Karnataka High Court
Mr. Arvinda C vs P Chinnappa on 4 January, 2024
Author: H.T. Narendra Prasad
Bench: H.T. Narendra Prasad
-1-
NC: 2024:KHC:401
RFA No. 952 of 2016
C/W RFA No. 953 of 2016
RFA No. 954 of 2016
RFA No. 955 of 2016
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 4TH DAY OF JANUARY, 2024
BEFORE
THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
REGULAR FIRST APPEAL NO. 952 OF 2016 (PA/DE/IN)
C/W
REGULAR FIRST APPEAL NO. 953 OF 2016(PA/DE/IN)
REGULAR FIRST APPEAL NO. 954 OF 2016(PA/DE/IN)
REGULAR FIRST APPEAL NO. 955 OF 2016(PA/DE/IN)
IN RFA 952/2016
BETWEEN:
MR. ARVINDA C
S/O P CHINNAPPA
AGED ABOUT 35 YEARS
R/AT GOVINDAPURA
NEAR SRI RAMA TEMPLE
ARABIC COLLEGE POST
Digitally signed BANGALORE - 45.
by
DHANALAKSHMI REP BY GPA HOLDER OF THE APPELLANT
MURTHY SRI P SRINIVAS
Location: High
Court of S/O LATE N PILLANNA
Karnataka
AGED ABOUT 44 YEARS
R/AT GOVINDAPURA
NEAR SRI RAMA TEMPLE
ARABIC COLLEGE POST
BANGALORE - 45
...APPELLANT
(BY SMT. DEEPA V., ADVOCATE)
-2-
NC: 2024:KHC:401
RFA No. 952 of 2016
C/W RFA No. 953 of 2016
RFA No. 954 of 2016
RFA No. 955 of 2016
AND:
1. P CHINNAPPA
SINCE DEAD BY HIS LR'S
SMT SANDHYA
D/O LATE P CHINNAPPA
AGED ABOUT 39 YEARS
2. SMT VIDHYA
D/O LATE P CHINNAPPA
AGED ABOUT 37 YEARS
R1 & R2 ARE R/AT GOVINDAPURA
NEAR SRI RAMA TEMPLE
ARABIC COLLEGE POST
BANGALORE 5600045.
3. SMT FIONA KARLE
W/O SUDHARSHAN KARLE
AGED ABOUT 62 YEARS
R/AT NO 261, 4TH MAIN
MAHALAKSHMI LAYOUT
BANGALORE - 560086.
...RESPONDENTS
(BY SRI. VIVEK HOLLA.,ADVOCATE FOR R3:
NOTICE TO R2 IS H/S V/O DATED: 20.09.2023:
NOTICE TO R1 IS H/S V/O DATED: 29.09.2023)
THIS RFA IS FILED UNDER SECTION 96 OF CPC.,
AGAINST THE ORDER DATED 02.01.2015 PASSED ON I.A NO.3
IN O.S NO.4013/2014 ON THE FILE OF THE XLIII ADDL. CITY
CIVIL AND SESSIONS JUDGE, BENGALURU, ALLOWING THE I.A
NO.3. FILED UNDER ORDER VII RULE 11(d) R/W SECTION 151
OF CPC.
IN RFA 953/2016
BETWEEN:
MR. ARVINDA C
S/O P CHINNAPPA
AGED ABOUT 35 YEARS
-3-
NC: 2024:KHC:401
RFA No. 952 of 2016
C/W RFA No. 953 of 2016
RFA No. 954 of 2016
RFA No. 955 of 2016
R/AT GOVINDAPURA
NEAR SRI RAMA TEMPLE
ARABIC COLLEGE POST
BANGALORE - 45.
REP BY GPA HOLDER OF THE APPELLANT
SRI P SRINIVAS
S/O LATE N PILLANNA
AGED ABOUT 44 YEARS
R/AT GOVINDAPURA
NEAR SRI RAMA TEMPLE
ARABIC COLLEGE POST
BANGALORE - 45
...APPELLANT
(BY SMT. DEEPA V., ADVOCATE)
AND:
1. P CHINNAPPA
SINCE DEAD BY HIS LR'S
SMT SANDHYA
D/O LATE P CHINNAPPA
AGED ABOUT 39 YEARS
2. SMT VIDHYA
D/O LATE P CHINNAPPA
AGED ABOUT 37 YEARS
R1 & R2 ARE R/AT GOVINDAPURA
NEAR SRI RAMA TEMPLE
ARABIC COLLEGE POST
BANGALORE 5600045.
3. SRI MAHENDRA KARLE
S/O L.T KARLE
AGED ABOUT 61 YEARS
R/AT NO 261, 4TH MAIN
MAHALAKSHMI LAYOUT
BANGALORE - 560086.
...RESPONDENTS
-4-
NC: 2024:KHC:401
RFA No. 952 of 2016
C/W RFA No. 953 of 2016
RFA No. 954 of 2016
RFA No. 955 of 2016
(BY SRI. VIVEK HOLLA.,ADVOCATE FOR R3:
NOTICE TO R2 IS H/S V/O DATED: 20.09.2023:
NOTICE TO R1 IS H/S V/O DATED: 29.09.2023)
THIS RFA IS FILED UNDER SECTION 96 OF CPC.,
AGAINST THE ORDER DATED 02.01.2015 PASSED ON I.A NO.3
IN O.S NO.4015/2014 ON THE FILE OF THE XLIII ADDL. CITY
CIVIL AND SESSIONS JUDGE, BENGALURU, ALLOWING THE I.A
NO.3. FILED UNDER ORDER VII RULE 11(d) R/W SECTION 151
OF CPC.
IN RFA 954/2016
BETWEEN:
MR. ARVINDA C
S/O P CHINNAPPA
AGED ABOUT 35 YEARS
R/AT GOVINDAPURA
NEAR SRI RAMA TEMPLE
ARABIC COLLEGE POST
BANGALORE - 45.
REP BY GPA HOLDER OF THE APPELLANT
SRI P SRINIVAS
S/O LATE N PILLANNA
AGED ABOUT 44 YEARS
R/AT GOVINDAPURA
NEAR SRI RAMA TEMPLE
ARABIC COLLEGE POST
BANGALORE - 45
...APPELLANT
(BY SMT. DEEPA V., ADVOCATE)
AND:
1. P CHINNAPPA
SINCE DEAD BY HIS LR'S
-5-
NC: 2024:KHC:401
RFA No. 952 of 2016
C/W RFA No. 953 of 2016
RFA No. 954 of 2016
RFA No. 955 of 2016
SMT SANDHYA
D/O LATE P CHINNAPPA
AGED ABOUT 39 YEARS
2. SMT VIDHYA
D/O LATE P CHINNAPPA
AGED ABOUT 37 YEARS
R1 & R2 ARE R/AT GOVINDAPURA
NEAR SRI RAMA TEMPLE
ARABIC COLLEGE POST
BANGALORE 5600045.
3. SRI SUDHARSHAN KARLE
S/O L.T KARLE
AGED ABOUT 63 YEARS
R/AT NO 261, 4TH MAIN
MAHALAKSHMI LAYOUT
BANGALORE - 560086.
...RESPONDENTS
(BY SRI. VIVEK HOLLA.,ADVOCATE FOR R3:
NOTICE TO R2 IS H/S V/O DATED: 20.09.2023:
NOTICE TO R1 IS H/S V/O DATED: 29.09.2023)
THIS RFA IS FILED UNDER SECTION 96 OF CPC.,
AGAINST THE ORDER DATED 02.01.2015 PASSED ON I.A NO.3
IN O.S NO.4016/2014 ON THE FILE OF THE XLIII ADDL. CITY
CIVIL AND SESSIONS JUDGE, BENGALURU, ALLOWING THE I.A
NO.3. FILED UNDER ORDER VII RULE 11(d) R/W SECTION 151
OF CPC.
IN RFA 955/2016
BETWEEN:
MR. ARVINDA C
S/O P CHINNAPPA
AGED ABOUT 35 YEARS
R/AT GOVINDAPURA
-6-
NC: 2024:KHC:401
RFA No. 952 of 2016
C/W RFA No. 953 of 2016
RFA No. 954 of 2016
RFA No. 955 of 2016
NEAR SRI RAMA TEMPLE
ARABIC COLLEGE POST
BANGALORE - 45.
REP BY GPA HOLDER OF THE APPELLANT
SRI P SRINIVAS
S/O LATE N PILLANNA
AGED ABOUT 44 YEARS
R/AT GOVINDAPURA
NEAR SRI RAMA TEMPLE
ARABIC COLLEGE POST
BANGALORE - 45
...APPELLANT
(BY SMT. DEEPA V., ADVOCATE)
AND:
1. P CHINNAPPA
SINCE DEAD BY HIS LR'S
SMT SANDHYA
D/O LATE P CHINNAPPA
AGED ABOUT 39 YEARS
2. SMT VIDHYA
D/O LATE P CHINNAPPA
AGED ABOUT 37 YEARS
R1 & R2 ARE R/AT GOVINDAPURA
NEAR SRI RAMA TEMPLE
ARABIC COLLEGE POST
BANGALORE 5600045.
3. SRI SAROJINI KARLE
W/O L.T KARLE
AGED ABOUT 87 YEARS
R/AT NO 261, 4TH MAIN
MAHALAKSHMI LAYOUT
BANGALORE - 560086.
...RESPONDENTS
(BY SRI. VIVEK HOLLA.,ADVOCATE FOR R3:
NOTICE TO R2 IS H/S V/O DATED: 20.09.2023:
NOTICE TO R1 IS H/S V/O DATED: 29.09.2023)
-7-
NC: 2024:KHC:401
RFA No. 952 of 2016
C/W RFA No. 953 of 2016
RFA No. 954 of 2016
RFA No. 955 of 2016
THIS RFA IS FILED UNDER SECTION 96 OF CPC.,
AGAINST THE ORDER DATED 02.01.2015 PASSED ON I.A NO.3
IN O.S NO.4017/2014 ON THE FILE OF THE XLIII ADDL. CITY
CIVIL AND SESSIONS JUDGE, BENGALURU, ALLOWING THE I.A
NO.3. FILED UNDER ORDER VII RULE 11(d) R/W SECTION 151
OF CPC.
THESE APPEALS, COMING ON FOR ADMISSION, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:
JUDGMENT
1. The learned counsel for the appellants has a filed
memo dated 3.1.2024 in each of the above appeals
stating that the appellants seek permission of this
Court to withdraw the appeals.
2. The memos are placed on record.
3. Accordingly, the appeals are dismissed as
withdrawn.
Sd/-
JUDGE
DM
