing for the appellants has not appeared before
the court. It would indicate that appellants are not
interested to pursue the appeal. Accordingly, the
Regular First Appeal is dismissed for non-
prosecution.
Sd/-
JUDGE
SB
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