C. Manikya Reddy vs Smt.Drashayani W/O C. Manikya Reddy
2024 Latest Caselaw 221 Kant

Karnataka High Court

C. Manikya Reddy vs Smt.Drashayani W/O C. Manikya Reddy on 3 January, 2024

Author: N.S.Sanjay Gowda

Bench: N.S.Sanjay Gowda

                                                              -1-
                                                                      NC: 2024:KHC-D:65
                                                                      RP No. 100048 of 2020




                                      IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                          DATED THIS THE 3RD DAY OF JANUARY, 2024

                                                           BEFORE

                                          THE HON'BLE MR JUSTICE N.S.SANJAY GOWDA

                                             REVIEW PETITION NO. 100048 OF 2020

                                 BETWEEN:

                                 C. MANIKYA REDDY
                                 S/O CHABI HARICHANDRA REDDY,
                                 AGE. 40 YEARS, OCC. PRIVATE EMPLOYER,
                                 R/O. DAMMUR VILLAGE, TQ & DIST. BALLARI.
                                                                                ... PETITIONER
                                 (BY SRI. GIRISH V. BHAT, ADVOCATE)

                                 AND:

                                 1.   SMT. DRASHAYANI W/O C. MANIKYA REDDY,
                                      AGE. 25 YEARS, R/O. DAMMUR VILLAGE,
                                      TQ & DIST. BALLARI.

                                 2.   MINOR THRIVAKRAMA REDDY
                                      S/O C. MANIKYA REDDY,
                                      AGE. 07 YEARS,
                                      R/BY HIS NATURAL MOTHER & GUARDIAN,
                                      SMT. DRASHAYANI W/O C. MANIKYA REDDY,
              Digitally signed
              by
                                      AGE. 25 YEARS, R/O. DAMMUR VILLAGE,
              VIJAYALAKSHMI
VIJAYALAKSHMI M KANKUPPI
M KANKUPPI
              Date:
              2024.01.04
              11:57:02 +0530
                                      TQ & DIST. BALLARI.
                                                                              ... RESPONDENTS

                                        THIS REVIEW PETITION FILED UNDER SECTION 114 OF CPC,
                                 PRAYING TO REVIEW THE JUDGMENT PASSED IN RPFC 100091/2016
                                 DATED 20.07.2020 PASSED BY THIS HON'BLE COURT AND MODIFY
                                 THE SAME, IN THE INTEREST OF JUSTICE AND EQUITY.


                                        THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
                                 COURT MADE THE FOLLOWING:
                                 -2-
                                      NC: 2024:KHC-D:65
                                      RP No. 100048 of 2020




                            ORDER

Learned counsel for the petitioner seeks permission to

withdraw the review petition.

Accepting the same, the review petition is dismissed as

withdrawn.

Sd/-

JUDGE

VB CT:BCK